State Represented By Its Dy. Superintendent Of Police vs. Mr. Ganti Venkata Satya Bhaskar Prasad
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Cause title — parties, addresses and appearances
OFFICE NOTE
2023 BSB, J
At request of Ms P.Anuradha, learned counsel representing Sri Sudhakar Rao Ambati, learned counsel, learned counsel for the petitioner, post on 20.03.2023. _________________ B.S.BHANUMATHI,J
SAB
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