Chillale Sanjiv vs. The State Of Andhra Pradesh

WP/29999/2021HC Andhra PradeshGSTCNR APHC01049917202129 December 2021Bench: AHSANUDDIN AMANULLAH,B S BHANUMATHI2 pages

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Cause title — parties, addresses and appearances

HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI MAIN CASE No.W.P.No.29999 of 2021 PROCEEDING SHEET Sl. No. DATE

OFFICE NOTE 2)

28-12-2021 As it is stated that the vehicle in question was seized by the personnel of the Commercial Tax Department and as the petitioner now seeks for release of the vehicle, Registry is directed to post the matter before the appropriate Bench as per roaster, on 30.12.2021 in the motion list.

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Transferred to I.O. Folder. B/O

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