Sri Lakhinana Vishnu Murthy vs. The State Of Ap
WP/38477/2022HC Andhra PradeshGSTCNR APHC01064443202211 December 2024Bench: TARLADA RAJASEKHAR RAO2 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: W.P.No.38477 of 2022
PROCEEDING SHEET
Sl.
No.
Date
OFFICE NOTE
27.
11.12.2024 Reserved for orders. ________ SPP
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