Krishna Dist.Milk Producers Coop.LTD. vs. State Of A.P.
TRC/209/2002HC Andhra PradeshGSTCNR APHC01051646200211 October 2022Bench: C.PRAVEEN KUMAR,A V RAVINDRA BABU3 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: T.R.C.No.209 of 2002
PROCEEDING SHEET
Sl.No
DATE
9.
11.10.2022
CPK, J & AVRB, J
List on 12.10.2022 along with T.R.C.No.190 of 2002. ___________ CPK, J
___________ AVRB, J AMD
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