M/S. Vardhaman Gold vs. The State Of Andhra Pradesh
WP/29494/2023HC Andhra PradeshGSTCNR APHC01056805202320 November 2023Bench: RAVI NATH TILHARI,A V RAVINDRA BABU1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: W.P.No.29494 OF 2023
PROCEEDING SHEET
SL.
NO.
DATE
OFFICE NOTE 2. 20.11.2023 RNT,J & AVRB,J
At request of learned Government Pleader for Commercial Tax, post on 21.11.2023. ________
RNT,J
________
AVRB,J
AG
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