Coromandel International Limited v. The Union Of INDIA
- Court
- Andhra Pradesh High Court
- Case number
- WP/8724/2021
- Date of judgment
- 30 Nov 2021
- Bench
- AHSANUDDIN AMANULLAH,B KRISHNA MOHAN
- Petitioner
- Coromandel International Limited
- Respondent
- The Union of India
- CNR
- APHC010149562021
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Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.