Unnam Gopi At Venkata Gopi vs. State Of Ap
Held
As the provided text consists solely of administrative entries related to case scheduling and the presiding judge, there is no judicial decision or holding recorded. Consequently, no findings on any issues, reasoning, or operative directions can be extracted. The judgment does not contain any substantive analysis or pronouncements on the merits of the case.
Facts
This judgment pertains to a criminal petition (CRL.P.No. 6071 of 2021) filed before the High Court of Andhra Pradesh. The proceeding sheet indicates that on November 9, 2021, the case was posted for November 10, 2021, at the request of the learned Assistant Public Prosecutor. Prior to this, there are multiple entries for a Writ Petition (W.P.No. of ) on July 8, 2020, with orders passed by DEV, J. However, the specific details of the petitioner, the revenue or State, the tax period(s), the order or action under challenge, the authority that passed it, the amount in dispute, and the procedural history leading to the current stage are not recorded in the provided text.
Key Issues
The provided text does not contain any information regarding the specific issues the Court had to decide, nor does it record any arguments made by the petitioner or the revenue/State. The entries primarily consist of administrative notations about case postings and the presiding judge. Therefore, no questions of law or fact can be identified, and no contentions from either side can be presented.
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Cause title — parties, addresses and appearances
OFFICE NOTE
09.11.2021
DR,J
At request of learned Assistant Public Prosecutor, post on 10.11.2021. _____ DR, J EPS
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE
2020 _______ IKN
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE
2020 _______ IKN
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE
2020 _______ IKN
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE
2020 _______ IKN
The judgment continues below.
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