Bhavya Sri Transport vs. Bharat Petroleum Corporation Limited
WP/12832/2021HC Andhra PradeshGSTCNR APHC01022534202127 September 2021Bench: A V SESHA SAI2 pages
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Cause title — parties, addresses and appearances
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HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: W.P. No.12832 OF 2021
PROCEEDING SHEET
Sl.
No.
DATE
OFFICE NOTE 6 24.09.2021
AVSS, J
Post on 27.09.2021. ________ AVSS,J siva
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Sl. No. DATE ORDER OFFICE NOTE
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