Madhagoni Venkaiah vs. Deputy Assistant Commissioner (State Tax)
WP/29363/2024HC Andhra PradeshGSTCNR APHC01055888202423 December 2024Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.W.P.No.29363 of 2024
PROCEEDING SHEET
Sl.No
DATE
Office Note
23.12.
2024 RRR, J & MRK,J
Post on 24.12.2024 on the top of the list.
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RRR, J
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MRK, J
BSM
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