Andhra Pradesh High Court GST Judgments — 2024

615 judgments, newest first. Page 2 of 7.

Premium Chick Feeds Private Limited vs. The Assistant Commissioner (St)

WP/20575/2024HC Andhra Pradesh24 Nov 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sugna Sponge And Power Private Limited vs. The Assistant Commissioner Of Tax

WP/26773/2024HC Andhra Pradesh24 Nov 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Commissioner Of Customs vs. M/S Kellogg INDIA Private Limited

CEA/1/2021HC Andhra Pradesh20 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

Commissioner Of Customs vs. Dalmia Cement (Bharat) LTD

CEA/197/2018HC Andhra Pradesh20 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

M/S. Bethina Venkata Prasad vs. Deputy Assistant Commissioner (St)-1

WP/23179/2024HC Andhra Pradesh19 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S. B. Chandrasekhar K Banakacherla vs. The Assistant Commissioner (St) Fac

WP/18138/2024HC Andhra Pradesh19 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

V Sridhar Reddy vs. The Assistant Commissioner

WP/18148/2024HC Andhra Pradesh19 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S.Tamogna Enterprises Private Limited vs. Commercial Tax Officer

WP/22790/2020HC Andhra Pradesh19 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S. Sapthagiri Traders vs. The Assistant Commissioner(State Taxes Dept)

WP/18056/2024HC Andhra Pradesh19 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S. Sapthagiri Traders vs. The Assistant Commissioner (State Taxes Dept)

WP/18107/2024HC Andhra Pradesh19 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

The Superintendent Of Post Offices vs. The Union Of INDIA

WP/5542/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. The Union Of INDIA

WP/6734/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. The Union Of INDIA

WP/5724/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. The Union Of INDIA

WP/5688/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Sr Superintendent Of Post Offices vs. The Union Of INDIA

WP/7383/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. The Assistant Commissioner Of Central Tax

WP/23022/2023HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. Assistant Commissioner Of Central Tax

WP/9429/2023HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. The Union Of INDIA

WP/5343/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. The Union Of INDIA

WP/5377/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. Union Of INDIA

WP/5061/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Senior Superintendnt Of Post Office vs. Thd Deputy Commissioner Of Central Tax

WP/17963/2023HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. The Union Of INDIA

WP/7448/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. Union Of INDIA

WP/7215/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Senior Superintendent Of Post Offices vs. The Union Of INDIA

WP/10434/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Senior Superintendent Of Post Offices vs. Union Of INDIA

WP/5536/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Senior Superintendent Of Post Offices vs. The Union Of INDIA

WP/6135/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Senior Superintendent Of Post Offices vs. The Union Of INDIA

WP/8597/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Senior Superintendent Of Post Offices vs. Union Of INDIA

WP/7597/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

M/S. Sri Konda Gangammathalli Mines And Minerals vs. The Union Of INDIA

WP/9406/2024HC Andhra Pradesh13 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

The Superintendent Of Post Offices vs. Union Of INDIA

WP/5167/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. Union Of INDIA

WP/4845/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Senior Superintendent Of Post Offices vs. The Union Of INDIA

WP/8588/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. Union Of INDIA

WP/5170/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. The Union Of INDIA

WP/7148/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. The Union Of INDIA

WP/7927/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Senior Superintendent Of Post Offices vs. Union Of INDIA

WP/7455/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Office vs. Additional Commissioner

WP/41254/2022HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Sr Superintendent Of Post Offices vs. The Union Of INDIA

WP/5753/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. Union Of INDIA

WP/4844/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. Union Of INDIA

WP/5063/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. The Union Of INDIA

WP/6504/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

The Superintendent Of Post Offices vs. The Union Of INDIA

WP/7449/2024HC Andhra Pradesh13 Nov 2024

Bench: G.NARENDAR,T.C.D.SEKHAR

M/S Ainuddin Projects vs. The State Of Andhra Pradesh

WP/21906/2024HC Andhra Pradesh12 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S C Eswara Reddy And Co vs. Te Deputy Commissioner (State Tax)

WP/16397/2024HC Andhra Pradesh12 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Gopi Chandra Sekhar vs. The Deputy Assistant Commissioner (St-Ii)

WP/14972/2024HC Andhra Pradesh12 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Anuradha Dilip Jhaveri vs. The State Of Andhra Pradesh

WP/14147/2024HC Andhra Pradesh12 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S.Y.Chinna Reddy vs. The Deputy Assistant Commissioner (St)-Ii

WP/15446/2024HC Andhra Pradesh12 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

C Eswara Reddy And Co vs. The Deputy Commissioner (State Tax)

WP/16428/2024HC Andhra Pradesh12 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Kcl Limited vs. The Joint Commissioner

WP/26636/2023HC Andhra Pradesh12 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S R.S.Enterprises vs. Assistant Commissioner Of State Tax

WP/18403/2024HC Andhra Pradesh12 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Sneha Farms Private Limited vs. The State Of Ap

WP/25439/2024HC Andhra Pradesh10 Nov 2024

Bench: K MANMADHA RAO

Mahankali Jayapal vs. The State Of Ap

WP/25473/2024HC Andhra Pradesh07 Nov 2024

Bench: SUBBA REDDY SATTI

The Commissioner Of Customs vs. Shree Murali Mohana Boiled And Raw Rice Mill PVT LTD

WA/738/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

Union Of INDIA vs. K N Resources PVT. LTD

WA/761/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

The Commissioner Of Customs vs. Manasa Quality Enterprises Limited

WA/735/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

The Commissioner Of Customs vs. Olam Agri INDIA Private Limited

WA/736/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

The Commissioner Of Customs vs. Sarala Foods Private Limited

WA/744/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

The Commissioner Of Customs vs. Crystalnova Foods Private Limited

WA/737/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

Union Of INDIA vs. Manasa Quality Enterprises Limited

WA/814/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

Union Of INDIA vs. Sree Murali Mohana Boiled And Raw Rice Mill PVT. LTD

WA/760/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

The Commissioner Of Customs vs. Manasa Quality Enterprises Limited

WA/742/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

The Commissioner Of Customs vs. K N Resources PVT LTD

WA/739/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

The Commissioner Of Customs vs. Bebo International

WA/741/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

Union Of INDIA vs. Pattabhi Agro Foods PVT LTD

WA/816/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

Union Of INDIA vs. Manasa Quality Enterprises Limited

WA/813/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

Union Of INDIA vs. Louis Dreyfus Company INDIA PVT LTD

WA/815/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

The Commissioner Of Customs vs. Louis Dreyfus Company INDIA PVT LTD

WA/743/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

The Commissioner Of Customs vs. Pattabhi Agro Foods PVT LTD

WA/740/2024HC Andhra Pradesh06 Nov 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

M/S.Lakshmi Ganapathi Agencies vs. The State Of Andhra Pradesh

WP/30373/2023HC Andhra Pradesh05 Nov 2024

Bench: VENKATESWARLU NIMMAGADDA

Siddartha Constructions vs. The Ap Industrial Infrastructure Corporation Limited (Govt Of Ap Undertaking)

WP/23471/2024HC Andhra Pradesh05 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Jaya Lakshmi Contractors vs. The Chief Commissioner Of State Taxes

WP/18619/2024HC Andhra Pradesh05 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Kapiraju Granites vs. The State Of Andhra Pradesh

WP/24884/2024HC Andhra Pradesh03 Nov 2024

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

P Lakshmi Narayana vs. The State Of Andhra Pradesh

WP/12000/2024HC Andhra Pradesh27 Oct 2024

Bench: B S BHANUMATHI

N Anjineyulu vs. The State Of Andhra Pradesh

WP/12015/2024HC Andhra Pradesh27 Oct 2024

Bench: B S BHANUMATHI

S Gangadri vs. The State Of Ap

WP/11848/2024HC Andhra Pradesh27 Oct 2024

Bench: B S BHANUMATHI

K Venkatesh vs. The State Of Ap

WP/12011/2024HC Andhra Pradesh27 Oct 2024

Bench: B S BHANUMATHI

K Shilpa vs. The State Of Andhra Pradesh

WP/12007/2024HC Andhra Pradesh27 Oct 2024

Bench: B S BHANUMATHI

M. Bommayya vs. The-State Of Andhra Pradesh

WP/11919/2024HC Andhra Pradesh27 Oct 2024

Bench: B S BHANUMATHI

Mvr Constrcutions vs. The State Of Andhra Pradesh

WP/12008/2024HC Andhra Pradesh27 Oct 2024

Bench: B S BHANUMATHI

The Principal Commissioner vs. M/S Vijayakrant Constructions

CEA/14/2021HC Andhra Pradesh24 Oct 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

Argus Cosmetics Limited vs. The State Of Andhra Pradesh

CRLP/9794/2022HC Andhra Pradesh24 Oct 2024

Bench: VENKATA JYOTHIRMAI PRATAPA

M/S. Maha Minerals vs. The State Of Andhra Pradesh

WP/24215/2024HC Andhra Pradesh24 Oct 2024

Bench: K MANMADHA RAO

Commissioner Of Central Excise vs. M/S. Indian Oil Corporation Limited

CEA/77/2006HC Andhra Pradesh22 Oct 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

The Commissioner Of Central Tax vs. M/S.Krishnapatnam Port Company Limited

CEA/10/2022HC Andhra Pradesh22 Oct 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

The Commissioner Of Central Tax vs. Sri Indira Distillary PVT LTD

CEA/50/2019HC Andhra Pradesh22 Oct 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

The Commissioner Of Customs And Central Excise vs. M/S. Rama Mohana Rao And Co

CEA/17/2020HC Andhra Pradesh22 Oct 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

Bandi Lakshmi Narasimhulu vs. The State Of Ap

WP(PIL)/179/2024HC Andhra Pradesh22 Oct 2024

Bench: DHIRAJ SINGH THAKUR,RAVI CHEEMALAPATI

The Commissioner Of Central Tax vs. M/S Indian Oil Corporation LTD

CEA/11/2021HC Andhra Pradesh22 Oct 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

M/S. Biocon Limited vs. Union Of INDIA, Ministry Of Finance

WP/8825/2024HC Andhra Pradesh21 Oct 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

The Principal Commissioner vs. Visakhapatnam Port Trust

CEA/6/2020HC Andhra Pradesh20 Oct 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

Kurra Rambabu vs. The State Of Andhra Pradesh

WP/22833/2024HC Andhra Pradesh20 Oct 2024

Bench: B S BHANUMATHI

Y V Chowdary vs. The State Of Ap

WP/22824/2024HC Andhra Pradesh20 Oct 2024

Bench: B S BHANUMATHI

The Principal Commissioner vs. M/S Visakhapatnam Port Trust

CEA/9/2020HC Andhra Pradesh20 Oct 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

Bandla Madhu vs. The State Of Ap

WP/22882/2024HC Andhra Pradesh20 Oct 2024

Bench: B S BHANUMATHI

M/S. Matangi Traders, E.G. Dist vs. The Joint Commr. (CT)

WP/20089/2008HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sree Chemicals And Fertilizers, Peddapuram vs. The Joint Commissioner (Cp) Legal

WP/20162/2008HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Matangi Traders, Peddapuram, E.G. Dist vs. The Jt. Commissioner (Cp) Legal, Hyd

WP/20132/2008HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sree Chemicals And Fertilizers, Peddapuram vs. The Joint Commissioner (Cp) (Legal)

WP/20139/2008HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sree Chemicals And Fertilizes, E.G.District vs. The Jt.Commissioner (Cp) (Legal), Hyderabad

WP/20150/2008HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sree Chemicals, E.G. District vs. The Joint Commissioner, Hyd

WP/20133/2008HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

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