BharatTaxGST

Andhra Pradesh High Court GST Judgments — 2023

381 judgments, newest first. Page 4 of 4.

M/S P. Kodanda Rama General Stores vs. State Of Andhra Pradesh

WP/9416/2021HC Andhra Pradesh26 Apr 2023

Bench: PRASHANT KUMAR MISHRA,NINALA JAYASURYA

Nanda Kishore Agencies vs. The State Of Andhra Pradesh

WP/31710/2022HC Andhra Pradesh26 Apr 2023

Bench: PRASHANT KUMAR MISHRA,NINALA JAYASURYA

Venkateswara Traders vs. The Deputy Assistant Commissioner

WP/10692/2023HC Andhra Pradesh26 Apr 2023

Bench: U.DURGA PRASAD RAO,VENKATA JYOTHIRMAI PRATAPA

Mustafa Traders vs. State Of Ap

WP/8367/2021HC Andhra Pradesh26 Apr 2023

Bench: PRASHANT KUMAR MISHRA,NINALA JAYASURYA

M/S Laxmi Narasimha Confectionery vs. State Of Andhra Pradesh

WP/8396/2021HC Andhra Pradesh26 Apr 2023

Bench: PRASHANT KUMAR MISHRA,NINALA JAYASURYA

M/S Sri Devi General Stores vs. The State Of A.P

WP/8378/2021HC Andhra Pradesh26 Apr 2023

Bench: PRASHANT KUMAR MISHRA,NINALA JAYASURYA

M/S Ganesh Agencies vs. State Of Andhra Pradesh

WP/9431/2021HC Andhra Pradesh26 Apr 2023

Bench: PRASHANT KUMAR MISHRA,NINALA JAYASURYA

Teju Traders Rep vs. The State Of Andhra Pradesh

WP/9421/2021HC Andhra Pradesh26 Apr 2023

Bench: PRASHANT KUMAR MISHRA,NINALA JAYASURYA

Korada Narsimha Murthy vs. The Government Of Andhra Pradesh

WP/9382/2021HC Andhra Pradesh26 Apr 2023

Bench: PRASHANT KUMAR MISHRA,NINALA JAYASURYA

Singalreddy Venkata Lakshumma vs. The State Of Andhra Pradesh

WP/2473/2023HC Andhra Pradesh24 Apr 2023

Bench: R RAGHUNANDAN RAO

M/S. Sudhakar Traders vs. The State Of Andhra Pradesh

WP/6599/2023HC Andhra Pradesh24 Apr 2023

Bench: U.DURGA PRASAD RAO,VENKATA JYOTHIRMAI PRATAPA

Sudhakar Traders vs. The State Of Andhra Pradesh

WP/6601/2023HC Andhra Pradesh24 Apr 2023

Bench: U.DURGA PRASAD RAO,VENKATA JYOTHIRMAI PRATAPA

Sri Sri Vigneswara Constructions vs. The State Of Ap

WP/33026/2022HC Andhra Pradesh24 Apr 2023

Bench: R RAGHUNANDAN RAO

M/S Sri Lakshmi Subbaraya Modern Rice Mill vs. The State Of Andhra Pradesh

WP/7911/2023HC Andhra Pradesh20 Apr 2023

Bench: U.DURGA PRASAD RAO,VENKATA JYOTHIRMAI PRATAPA

Reddy Enterprises vs. The State Of Ap

WP/39555/2022HC Andhra Pradesh19 Apr 2023

Bench: RAVI CHEEMALAPATI

Ketha Venkata Ramana Reddy vs. The State Of Ap

WP/41746/2022HC Andhra Pradesh19 Apr 2023

Bench: RAVI CHEEMALAPATI

Sln Traders vs. The State Of A.P

WP/24059/2022HC Andhra Pradesh19 Apr 2023

Bench: D RAMESH

Kodali Ganga Bhavani vs. The State Of Andhra Pradesh

WP/7210/2023HC Andhra Pradesh19 Apr 2023

Bench: R RAGHUNANDAN RAO

M/S. Ganesh Medicals vs. Assistant Commissioner (St)

WP/9591/2023HC Andhra Pradesh18 Apr 2023

Bench: U.DURGA PRASAD RAO,VENKATA JYOTHIRMAI PRATAPA

M/S.Bakshi Motors vs. The Deputy Assistant Commissioner(St-1)

WP/8623/2023HC Andhra Pradesh18 Apr 2023

Bench: U.DURGA PRASAD RAO,VENKATA JYOTHIRMAI PRATAPA

Smt Gose Rama Devi vs. The State Of Andhra Pradesh

WP/25163/2022HC Andhra Pradesh17 Apr 2023

Bench: R RAGHUNANDAN RAO

M/S. Swathi Engineering Company vs. The State Of Ap

WP/3946/2023HC Andhra Pradesh16 Apr 2023

Bench: R RAGHUNANDAN RAO

Challa Sreenivasulu vs. The Registrar (Administration)

WP/5441/2022HC Andhra Pradesh12 Apr 2023

Bench: D.V.S.S.SOMAYAJULU,V SRINIVAS

A Satish Kumar vs. The Registrar (Administration)

WP/26990/2021HC Andhra Pradesh12 Apr 2023

Bench: D.V.S.S.SOMAYAJULU,V SRINIVAS

M/S. Lakshmi Narasimha Electricals vs. Superintendent GST (Central Tax)

WP/7198/2023HC Andhra Pradesh11 Apr 2023

Bench: U.DURGA PRASAD RAO,VENKATA JYOTHIRMAI PRATAPA

S S Rail Waorks Private Limited vs. The Commissioner Of State Tax

WP/8259/2023HC Andhra Pradesh03 Apr 2023

Bench: A V SESHA SAI,VENKATA JYOTHIRMAI PRATAPA

Sri Bestha Sekhar vs. The State Of Andhra Pradesh

CRLP/2373/2023HC Andhra Pradesh03 Apr 2023

Bench: B S BHANUMATHI

Sake Rajasekhar vs. The State Of Andhra Pradesh

CRLP/2371/2023HC Andhra Pradesh03 Apr 2023

Bench: B S BHANUMATHI

Yerramsetti Venkata Sreeramulu vs. The State Of Andhra Pradesh

CRLP/2279/2023HC Andhra Pradesh03 Apr 2023

Bench: B S BHANUMATHI

M/S. Ss Rail Works Private Limited vs. The Commissioner Of State Tax

WP/7634/2023HC Andhra Pradesh02 Apr 2023

Bench: A V SESHA SAI,VENKATA JYOTHIRMAI PRATAPA

S S Rail Works Private Limited vs. The Commissioner Of State Tax

WP/7607/2023HC Andhra Pradesh02 Apr 2023

Bench: A V SESHA SAI,VENKATA JYOTHIRMAI PRATAPA

S S Rail Works Private Limited vs. The Commissioner Of State Tax

WP/7675/2023HC Andhra Pradesh02 Apr 2023

Bench: A V SESHA SAI,VENKATA JYOTHIRMAI PRATAPA

S S Rail Works Private Limited vs. The Commissioner Of State Tax

WP/7606/2023HC Andhra Pradesh02 Apr 2023

Bench: A V SESHA SAI,VENKATA JYOTHIRMAI PRATAPA

S S Rail Works Private Limited vs. The Commissioner Of State Tax

WP/8255/2023HC Andhra Pradesh02 Apr 2023

Bench: A V SESHA SAI,VENKATA JYOTHIRMAI PRATAPA

Preca Solutions INDIA PVT LTD vs. Assisant Commissioner (State Tax)

WP/7000/2023HC Andhra Pradesh02 Apr 2023

Bench: A V SESHA SAI,VENKATA JYOTHIRMAI PRATAPA

M/S. Preca Solutions INDIA PVT. LTD vs. Assistant Commissioner

WP/7980/2023HC Andhra Pradesh30 Mar 2023

Bench: A V SESHA SAI,VENKATA JYOTHIRMAI PRATAPA

Vasavi Traders vs. The State Of Andhra Pradesh

WP/22080/2022HC Andhra Pradesh28 Mar 2023

Bench: D RAMESH

M/S Securevalue INDIA Limited vs. Superintendent

WP/6790/2023HC Andhra Pradesh28 Mar 2023

Bench: A V SESHA SAI,VENKATA JYOTHIRMAI PRATAPA

Saheb Traders vs. The State Of A.P

WP/6027/2021HC Andhra Pradesh27 Mar 2023

Bench: D RAMESH

K.Babu Rao vs. The Executive Engineer

WP/7508/2023HC Andhra Pradesh26 Mar 2023

Bench: V.SUJATHA

M.Maruthi Rao vs. State Of Andhra Pradesh

WP/3696/2023HC Andhra Pradesh23 Mar 2023

Bench: NINALA JAYASURYA

Ellyas Plastics vs. The State Of Ap

WP/5106/2023HC Andhra Pradesh23 Mar 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

Chilukuri Constructions vs. The State Of Andhra Pradesh

WP/7088/2023HC Andhra Pradesh22 Mar 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

The Commissioner vs. Kodali Vamsi Mohan

WA/1077/2022HC Andhra Pradesh19 Mar 2023

Bench: D.V.S.S.SOMAYAJULU,V SRINIVAS

Abiswathika Infra vs. The State Of Andhra Pradesh

WP/39319/2022HC Andhra Pradesh16 Mar 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

General And Technical Educational Society vs. Union Of INDIA

WP/6113/2023HC Andhra Pradesh15 Mar 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

State Represented By Its Dy. Superintendent Of Police vs. Mr. Ganti Venkata Satya Bhaskar Prasad

CRLRC/203/2023HC Andhra Pradesh15 Mar 2023

Bench: B S BHANUMATHI

M/S. Ratna-Saisudhir (N) vs. Superintedent

WP/4107/2023HC Andhra Pradesh15 Mar 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

V Narothama Reddy vs. The State Of Ap

WP/3478/2023HC Andhra Pradesh15 Mar 2023

Bench: NINALA JAYASURYA

M/S. Lakhmichand Ispat vs. The Deputy Assistant Commissioner (State Taxes)

WP/5771/2023HC Andhra Pradesh08 Mar 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

Sri Ramanjaneya Mine Drillings vs. The State Of Andhra Pradesh

WP/5105/2023HC Andhra Pradesh08 Mar 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

M/S.Sri Sai Balaji Associates vs. The State Of Andhra Pradesh

WP/4663/2023HC Andhra Pradesh06 Mar 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

M/S. Srisai Pujitha Constructions vs. Goods And Service Tax Officer

WP/5216/2023HC Andhra Pradesh05 Mar 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

M/S. Esha Con vs. Goods And Service Tax Officer (State Tax)

WP/5254/2023HC Andhra Pradesh05 Mar 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

R Narendra Kumar vs. Union Of INDIA

WP/34876/2022HC Andhra Pradesh01 Mar 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

Samuel Electrical Works vs. The Appellate Authority

WP/4981/2023HC Andhra Pradesh28 Feb 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

Devanadi Consulting Services Private Limited vs. The Superintedent Of Central Tax

WP/4201/2023HC Andhra Pradesh28 Feb 2023

Bench: U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO

M/S.Sr Infra Constructions vs. Goods And Services Tax Officer(State Taxes)

WP/4606/2023HC Andhra Pradesh23 Feb 2023

Bench: A V SESHA SAI,VENUTHURUMALLI GOPALA KRISHNA RAO

Kambapu Surya Rao vs. The State Of Andhra Pradesh

WP/41976/2022HC Andhra Pradesh22 Feb 2023

Bench: R RAGHUNANDAN RAO

The State Of Andhra Pradesh vs. Andhra Cements, Vijayawada

TREVC/98/2008HC Andhra Pradesh22 Feb 2023

Bench: A V SESHA SAI,VENUTHURUMALLI GOPALA KRISHNA RAO

Pendayala Leela Venkata Kumar vs. The State Of Andhra Pradesh

WP/4204/2023HC Andhra Pradesh21 Feb 2023

Bench: CHEEKATI MANAVENDRANATH ROY

Karanam Aswani vs. The State Of Andhra Pradesh

WP/4100/2023HC Andhra Pradesh20 Feb 2023

Bench: K SURESH REDDY

The State Of Andhra Pradesh vs. Andhra Cements

TREVC/97/2008HC Andhra Pradesh08 Feb 2023

Bench: A V SESHA SAI,VENUTHURUMALLI GOPALA KRISHNA RAO

M/S.Chenna Chinna Jeevan Goud vs. Superintendent GST(Central Tax)

WP/2773/2023HC Andhra Pradesh07 Feb 2023

Bench: A V SESHA SAI,VENUTHURUMALLI GOPALA KRISHNA RAO

The Stat., Govt Of Ap., Hyd vs. M/S.Veerabhadra Iron Fouundry, Nidadavolu

TRC/56/2003HC Andhra Pradesh07 Feb 2023

Bench: A V SESHA SAI,VENUTHURUMALLI GOPALA KRISHNA RAO

The State Of A.P. Stat, Hyd vs. M/S Sha Amichand Tarachand And Co

TRC/185/2003HC Andhra Pradesh05 Feb 2023

Bench: A V SESHA SAI,VENUTHURUMALLI GOPALA KRISHNA RAO

Build Well Projects INDIA Private Limited vs. Goods And Service Tax Officer

WP/42210/2022HC Andhra Pradesh02 Feb 2023

Bench: A V SESHA SAI,VENUTHURUMALLI GOPALA KRISHNA RAO

Rawmet Resources (P) Limited vs. Union Of INDIA

WP/10872/2019HC Andhra Pradesh01 Feb 2023

Bench: PRASHANT KUMAR MISHRA,NINALA JAYASURYA

M/S. Lohiya Industries vs. Union Of INDIA

WP/20199/2020HC Andhra Pradesh01 Feb 2023

Bench: PRASHANT KUMAR MISHRA,NINALA JAYASURYA

M/S. Solairepro Urja Private Limited vs. Union Of INDIA

WP/13481/2020HC Andhra Pradesh01 Feb 2023

Bench: PRASHANT KUMAR MISHRA,NINALA JAYASURYA

M/S. Lohiya Edible Oils Private Limited vs. Union Of INDIA

WP/20501/2020HC Andhra Pradesh01 Feb 2023

Bench: PRASHANT KUMAR MISHRA,NINALA JAYASURYA

M/S Advance Paints Private Limited vs. The Deputy Commissioner (CT)

WP/2335/2023HC Andhra Pradesh31 Jan 2023

Bench: A V SESHA SAI,B V L N CHAKRAVARTHI

M/S.Stanex Drugs And Chemicals Private Limited vs. The Additional Commissioner Of State Tax

WP/2184/2023HC Andhra Pradesh31 Jan 2023

Bench: A V SESHA SAI,B V L N CHAKRAVARTHI

Sudhakar Bodala vs. Goods And Service Tax Officer

WP/1085/2023HC Andhra Pradesh19 Jan 2023

Bench: U.DURGA PRASAD RAO,T MALLIKARJUNA RAO

Naga Sai Stone Crushers vs. Superintendent Of Central Tax

WP/36312/2022HC Andhra Pradesh19 Jan 2023

Bench: U.DURGA PRASAD RAO,T MALLIKARJUNA RAO

M/S. Uni Ads LTD vs. The State Of Andhra Pradesh

WP/1481/2022HC Andhra Pradesh17 Jan 2023

Bench: CHEEKATI MANAVENDRANATH ROY

Shaik Mahaboob Basha vs. The Deputy Assistant Commissioner Of State Tax - 1

WP/632/2023HC Andhra Pradesh05 Jan 2023

Bench: U.DURGA PRASAD RAO,T MALLIKARJUNA RAO

Southern Power Distribution Company Of Andhra Pradesh Limited vs. Central Electricity Regulatory Commission

WP/5212/2020HC Andhra Pradesh05 Jan 2023

Bench: U.DURGA PRASAD RAO

Sri Shiva Shakthi (Sss) Constructions vs. The Assistant Commissioner (St) Proper Officer

WP/278/2023HC Andhra Pradesh04 Jan 2023

Bench: U.DURGA PRASAD RAO,T MALLIKARJUNA RAO

M/S. Sri Uma Traders vs. Assistant Commissioner (State Taxes) Patnam Bazar Circle

WP/42663/2022HC Andhra Pradesh03 Jan 2023

Bench: U.DURGA PRASAD RAO,T MALLIKARJUNA RAO

Vinay Granites vs. The Deputy Assistant Commissioner Of State Tax 1

WP/42483/2022HC Andhra Pradesh01 Jan 2023

Bench: U.DURGA PRASAD RAO,T MALLIKARJUNA RAO

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