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M/S Anand Granites vs. The Assistant Commissioner (St)

WP/19006/2021HC Andhra PradeshGSTCNR APHC01031761202128 December 2021Bench: AHSANUDDIN AMANULLAH,B S BHANUMATHI1 pages

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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No: WP Nos. 19004, 19006 and 19032 of 2021 PROCEEDING SHEET Sl. No. DATE

OFFICE NOTE 06. 28.12.2021 AHSANUDDIN AMANULLAH,J

and B. S. BHANUMATHI,J

(Per Hon’ble Mr. Justice Ahsanuddin Amanullah)

Mr. P. Girish Kumar, learned counsel for the petitioner prayed for hearing of the matter today at 1.00 p.m.

2.

Mr. Sai Kumar, learned Assistant Government Pleader, Commercial Tax, representing Mr. Y. N. Vivekananda, learned Government Pleader, Commercial Tax, for respondents no.1 to 3, requested time on personal inconvenience.

3.

List the matter on 29.12.2021. ___________________________ (AHSANUDDIN AMANULLAH,J)

_____________________ (B. S. BHANUMATHI,J) Mjl/*

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