Chinthala Satyavathi And Another v. The State Of Andhra Pradesh And 5 Others
- Court
- Andhra Pradesh High Court
- Case number
- WP/1943/2019
- Date of judgment
- 30 Sept 2021
- Bench
- KONGARA VIJAYA LAKSHMI
- Petitioner
- Chinthala Satyavathi and another
- Respondent
- The State of Andhra Pradesh and 5 others
- CNR
- APHC010042282019
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Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.