Sureddy Subhashini vs. .State Of Andhra Pradesh
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NOTE
2024
NV, J
At request of the learned counsel for the petitioner(s), list the matter along with W.P.No.21850 of 2024 on 03.10.2024 in the motion list.
In the meanwhile, learned counsel for the respondents is directed to get written instructions.
_________
NV,J
BSP
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