Andhra Pradesh High Court GST Judgments — 2024

615 judgments, newest first. Page 3 of 7.

Sri. Sadula Rama Subba Reddy vs. State Of Andhra Pradesh

WP/30622/2022HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S.P.Venkataramaniah And Co vs. Assistant Commissioner

WP/271/2021HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Veera Reddy Puli vs. State Of Andhra Pradesh

WP/15842/2022HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

P Venkata Reddy vs. State Of Andhra Pradesh

WP/24477/2021HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S Ramakrishna Housing Private Limited vs. The Assistant Commissioner Of State Tax

WP/18308/2024HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Golla Venkateswarlu vs. The State Of Ap

WP/30330/2022HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

President Water User Association vs. Union Of INDIA

WP/22595/2023HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S.Sp Pharma Lines vs. The State Of Andhra Pradesh

WP/20830/2024HC Andhra Pradesh15 Oct 2024

Bench: VENKATESWARLU NIMMAGADDA

Sri. Golla Venkateswarlu vs. State Of Andhra Pradesh

WP/30574/2022HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sri. Sadula Rama Subba Reddy vs. State Of Andhra Pradesh

WP/30617/2022HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S P Venkataramaniah And Co vs. Assistant Commissioner St

WP/775/2021HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. President Water User Association vs. Union Of INDIA

WP/22582/2023HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

P Ramachandra Reddy vs. Union Of INDIA

WP/13980/2023HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Lakshmi Constructions vs. Commercial Tax Officer, Krishna Lanka

WP/3398/2009HC Andhra Pradesh15 Oct 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

The Principal Commissioner Of Central Excise Cumstoms And Service Tax vs. M/S.Gvk Energy Limited

CEA/151/2018HC Andhra Pradesh14 Oct 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

Udayam Constructions vs. The State Of Andhra Pradesh

WP/21620/2024HC Andhra Pradesh13 Oct 2024

Bench: B S BHANUMATHI

M/S Udayam Constructions vs. The State Of Andhra Pradesh

WP/21618/2024HC Andhra Pradesh13 Oct 2024

Bench: B S BHANUMATHI

Turaka Raja vs. The State Of Andhra Pradesh

WP/16093/2024HC Andhra Pradesh13 Oct 2024

Bench: B S BHANUMATHI

Sureddy Subhashini vs. State Of Andhra Pradesh

WP/21847/2024HC Andhra Pradesh02 Oct 2024

Bench: VENKATESWARLU NIMMAGADDA

M/S. Sreepada Minerals vs. The State Government Of Andhra Pradesh

WP/21928/2024HC Andhra Pradesh30 Sept 2024

Bench: K MANMADHA RAO

Pasupula Food PVT LTD vs. The State Of Ap

WP/19836/2024HC Andhra Pradesh30 Sept 2024

Bench: TARLADA RAJASEKHAR RAO

Madhu Granites vs. The State Of Ap

WP/22004/2024HC Andhra Pradesh30 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Mineral Zone vs. The State Government Of Andhra Pradesh

WP/21992/2024HC Andhra Pradesh30 Sept 2024

Bench: K MANMADHA RAO

Smt.T.Bharathi Kumari vs. Sri.M.T.Krishna Babu

CC/402/2024HC Andhra Pradesh29 Sept 2024

Bench: VENKATESWARLU NIMMAGADDA

M/S Kalyan Jewellers INDIA Limited vs. The Joint Commissioner (GST-Appeals)

WP/16144/2022HC Andhra Pradesh26 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Srinivasa Enterprises vs. Assistant Commissioner Of State Tax

WP/16426/2024HC Andhra Pradesh24 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Nava Bharat Enterprises Limited vs. The Commissioner Of Central Tax

WP/4684/2022HC Andhra Pradesh23 Sept 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

Nava Bharat Enterprises Limited vs. The Commissioner Of Central Tax

WP/4686/2022HC Andhra Pradesh23 Sept 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

Sri. M/S Sreehith Infrastructure vs. The State Of Andhra Pradesh

WP/19066/2024HC Andhra Pradesh22 Sept 2024

Bench: B S BHANUMATHI

Talari Obulesu vs. The State Of Andhra Pradesh

WP/12017/2024HC Andhra Pradesh22 Sept 2024

Bench: B S BHANUMATHI

M/S. Srt Constructions PVT LTD vs. Additional Commissioner (St)

WP/20611/2024HC Andhra Pradesh19 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Borusu Ganapathi Rao vs. The State Of Andhra Pradesh

WP/1987/2021HC Andhra Pradesh18 Sept 2024

Bench: K MANMADHA RAO

Manjeera Solar Systems vs. The Deputy Assistant Commissioner

WP/2075/2024HC Andhra Pradesh17 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. S K S Traders vs. Assistant Commissioner Of State Tax

WP/26244/2023HC Andhra Pradesh17 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Sks Traders vs. The Assistant Commissioner (St)

WP/7961/2023HC Andhra Pradesh17 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Mohan Rao Sandra vs. The Assistant Commissioner Of Central Tax

WP/10058/2024HC Andhra Pradesh17 Sept 2024

Bench: RAVI NATH TILHARI,KIRANMAYEE MANDAVA

Sks Traders vs. The Assistant Commissioner

WP/13033/2023HC Andhra Pradesh17 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Farm Agrochemicals vs. The State Of Ap

WP/20472/2024HC Andhra Pradesh17 Sept 2024

Bench: TARLADA RAJASEKHAR RAO

M/S. Progressive Constructions Limited vs. State Of Andhra Pradesh

WP/9306/2022HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sagittal Infra Projects vs. The State Of Andhra Pradesh

WP/18717/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Rvn Infra Private Limited vs. The Union Of INDIA

WP/13672/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sri. P. Venkata Reddy vs. 1) State Of Andhra Pradesh

WP/24348/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Progressive Constructions Limited vs. State Of Andhra Pradesh

WP/9231/2022HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S.P.Venkataramaniah And Co vs. Assistant Commissioner (St)

WP/42350/2018HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Nandipati Narasimha Reddy vs. The State Of Andhra Pradesh

WP/15935/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Bamsm Constructions vs. The Assistant Commissioner (State Tax)

WP/9324/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Progressive Constructions Limited vs. State Of Andhra Pradesh

WP/9302/2022HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S.P.Venkataramaniah And Co vs. Assistant Commissioner (St)

WP/8743/2019HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S.Koduru Rajesh Reddy vs. Assistant Commissioner (St)

WP/82/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S R V N Infra Private Limited vs. Union Of INDIA

WP/13674/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S.Koduru Rajesh Reddy vs. Assistant Commissioner (St)

WP/25589/2020HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sagittal Infra Projects vs. The State Of Andhra Pradesh

WP/18631/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. B. Venkateswara Rao vs. The Assistant Commissioner (State Tax)

WP/13802/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. B. Venkateswara Rao vs. The Assistant Commissioner (State Tax)

WP/13979/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S.P.Venkataramaniah And Co vs. Assistant Commissioner (St)

WP/640/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sagittal Infra Projects vs. The State Of Andhra Pradesh

WP/18702/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Bamsm Constructions vs. The Assistant Commissioner (State Tax)

WP/9260/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sri. Gali Raja Gopal Reddy vs. The State Of Ap

WP/18119/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. President Water Users Association 17 vs. The State Of Ap

WP/15755/2022HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sri. Gali Raja Gopal Reddy vs. State Of Andhra Pradesh

WP/18212/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sri. Nandipati Narasimha Reddy vs. State Of Andhra Pradesh

WP/16652/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sagittal Infra Projects vs. The State Of Andhra Pradesh

WP/18807/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. President Water Users Association vs. State Of Andhra Pradesh

WP/15766/2022HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Mr. P. Rami Reddy vs. State Of Andhra Pradesh

WP/196/2022HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

P Rami Reddy vs. The State Of Andhra Pradesh

WP/851/2022HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S.T.C.Venkateswarlu vs. Assistant Commissioner (St)

WP/8750/2019HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S.T.C.Venkateswarlu vs. Assistant Commissioner (St)

WP/8752/2019HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sri. Veera Reddy Puli vs. The State Of Andhra Pradesh

WP/15769/2022HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Narahari Viswanaatha Reddy vs. The Assistant Commissioner (State Tax)

WP/11939/2021HC Andhra Pradesh16 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S.Sri Srinivasa Lorry Transport vs. The Assistant Commissioner (St)

WP/5456/2021HC Andhra Pradesh10 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S.Sri Srinivasa Lorry Transport vs. The Assistant Commissioner (St)

WP/5385/2021HC Andhra Pradesh10 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Apco Arasavalli Expressway PVT LTD vs. The Additional Commissioner Of State Ta

WP/30946/2023HC Andhra Pradesh10 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Apco Arasavalli Expressway Private Limited vs. The Assistant Commissioner (St)

WP/17225/2023HC Andhra Pradesh10 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Apco Arasavalli Expressway PVT. LTD vs. The Additional Gommissioner Of State Tax

WP/30956/2023HC Andhra Pradesh10 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Patanjali Foods Limited vs. Deputy Commissioner (State Tax)

WP/4944/2024HC Andhra Pradesh10 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Patanjali Foods Limited vs. The Assistant Commissioner (St) (Fac)

WP/28529/2023HC Andhra Pradesh10 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Shaik Althaf vs. The Assistant Commissioner Of Central Tax

WP/1348/2024HC Andhra Pradesh10 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Sree Lalcshmi Electrical Services vs. The Assistant Commissioner (St) (Fac)

WP/25133/2020HC Andhra Pradesh08 Sept 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Sa1 Bhagawan Agencies vs. The State Of Andhra Pradesh

WP/21901/2020HC Andhra Pradesh04 Sept 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

M/S. Ganesh Enterprises vs. The State Of Andhra Pradesh

WP/14952/2020HC Andhra Pradesh04 Sept 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

Sri Venkata Satya Traders vs. The State Of Andhra Pradesh

WP/22172/2020HC Andhra Pradesh04 Sept 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

M/S. Sri Roopa Enterpirses vs. The State Of Andhra Pradesh

WP/28820/2021HC Andhra Pradesh04 Sept 2024

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

M/S. Mangal Energy And Power PVT. LTD vs. The Assistant Commissioner(St)

WP/18380/2024HC Andhra Pradesh29 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

B Ramanjaneyulu vs. The State Of Ap

WP/13920/2024HC Andhra Pradesh27 Aug 2024

Bench: B KRISHNA MOHAN

M/S. Roopsi Exports vs. The Assistant Commissioner (St)

WP/17655/2024HC Andhra Pradesh26 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Tammineni Bala Narasimhulu vs. The State Of Andhra Pradesh

WP/14452/2024HC Andhra Pradesh22 Aug 2024

Bench: B S BHANUMATHI

M/S Venkateswara Rao Kesanakurti vs. The State Of Andhra Pradesh

WP/13712/2024HC Andhra Pradesh22 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Navayuga Engineering Company LTD vs. Commissioner Of Central Tax

WP/17017/2024HC Andhra Pradesh22 Aug 2024

Bench: G.NARENDAR,KIRANMAYEE MANDAVA

Manager (Administration) M/S. Surya Coach Builders PVT. LTD vs. Commercial Tax Officer, Anantapuramu Dist And 3 Ot

WP/20355/2014HC Andhra Pradesh20 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Venkat Lakshmi Traders vs. The Assistant Commissioner (St)

WP/41002/2022HC Andhra Pradesh20 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Cholayil Private Limited vs. The State Of Ap

WP/17837/2023HC Andhra Pradesh20 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Sri Durga Traders vs. The Assistant Commissioner

WP/18237/2024HC Andhra Pradesh19 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Lakshmi Ganapathi Traders vs. The Assistant Commissioner

WP/18230/2024HC Andhra Pradesh19 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Sai Durga Traders vs. The Assistant Commissioner (St)

WP/18236/2024HC Andhra Pradesh19 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Avexa Corporation Private Limited vs. The State Of Andhra Pradesh

WP/10094/2024HC Andhra Pradesh18 Aug 2024

Bench: R RAGHUNANDAN RAO,VENKATA JYOTHIRMAI PRATAPA

M/S Coromandel International Limited vs. The Deputy Assistant Commissioner -Ii

WP/41570/2017HC Andhra Pradesh13 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

Ap Pvt Ltd vs. Dy. Asst. Commisisoner (Iv) Kur., And 2 Others

WP/35425/2017HC Andhra Pradesh13 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

P V Naidu, Chittoor Dist vs. The Goods And Service Tax Officer, Chittoor Dist And 2 Others

WP/32062/2017HC Andhra Pradesh13 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S Coromandel International Limited vs. The Deputy Assistant Commissioner -Ii

WP/41568/2017HC Andhra Pradesh13 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

M/S. Kaveri Enterprises vs. State Of Andhra Pradesh, Rep By Its Principal Secretary

WP/41367/2017HC Andhra Pradesh13 Aug 2024

Bench: R RAGHUNANDAN RAO,HARINATH.N

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