Rata Vijaya Raju vs. The State Of Ap
Held
The Court held that the impugned notices were not final orders and could not be challenged at this stage. However, it directed the authorities to furnish copies of the preliminary enquiry reports to the petitioners to enable them to provide an effective explanation.
Facts
Petitioners challenged notices issued by the District Level Scrutiny Committee regarding their caste certificates. The notices were based on preliminary inquiries and complaints alleging fraudulent claims. Petitioners sought to declare these notices illegal and sought to set them aside.
Key Issues
Whether the notices issued by the Scrutiny Committee for enquiry into caste certificates are challengeable at the preliminary stage. Whether petitioners are entitled to copies of enquiry reports before submitting their explanations.
Sections Cited
Act 16 of 1993, Rules of 1997, Rule 5(i), Rule 8, Rule 9(1), Rule 9(2)
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI (Special Original Jurisdiction) FRIDAY, THE FIRST DAY OF OCTOBER TWO THOUSAND AND TWENTY ONE PRESENT THE HON’BLE SMT JUSTICE KONGARA VIJAYA LAKSHMI WRIT PETITION Nos. 1939, 1052, 1685, 1723.1728. 1739, 1744, 1753, 1776. 1938, 1940, 1941, 1942. 1943, 3723. 3761, 3762 and 3764 OF 2019 W.P. No. 1939 of 2019 Between:
Chavala Prasanth Kumar, S/o. Vasantha Rao, Aged 31 years, R/o Vanchangi Village, Rajavommangi Mandal, East Godavari District, Andhra Pradesh State.
Chavala Suneel Kumar, S/o. Vasantha Rao, Aged 27 years, R/o Vanchangi Village, Rajavommangi Mandal, East Godavari District, Andhra Pradesh State.
Chavala Vignana Kumar, S/o. Gopala Rao, Aged 18 years, Occ. Student, R/o Vanchangi Village, Rajavommangi Mandal, East Godavari District, Andhra Pradesh State.
Chavala Ramya Sri, D/o. Gopala Rao, Aged 21 years, Occ. Student, R/o Vanchangi Village, Rajavommangi Mandal, East Godavari District, Andhra Pradesh State
Chevala Janardhan, S/o. Adinarayana, Aged 27 years, R/o Jaddangi Village Rajavommangi Mandal, East Godavari District, Andhra Pradesh State ...PETITIONERS AND 1. The State of Andhra Pradesh, Rep. by its Principal Se
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