M/S. Om Oil Industries v. The Commercial Tax Officer-I
- Court
- Andhra Pradesh High Court
- Case number
- WP/4792/2021
- Date of judgment
- 6 Jul 2021
- Bench
- JOYMALYA BAGCHI,K SURESH REDDY
- Petitioner
- M/s. Om Oil Industries,
- Respondent
- The Commercial Tax Officer-I
- CNR
- APHC010081312021
Judgment text not available yet
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Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.