Sun Corporation v. Assistant Commissioner
- Court
- Andhra Pradesh High Court
- Case number
- WP/27435/2024
- Date of judgment
- 3 Dec 2024
- Bench
- R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM
- Petitioner
- SUN CORPORATION
- Respondent
- ASSISTANT COMMISSIONER
- CNR
- APHC010522762024
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Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.