Telangana High Court GST Judgments — 2023

179 judgments. Showing the 100 most recent.

• M/S Manogna Enterprises v. The State Of Telangana

  Record only

  WP/35027/2023·29 Dec 2023

• The Principal Commissioner Of Central Excise And Customs v. Hyderabad Cricket Association

  Record only

  WP/15019/2023·26 Dec 2023

• M/S. Kirthi Power Solutions Private Limited. v. The Assistant Commissioner (St)

  Record only

  WP/33944/2023·22 Dec 2023

• M/S. Vpr Mining. Infrastructure Private Limited v. Additional Commissioner Of Central Tax

  Record only

  WP/32041/2023·20 Dec 2023

• Vemula Yougander v. Union Of INDIA

  Record only

  WP/34106/2023·19 Dec 2023

• M/S. Glaxosmithkline Consumer Health Care Limited v. The Deputy Commissioner (State Tax)

  Record only

  WP/34139/2023·19 Dec 2023

• Telangana State Waqf Board v. The Union Of INDIA

  Record only

  WP/28395/2022·16 Dec 2023

• M/S Dvb Design Plus Engineering v. The Union Of INDIA

  Record only

  WP/33695/2023·15 Dec 2023

• M/S. Ranga 70 Mm A/C v. Union Of INDIA And 2 Others

  Record only

  WP/1167/2020·12 Dec 2023

• M/S. Asr Cinemas LLP v. Union Of INDIA

  Record only

  WP/3433/2020·12 Dec 2023

• M/S. Bhavya Construction PVT. LTD v. Union Of INDIA

  Record only

  WP/3041/2020·12 Dec 2023

• Kumar 70 Mm Theatre v. Union Of INDIA

  Record only

  WP/2905/2020·12 Dec 2023

• M/S. Vimal 70 Mm Theatre v. Union Of INDIA

  Record only

  WP/3471/2020·12 Dec 2023

• M/S. Vishwanath Cinema Hall 70 Mm v. Union Of INDIA And 2 Others

  Record only

  WP/26871/2019·12 Dec 2023

• M/S. Asian Radhika Multiplex Kapra v. Union Of INDIA

  Record only

  WP/2840/2021·12 Dec 2023

• M/S. Amb Cinema LLP v. Union Of INDIA And 4 Others

  Record only

  WP/3454/2020·12 Dec 2023

• Jyothi Theatre 70 Mm A/C v. Union Of INDIA And4 Others

  Record only

  WP/2938/2020·12 Dec 2023

• M/S. Arjun Theatre 70 Mm (M/S. R K Builder) v. Union Of INDIA

  Record only

  WP/3435/2020·12 Dec 2023

• M/S Ambika Food Industries Private Limited v. Additional Commissioner Of Central Tax

  Record only

  WP/32388/2023·24 Nov 2023

• M/S. Sudarshan Road Ways v. The Assistant Commissioner (St) And 2 Others

  Record only

  WP/224/2021·22 Nov 2023

• M/S. Reliance Traders (Gstin 36Aabpq2677E1Z0) v. Union Of INDIA

  Record only

  WP/8297/2021·21 Nov 2023

• M/S. Indus Towers v. Assistant Commissioner (St)

  Record only

  WP/29674/2023·18 Nov 2023

• M/S. Mondelez INDIA Foods Private Limited v. The Deputy Commissioner (St)

  Record only

  WP/29673/2023·18 Nov 2023

• V. Prameela v. The State Of Telangana And 3 Others

  Record only

  WP/7395/2022·15 Nov 2023

• Mohd Sidiq v. The Joint Commissioner (Appeals-1)

  Record only

  WP/31458/2023·15 Nov 2023

• Vemula Yougander v. Union Of INDIA

  Record only

  CRLP/10430/2023·14 Nov 2023

• M/S. Venkateswara Feeds v. Union Of INDIA

  Record only

  WP/29951/2023·10 Nov 2023

• M/S R.K.Trade Links v. Union Of INDIA

  Record only

  WP/29950/2023·10 Nov 2023

• Mr. Rajamuri Venkata Rama Reddy v. The Assistant Commissioner Of Central Tax

  Record only

  WP/7934/2023·9 Nov 2023

• M/S. Darshan Cotton Industries v. Assistant Commissioner Of Central Tax

  Record only

  WP/30428/2023·9 Nov 2023

• M/S.Mpm Ventures Private Limited v. The Additional Commissioner Of Central Tax

  Record only

  WP/30910/2023·7 Nov 2023

• The Commissioner v. M/S. Lokesh Machines Limited

  Record only

  CEA/16/2020·6 Nov 2023

• M/S. A.S.E. INDIA v. The Union Of INDIA And 4 Others

  Record only

  WP/4756/2023·6 Nov 2023

• The Union Of INDIA v. M.Prasanna

  Record only

  WP/27476/2023·2 Nov 2023

• The Union Of INDIA v. B. V. Mutyala Rao

  Record only

  WP/14329/2023·2 Nov 2023

• Union Of INDIA v. J. Sampath

  Record only

  WP/29290/2023·2 Nov 2023

• Union Of INDIA v. G.N. Raja Rao

  Record only

  WP/29622/2023·2 Nov 2023

• The Union Of INDIA v. N. Appala Konda

  Record only

  WP/28156/2023·2 Nov 2023

• The Union Of INDIA v. M. Rajender Kumar

  Record only

  WP/27014/2023·2 Nov 2023

• Union Of INDIA v. C. Ratnaiah

  Record only

  WP/26981/2023·2 Nov 2023

• The Principal Commissioner v. A. Chander Rao

  Record only

  WP/28178/2023·2 Nov 2023

• Union Of INDIA v. P.Mangamma

  Record only

  WP/30476/2023·2 Nov 2023

• Union Of INDIA v. G. Naresh Kumar

  Record only

  WP/29480/2023·2 Nov 2023

• The Union Of INDIA v. S. Parvathi

  Record only

  WP/28157/2023·2 Nov 2023

• Union Of INDIA v. D. Prabhakar

  Record only

  WP/26764/2023·2 Nov 2023

• Union Of INDIA v. C.Ajay Kumar

  Record only

  WP/27028/2023·2 Nov 2023

• Union Of INDIA v. T. Vijaya Raj

  Record only

  WP/27000/2023·2 Nov 2023

• The Union Of INDIA v. G. Dastagiri

  Record only

  WP/29239/2023·2 Nov 2023

• The Union Of INDIA v. P. B. V. Shiva Kumar

  Record only

  WP/14350/2023·2 Nov 2023

• Union Of INDIA v. M. Srinu

  Record only

  WP/28190/2023·2 Nov 2023

• Union Of INDIA v. B. Yogender

  Record only

  WP/29676/2023·2 Nov 2023

• The Union Of INDIA v. K.Lakshumma

  Record only

  WP/29583/2023·2 Nov 2023

• Union Of INDIA v. S. Pandu Ranga

  Record only

  WP/29235/2023·2 Nov 2023

• M/S. Andhra Road Carrier v. The Union Of INDIA

  Record only

  WP/23986/2023·30 Oct 2023

• M/S. Peb Structural Industry v. Assistant Commissioner (St)

  Record only

  WP/28814/2023·30 Oct 2023

• Bhumana Ramachandra Reddy v. Union Of INDIA

  Record only

  WP/7730/2023·11 Oct 2023

• M/S. Sita Rama Cool Drinks v. State Of Telangana And 2 Others

  Record only

  WP/7642/2021·11 Oct 2023

• M/S.Mahavir Combines (P) LTD.,Hyd v. The Stat.,State Of Ap.,Hyd

  Record only

  TRC/5/2004·9 Oct 2023

• M/S. Golden Mesh Industries v. Assistant Commissioner (State Tax)

  Record only

  WP/7826/2021·5 Oct 2023

• M/S. Sri Lakshmi Gayathri Fabs v. The Deputy Commissioner Of Central Tax

  Record only

  WP/27269/2023·5 Oct 2023

• The Commissioner v. M/S. Astrix Laboratories LTD

  Record only

  CEA/3/2020·5 Oct 2023

• Nektar Therapeutics (INDIA) PVT LTD v. Union Of INDIA

  Record only

  WP/22584/2023·3 Oct 2023

• M/S. Jiva Steels Private Limited (Gstin 36Aadcj0925H1Zr) v. State Of Telangana And 9 Others

  Record only

  WP/3541/2021·27 Sept 2023

• M/S Adarsh Global Trades And Services PVT. LTD v. Union Of INDIA

  Record only

  WP/25699/2023·27 Sept 2023

• M/S Bst Steels PVT LTD v. The Superintendent Of Central Tax

  Record only

  WP/21384/2023·27 Sept 2023

• M/S Mahavir Marketing v. State Of Ap Before Stat,Ap,Hyd

  Record only

  TRC/147/2003·20 Sept 2023

• M/S Kesoram Industries LTD v. The Commissioner Of Central Tax

  Record only

  WP/23431/2023·20 Sept 2023

• Tadishetty Aditya v. The Union Of INDIA

  Record only

  WP/25865/2023·19 Sept 2023

• Shaik Nazeer Basha v. The Deputy State Tax Officer

  Record only

  WP/834/2021·14 Sept 2023

• The Commissioner v. M/S. Andhra Cylinders PVT LTD

  Record only

  CEA/17/2020·12 Sept 2023

• Vikash Kumar Keshan v. Union Of INDIA

  Record only

  CRLP/8330/2023·6 Sept 2023

• M/S. Sri Sai Balaji Ginning And Oil Mill v. Assistant Commissioner Of Central Tax

  Record only

  WP/24794/2023·6 Sept 2023

• M/S. Akhil Sai Cotton Traders v. Assistant Commissioner Of Central Tax

  Record only

  WP/24809/2023·6 Sept 2023

• S.S.R Traders v. The Union Of INDIA

  Record only

  WP/13824/2023·5 Sept 2023

• Ali Asgar Junagadhwala v. The Union Of INDIA

  Record only

  WP/24036/2023·5 Sept 2023

• Surya Rao Arshanapally v. Union Of INDIA

  Record only

  WP/23355/2023·30 Aug 2023

• Surya Rao Arshanapally v. Union Of INDIA

  Record only

  WP/23357/2023·30 Aug 2023

• The State Of Telangana v. M/S. New Dhiraj Industries

  Record only

  TREVC/44/2022·29 Aug 2023

• M/S. Phaneendra Traders v. The Deputy State Tax Officer And 2 Others

  Record only

  WP/6272/2021·29 Aug 2023

• Mohd Waris Mansuri v. The Deputy State Tax Officer

  Record only

  WP/6094/2021·29 Aug 2023

• M/S. Phaneendra Traders v. The Deputy State Tax Officer And 2 Others

  Record only

  WP/6276/2021·28 Aug 2023

• M/S Teja- Gew (Jv) v. The Union Of INDIA And 5 Others

  Record only

  WP/36063/2022·24 Aug 2023

• M/S Teja-Gew (Jv) v. The Union Of INDIA

  Record only

  WP/26215/2022·24 Aug 2023

• M/S.Gemni Wafer Technology v. Assistant Commissioner (St)

  Record only

  WP/3137/2021·22 Aug 2023

• M/S.Shristhi Electricals Private Limited v. Assistant Commissioner (St)

  Record only

  WP/18490/2023·19 Aug 2023

• Roop Charan Agarwal v. The Directorate General Of Goods And Service Tax Intelligence

  Record only

  WP/18009/2021·17 Aug 2023

• Deepak Vijaywargiya And 2 Others v. The Directorate General Of Goods And Service Tax Intelligence And 4 Others

  Record only

  WP/18021/2021·17 Aug 2023

• Roop Charan Agarwal And 2 Others v. Principal Additional Director General And 4 Others

  Record only

  WP/20667/2021·17 Aug 2023

• M/S. R. K. Trade Links v. Union Of INDIA

  Record only

  WP/21245/2023·16 Aug 2023

• M/S. Venkateswara Feeds v. Union Of INDIA

  Record only

  WP/20748/2023·16 Aug 2023

• Mayur Gopal Agarwal And Another v. The Assistant Commissioner Of State Tax And 2 Others

  Record only

  WP/9047/2023·8 Aug 2023

• M/S. A M Transport v. The Union Of INDIA

  Record only

  WP/20741/2023·3 Aug 2023

• M/S. A M Transport v. The Union Of INDIA

  Record only

  WP/20738/2023·3 Aug 2023

• M/S. A M Transport v. The Union Of INDIA

  Record only

  WP/20750/2023·3 Aug 2023

• M/S. A M Transport v. The Union Of INDIA

  Record only

  WP/20737/2023·3 Aug 2023

• M/S Scan Energy And Power LTD v. Commissioner Of Central Tax

  Record only

  WP/20815/2023·2 Aug 2023

• Abhilash Saini v. The State Of Telangana

  Record only

  WP/19930/2023·26 Jul 2023

• Union Of INDIA v. J. Ranganathachari

  Record only

  WP/18590/2020·13 Jul 2023

• Union Of INDIA v. S. Manmeder Singh Sodhi

  Record only

  WP/18635/2020·13 Jul 2023

• Government Of INDIA v. Y Mahesh Kumar

  Record only

  WP/21056/2020·13 Jul 2023