Nadimpalli Venktraju vs. The State Of Andhra Pradesh
WP/24850/2021HC Andhra PradeshGSTCNR APHC01040598202122 December 2021Bench: M.VENKATA RAMANA2 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: WRIT PETITION No.24850 of 2021
PROCEEDING SHEET
Sl.
No.
Date
OFFICE NOTE 4
21-12-2021 At request of the learned counsel for the petitioners, list on 23.12.2021. _____ RR
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