Telangana High Court GST Judgments — 2022

230 judgments. Showing the 100 most recent.

• Neha Diagnostic Services v. Union Of INDIA And Another

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  WP/46542/2022·30 Dec 2022

• M/S. Celon Laboratories PVT Limited. v. Deputy Commissioner Of Central Tax And Customs

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  WP/17465/2020·28 Dec 2022

• M/S. Celon Laboratories PVT Limited v. Deputy Commissioner

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  WP/16917/2020·28 Dec 2022

• M/S. Celan Laboratories Limited v. Deputy Commissioner Of Central Tax

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  WP/17447/2020·28 Dec 2022

• M/S. Celon Laboratories PVT. LTD. v. Deputy Commissioner Of Central Tax And Customs

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  WP/17443/2020·28 Dec 2022

• M/S. Celon Laboratoriqr PVT Limited v. Deputy Commissioner Of Central Tax And Customs And 4 Others

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  WP/17488/2020·28 Dec 2022

• M/S. Celon Laboratories PVT. LTD. v. Deputy Commissioner Of Central Tax And Customs

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  WP/17434/2020·28 Dec 2022

• M/S.Solomon Adriel Sunder Raj v. Superintendent Of Central Tax

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  WP/36995/2022·27 Dec 2022

• M/S.Shree Siddivinayak Publications v. The Joint Commissioner

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  WP/45756/2022·23 Dec 2022

• Organization For Liberation Of Rural Daliths v. The Additional Commissioner (Appeals - Ii) GST And Central Tax And Another

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  WP/45545/2022·22 Dec 2022

• Greenfinch Team Management (P) LTD v. Union Of INDIA

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  WP/44235/2022·22 Dec 2022

• M/S. Sai Sudha Technologies v. The Commissioner

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  WP/45322/2022·20 Dec 2022

• M/S. Valentine Events v. The Union Of INDIA

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  WP/45166/2022·19 Dec 2022

• M/S Grn Constructions PVT LTD v. Commercial Tax Officer

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  WP/37677/2018·16 Dec 2022

• M/S Grn Constructions PVT LTD v. Commercial Tax Officer

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  WP/37681/2018·16 Dec 2022

• M/S Grn Constructions PVT LTD v. Commercial Tax Officer And Another

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  WP/3950/2020·16 Dec 2022

• Urmila Thumu v. Joint Commissioner (Appeals -Ii) - GST And Central Tax And 5 Others

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  WP/44963/2022·16 Dec 2022

• M/S.Suvarna Traders v. The Assistant Commissioner Of State Tax

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  WP/33334/2022·15 Dec 2022

• M/S.Suvarna Traders v. The Assistant Commissioner Of State Tax

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  WP/33292/2022·15 Dec 2022

• Smt K. Himabindu v. The Tsrtc

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  WP/20885/2018·12 Dec 2022

• Salicylates And Chemicals PVT. LTD. v. Union Of INDIA

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  WP/15767/2018·8 Dec 2022

• M/S Jyoti Medical Hall v. Asst. Commissioner (St)

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  WP/9642/2020·6 Dec 2022

• Sri Balaji Traders Asif Nagar, Hyd v. State Of Andhra Pradesh

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  TRC/263/2003·5 Dec 2022

• M/S Incnut Digital Private Limited v. The Commissioner Of Central Tax

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  WP/17613/2019·29 Nov 2022

• M/S Jsw Cement Limited v. Union Of INDIA

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  WP/1007/2019·29 Nov 2022

• Sri V. Veera Narayana v. The Tsrtc

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  WP/15103/2018·28 Nov 2022

• Smt. B. Ram Mohan Rao v. The Tsrtc

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  WP/15083/2018·28 Nov 2022

• Sri S. Mahaboob Basha v. M.D., The Tsrtc.

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  WP/15106/2018·28 Nov 2022

• M/S. Divis Laboratories Limited v. Union Of INDIA And 4 Others

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  WP/27926/2019·28 Nov 2022

• Smt. B. Padmavathi v. The Tsrtc

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  WP/15159/2018·28 Nov 2022

• M/S. Sri Laxmi Tyre Company v. Deputy Commissioner

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  WP/2486/2020·28 Nov 2022

• M/S. Apollo Tyre Center v. Deputy Commissioner

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  WP/2582/2020·28 Nov 2022

• M/S. Vallabhaneni Constructions PVT. LTD v. The Union Of INDIA

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  WP/19213/2019·24 Nov 2022

• Big C Mobiles PVT LTD v. Union Of INDIA

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  WP/19554/2019·24 Nov 2022

• M/S Pavan Motors PVT LTD v. Union Of INDIA

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  WP/18703/2019·24 Nov 2022

• M/S.The Nagarjuna District Co-Operative Marketing Society Limited v. The Commissioner Of Central Tax

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  WP/22473/2019·24 Nov 2022

• Lot Mobiles PVT LTD v. Union Of INDIA And 3 Others

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  WP/19547/2019·24 Nov 2022

• M/S. M.R.Marketing v. The Union Of INDIA And 5 Others

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  WP/22233/2019·24 Nov 2022

• Smt. Burugu Rajeswari v. Deputy Commissioner And Another

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  WP/25237/2019·24 Nov 2022

• M/S. Kausalya Infra Projects Private Limited v. Additional Director And 6 Others

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  WP/42238/2022·22 Nov 2022

• M/S. Hsil Limited- Packaging Products Division v. The Union Of INDIA

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  WP/10454/2019·22 Nov 2022

• District Roads And Buildings Officer/ Executive Engineer v. Union Of INDIA

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  WP/15413/2022·11 Nov 2022

• M/S. Venkata Sai Rcc Pipes And Infrastructures v. The Joint Commissioner (Appeals-1) And Another

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  WP/40935/2022·10 Nov 2022

• M/S.Vijay Bharath Constructions Private Limited v. The Superintendent Of Central Tax

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  WP/40651/2022·8 Nov 2022

• M/S. Sai Constructions v. The Assistant Commissioner Of Central Tax And 3 Others

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  WP/39806/2022·8 Nov 2022

• Vibgyor Drugs PVT LTD v. Union Of INDIA

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  WP/13540/2018·7 Nov 2022

• M/S.Everest Organics Limited v. Union Of INDIA And 2 Others

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  WP/8227/2022·7 Nov 2022

• M/S. Hsil Limited v. Union Of INDIA

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  WP/15345/2018·7 Nov 2022

• M/S.Sanctum Innovations And Solutions PVT. LTD. v. Union Of INDIA

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  WP/40407/2022·4 Nov 2022

• M/S. Laxmi Trading Company v. State Of Telangana, And 5 Others

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  WP/8243/2021·4 Nov 2022

• M/ S. Fortunearrt Led Lighting PVT. LTD v. Deputy Commissioner Of Central Tax

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  WP/2243/2021·3 Nov 2022

• M/S.Pokarna Limited v. Union Of INDIA And 6 Others

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  WP/409/2020·2 Nov 2022

• Anu Advance Composite Products PVT. LTD. v. The State Of Telangana And 4 Others

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  WP/11616/2021·2 Nov 2022

• M/S Nusrath Metals PVT. LTD. v. Commercial Tax Officer

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  WP/27073/2022·1 Nov 2022

• M/S. Plastopack, Hyd. v. The Commercial Tax Officer, Hyd, And Another

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  WP/14195/2007·31 Oct 2022

• The Union Of INDIA v. Shri N.Jeetendra

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  WP/39371/2022·31 Oct 2022

• M/S Yokohama INDIA Private Limited v. The State Of Telangana

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  WP/15284/2022·31 Oct 2022

• M/S. M.S. Constructions, A Partnership Firm v. Union Of INDIA

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  WP/39849/2022·29 Oct 2022

• M/S. Telangana State Irrigation Development Corporation LTD. v. The Additional Commissioner

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  WP/39710/2022·29 Oct 2022

• M/S. Suvan Engineering Solutions Private Limited v. The Commissioner (Appeals-Ii)

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  WP/39468/2022·28 Oct 2022

• M/S. Pochampad Construction Company Private Limited v. Union Of INDIA

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  WP/39241/2022·27 Oct 2022

• M/S Aaria Infraserve PVT.LTD v. The Union Of INDIA And 3 Others

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  WP/38078/2022·13 Oct 2022

• M/S. Super Care Gardens v. Superintendent Of Central Tax And 2 Others

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  WP/38271/2022·13 Oct 2022

• M/S. Dr. Reddys Laboratories Limited v. Deputy Commissioner Of Central Tax

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  WP/36755/2022·11 Oct 2022

• M/S. Dr. Reddys Laboratories Limited v. Deputy Commissioner Of Central Tax

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  WP/36839/2022·11 Oct 2022

• M/S. Dr. Reddys Laboratories Limited v. Deputy Commissioner Of Central Tax

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  WP/36738/2022·11 Oct 2022

• M/S. Dr. Reddy S Laboratories Limited v. Deputy Commissioner Of Central Tax

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  WP/36741/2022·11 Oct 2022

• M/S.Aref Abdul Sattar Textiles PVT. LTD v. The Deputy Commissioner (State Tax)And 2 Others

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  WP/19179/2022·11 Oct 2022

• M/S.A. Ram Reddy v. The Deputy Commissioner

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  WP/37868/2022·10 Oct 2022

• Pranit Packaging Private Limited v. Commissioner Of Central Tax, And 5 Others

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  WP/9185/2020·28 Sept 2022

• M/S. Appl-Vdb (Jv) v. The Union Of INDIA

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  WP/25155/2019·28 Sept 2022

• M/S.Indian Agencies v. The Commissioner Of Central Tax

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  WP/26726/2019·28 Sept 2022

• Sri Upender Rao Ponuganti v. Deputy Commissioner And Another

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  WP/19451/2019·28 Sept 2022

• Sri Avanth Rapolu v. Deputy Commissioner

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  WP/23006/2019·28 Sept 2022

• S. R. R. Enterprises v. Union Of INDIA

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  WP/15077/2019·28 Sept 2022

• M/S. Sree Leo Enterprises v. The Assistant Commissioner (St)

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  WP/9642/2019·28 Sept 2022

• Raghava Constructions v. The Union Of INDIA

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  WP/16885/2019·28 Sept 2022

• M/S. Thirupathi Steels v. The Assistant Commissioner Of Central Tax

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  WP/14327/2019·28 Sept 2022

• M/S Tirumala Cotton Ginning And Pressing Mills v. The Commissioner Of Central Tax

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  WP/22180/2019·28 Sept 2022

• M/S. Standard Automobiles v. The Assistant Commissioner Of Central Tax And Another

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  WP/14218/2019·28 Sept 2022

• M/S. Medreich Limited v. The Union Of INDIA

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  WP/15168/2020·28 Sept 2022

• M/S.Synergy Pubes And Oils v. Union Of INDIA, And 4 Others

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  WP/9918/2021·28 Sept 2022

• M/S Padmavathi Cotton Industries v. The Commissioner Of Central Tax And 3 Others

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  WP/22181/2019·28 Sept 2022

• M/S Tsr Resources Private Limited v. The Commissioner Of Central Tax

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  WP/28857/2022·28 Sept 2022

• Big C Mobiles PVT LTD v. Union Of INDIA And 3 Others

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  WP/21324/2019·28 Sept 2022

• M/S. Ashna Enterprises v. Asst. Commissioner Of State Tax And 6 Others

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  WP/9683/2020·28 Sept 2022

• Ashvini Automobiles. v. Union Of INDIA

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  WP/6982/2019·28 Sept 2022

• M/S.Yaghneshwar Logistics v. The Additional Commissioner

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  WP/36746/2022·26 Sept 2022

• M/S. Shree Santosh Marketing PVT. LTD. v. Asst. Commissioner (St)Osmangunj Circle And 6 Others

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  WP/9633/2020·23 Sept 2022

• M/S. Sri Venkatesh Paper Overseas v. The Union Of INDIA

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  WP/23634/2019·23 Sept 2022

• M/S. Sri Venkatesh Paper Agencies v. The Union Of INDIA And 2 Others

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  WP/23646/2019·23 Sept 2022

• M/S. Athena Global Technologies Limited v. Union Of INDIA

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  WP/5542/2021·23 Sept 2022

• M/S. Arvind Lifestyle Brands LTD. v. The Union Of INDIA

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  WP/10299/2019·23 Sept 2022

• M/S. I Choice Marketing v. Assistant Commissioner (St)

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  WP/4971/2019·23 Sept 2022

• M/S. S.V. Paper Corporation v. The Union Of INDIA, And 2 Others

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  WP/23608/2019·23 Sept 2022

• M/S. Shweta Computers And Peripherals v. Assistant Commissioner Of Gstn And Ccw

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  WP/19914/2019·23 Sept 2022

• Visala Kesari v. The Superintendent

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  WP/36463/2022·22 Sept 2022

• M/S. Radical Bio Organics LTD. v. Assistant Commissioner (Central Taxes)

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  WP/15780/2019·21 Sept 2022

• Krishna Medical Associates v. Union Of INDIA

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  WP/5815/2020·21 Sept 2022

• M/S.Vemuri Kaveri Travels v. Superintendent Of Central Tax

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  WP/36174/2022·20 Sept 2022