Venkat Lakshmi Traders vs. The Assistant Commissioner (St)
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Cause title — parties, addresses and appearances
Office Note 08. 21.08.2024 RRR, J & HN, J
I.A.No.1 of 2023
For the reasons stated in the accompanying affidavit filed in support of this petition, this interlocutory application is allowed.
_______ ______ W.P.No.41002 of 2022
The Writ Petition is closed.
(Vide Separate Order)
_______ ______ KPV
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