Telangana High Court — GST Judgments
2,996 GST matters decided by the Telangana High Court, of which 78 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.
By year
Recent judgments
CRLP/13710/2026·
WP/24822/2026·
WP/29983/2026·
WP/28844/2026·
WP/23178/2026·
WP/25913/2026·
WP/15156/2026·
WP/22150/2026·
WP/21776/2026·
WP/21552/2026·
WP/20435/2026·
WP/20214/2026·
WP/18918/2026·
WP/28657/2025·
WP/17751/2026·
WP/8187/2026·
WP/16589/2026·
WP/16825/2026·
WP/12213/2026·
WP/13728/2026·
WP/13747/2026·
WP/13707/2026·
WP/13735/2026·
WP/13733/2026·
WP/13740/2026·