K Jyothi vs. The State Of Andhra Pradesh
WP/29046/2024HC Andhra PradeshGSTCNR APHC01055567202411 December 2024Bench: V.SUJATHA1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATHI
MAIN CASE No.: W.P.No.29046 of 2024
PROCEEDING SHEET
Sl.No
DATE
OFFICE NOTE
01.
11.12.2024 Registry is directed to print the name of Sri T.V.S.Kumar, learned counsel appearing for the respondents.
At his request, post the matter on 12.12.2024. ______ SRT
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