Telangana High Court GST Judgments — 2024

186 judgments. Showing the 100 most recent.

• M. Srinivasa Rao v. The State Of Telangana

  Record only

  WP/20751/2020·31 Dec 2024

• M/S. Kanaka Durga Enterprises v. The State Of Telangana

  Record only

  WP/36520/2024·30 Dec 2024

• M/S.Praveen Metals v. The Deputy State Tax Officer

  Record only

  WP/35411/2024·30 Dec 2024

• M/S. Rajeswara Reddy Avula v. The Union Of INDIA

  Record only

  WP/36627/2024·30 Dec 2024

• M/S. Hetero Healthcare Limited. v. The Additional Commissioner Of Central Tax

  Record only

  WP/35970/2024·23 Dec 2024

• M/S Prabhudas Kishoredas Tobacco Products Private Limited v. The Assistant Commissioner Of Central Tax

  Record only

  WP/27181/2024·18 Dec 2024

• M/S. B Secure Protection And Guarding Private Limited v. State Tax Officer-1 (Fac)

  Record only

  WP/35172/2024·16 Dec 2024

• M/S. Lokis Forest Inn v. Assistant Commissioner (St)

  Record only

  WP/35257/2024·16 Dec 2024

• M/S. Vishnusri Pharma v. The State Of Telangana

  Record only

  WP/35046/2024·13 Dec 2024

• M/S Yash Pigments Limited (Formerly, M/S Yash Pigments LLP) v. The Assistant Commissioner (St)

  Record only

  WP/25869/2024·11 Dec 2024

• M/S Yash Pigments Limited (Formerly, M/S Yash Pigments LLP) v. The Assistant Commissioner (St)

  Record only

  WP/26466/2024·11 Dec 2024

• M/S.Sreenidhi International PVT. LTD v. The Joint Commissioner Of Central Tax

  Record only

  WP/29093/2024·11 Dec 2024

• M/S Yash Pigments Limited v. The Assistant Commissioner (St)

  Record only

  WP/26325/2024·11 Dec 2024

• M/S Yash Pigments Limited v. The Assistant Commissioner (St)

  Record only

  WP/26425/2024·11 Dec 2024

• M/S Sh Haryana Wires LTD v. Union Of INDIA

  Record only

  WP/26904/2024·10 Dec 2024

• Principal Commissioner Of Customs v. M/S. Granules INDIA Limited

  Record only

  CEA/26/2024·9 Dec 2024

• M/S Appl-Vdb(Jv) v. The Principal Commissioner Of Central Tax

  Record only

  WP/34204/2024·5 Dec 2024

• M/S. Creative Enterprises v. The Assistant Commissioner (St)

  Record only

  WP/13439/2024·5 Dec 2024

• M/S. L And T Pes Jv v. Assistant Commissioner Of State Siricilla And 5 Others

  Record only

  WP/6299/2020·29 Nov 2024

• M/S. L And T Pes Jv v. Assistant Commissioner Of State Tax And 7 Others

  Record only

  WP/19376/2020·29 Nov 2024

• M/S. L And T Pes Jv v. Assistant Commissioner Of State Tax And 7 Others

  Record only

  WP/19411/2020·29 Nov 2024

• M/S. L And T Pes Jv v. Assistant Commissioner Of State Tax And 5 Others

  Record only

  WP/6271/2020·29 Nov 2024

• Sai Krishna Gas Distributors v. Deputy Commissioner State Taxes

  Record only

  WP/27191/2024·28 Nov 2024

• M/S. New Mohit Collections v. The Assistant Commissioner (State Tax), Office Of The Assistant Commissioner (St)

  Record only

  WP/32325/2024·27 Nov 2024

• M/S Adcl v. The State Of Telangana

  Record only

  WP/30968/2024·27 Nov 2024

• M/S Yash Resources Recycling Limited v. The Deputy Commissioner (St) - Ii

  Record only

  WP/32820/2024·25 Nov 2024

• Psm Energy PVT. LTD v. Zam Engineering And Logistics PVT. LTD

  Record only

  COMCA/20/2024·22 Nov 2024

• M/S. Fortune Motors PVT. LTD. v. The Joint Commissioner Of Central Tax And GST (Appeals-Ii)

  Record only

  WP/28649/2024·18 Nov 2024

• M/S.Vinci Global Private Limited v. The Appellate Joint Commissioner (St)

  Record only

  WP/31810/2024·14 Nov 2024

• Ravi Modani v. The Union Of INDIA

  Record only

  WP/22486/2024·7 Nov 2024

• M/S. Laxmi Infobahn Technology Park LLP v. Union Of INDIA

  Record only

  WP/10861/2020·5 Nov 2024

• M/S. Laxmi Infobahn Technology Park LLP v. Union Of INDIA

  Record only

  WP/10867/2020·5 Nov 2024

• M/S. Surekha Medical Agencies v. The Appellant Joint Commissioner

  Record only

  WP/29799/2024·30 Oct 2024

• Gmr Pochanpalli Expreessways Limited v. Additional Director

  Record only

  WP/16266/2023·28 Oct 2024

• M/S. Ramu Hanumanthu v. The Joint Commissioner (St)

  Record only

  WP/13216/2024·24 Oct 2024

• The Union Of INDIA v. Ekkirala Prabhakar

  Record only

  WP/29379/2024·24 Oct 2024

• M/S Rotodyne Engineering Services PVT LTD v. The Deputy Commissioner Of Central Tax

  Record only

  WP/8264/2024·24 Oct 2024

• Mohan Lal Jain v. The State Of Telangana

  Record only

  WP/29033/2024·22 Oct 2024

• M/S Harikrishna Kundavarapu v. Union Of INDIA

  Record only

  WP/28343/2024·14 Oct 2024

• M/S. E Voucher INDIA Private Limited v. The Additional Commissioner (Appeals-I)

  Record only

  WP/27684/2024·4 Oct 2024

• M/S.Bhagyanagar Industries Private Limited v. The Assistant Commissioner (St)

  Record only

  WP/20437/2024·3 Oct 2024

• Pittala Satyanarayana v. The State Of Telangana

  Record only

  WP/27325/2024·1 Oct 2024

• M/S INDIA Ahead News Private Limited v. Union Of INDIA, Ministry Of Finance

  Record only

  WP/24657/2024·30 Sept 2024

• M/S Ola Fleet Technologies Private Limited v. Union Of INDIA

  Record only

  WP/20611/2024·30 Sept 2024

• M/S. Hyderabad Integrated Msw Limited v. The Deputy Commissioner Of State Tax

  Record only

  WP/20478/2024·26 Sept 2024

• M/S. Bsk Agencies v. The Assistant Commissioner (St)

  Record only

  WP/25916/2024·26 Sept 2024

• Ravi Modani, Director v. The Union Of INDIA

  Record only

  WP/18994/2024·25 Sept 2024

• M/S. Sri Krishna Enterprise v. Deputy Commissioner (State Tax)

  Record only

  WP/24868/2024·24 Sept 2024

• M/S A. K Iron Traders v. The Deputy State Tax Officer

  Record only

  WP/26036/2024·23 Sept 2024

• Mohanrao And Company v. The Deputy Commissioner (St-1)

  Record only

  WP/25033/2024·20 Sept 2024

• Sameer Communications v. The Assistant Commissioner St

  Record only

  WP/25092/2024·20 Sept 2024

• Master Communications v. The Assistant Commissioner (St)

  Record only

  WP/25031/2024·20 Sept 2024

• Master Telecommunications v. The Assistant Commissioner (St)

  Record only

  WP/25025/2024·20 Sept 2024

• Master Telecommunications v. The Assistant Commissioner (St)

  Record only

  WP/25002/2024·20 Sept 2024

• Ashok v. The Union Of INDIA

  Record only

  WP/25567/2024·18 Sept 2024

• Rapidue Technologies Private Limited v. The Deputy Commissioner Of Central Tax

  Record only

  WP/13430/2024·12 Sept 2024

• M/S. Seja Chemicals v. Assistant Commissioner

  Record only

  WP/24677/2024·11 Sept 2024

• Mrs. Swetha Sirimalla v. The Senior Intelligence Officer

  Record only

  WP/13257/2023·11 Sept 2024

• M/S. Sandhya Constructions And Estates Private Limited v. The Deputy Commissioner Of (St)-Iii

  Record only

  WP/24249/2024·11 Sept 2024

• Tabreaiz Qualique v. The State Of Telangana

  Record only

  WP/23300/2024·6 Sept 2024

• M/S. Jain Housing And Constructions Limited v. Additional Commissioner

  Record only

  WP/24412/2024·5 Sept 2024

• M/S. Sree Krishna Automotives Hyderabad PVT LTD v. The Deputy Commissioner Of State Tax

  Record only

  WP/22756/2024·4 Sept 2024

• M/S. Smr Builders Private Limited v. The Dy Commissioner Of State Tax

  Record only

  WP/21966/2024·4 Sept 2024

• J. Rama Rao v. Union Of INDIA

  Record only

  WP/24397/2024·4 Sept 2024

• Mohd Sidiq v. The Joint Commissioner (Appeals-1)

  Record only

  WP/23459/2024·2 Sept 2024

• M/S.Prince Systems Hyderabad Private Limited v. The Deputy Commissioner

  Record only

  WP/35252/2023·2 Sept 2024

• M/S. K. A. Wholesale Traders PVT. LTD. v. Assisstant Commissioner (St)

  Record only

  WP/23331/2024·2 Sept 2024

• M/S. Amway INDIA Enterprises Private Limited v. The Union Of INDIA

  Record only

  WP/23948/2024·2 Sept 2024

• Kamal Nayan Chowdhary v. Assistant Commissioner (St)

  Record only

  WP/22328/2024·22 Aug 2024

• M/S. Gvpr Engineering Limited - Siemens Limited (Jv) Sri G Veera Shekar Reddy v. Deputy/Assistant Commissioner Of Central Tax

  Record only

  WP/23455/2023·22 Aug 2024

• M/S. Bengal Cold Rollers Private Limited v. The Assistant Commissioner (St) (Fac)

  Record only

  WP/19819/2024·20 Aug 2024

• M/S.Bengal Cold Rollers Private Limited v. The Assistant Commissioner (St) (Fac)

  Record only

  WP/20053/2024·20 Aug 2024

• M/S. Bengal Cold Rollers Private Limited v. The Assistant Commissioner (St) (Fac)

  Record only

  WP/19836/2024·20 Aug 2024

• M/S.Bengal Cold Rollers Private Limited v. The Assistant Commissioner (St) (Fac)

  Record only

  WP/20039/2024·20 Aug 2024

• M/S.Bengal Cold Rollers Private Limited v. The Assistant Commissioner (St) (Fac)

  Record only

  WP/19873/2024·20 Aug 2024

• M/S.Bengal Cold Rollers Private Limited v. The Assistant Commissioner (St) (Fac)

  Record only

  WP/20144/2024·20 Aug 2024

• M/S. Shreemukh Developers v. The State Tax Officer- 1 (St)

  Record only

  WP/20514/2024·19 Aug 2024

• M/S.Vittal And Sons v. The Assistant Commissioner (St) (Fac)

  Record only

  WP/13263/2024·19 Aug 2024

• Sayampu Ravi Kumar v. The Deputy Commissioner (St)-5

  Record only

  WP/21077/2024·19 Aug 2024

• M/S. Primus Remedies Private Limited v. The Assistant Commissioner (St)

  Record only

  WP/21010/2024·13 Aug 2024

• M/S Padhmavathi Traders Wholesale General Merchant v. The Assistant Commissioner Of State Tax

  Record only

  WP/21611/2024·13 Aug 2024

• M/S.Siti Vision Digital Media Private Limited v. The Additional Commissioner

  Record only

  WP/21584/2024·12 Aug 2024

• M/S. 9 Star Traders v. The Deputy Commissioner (St)

  Record only

  WP/21473/2024·8 Aug 2024

• Ravi Modani, Director v. The Union Of INDIA

  Record only

  WP/18079/2024·6 Aug 2024

• Sri Avantika Contractors (I) Limited v. Appellate Authority For Advance Ruling (GST)

  Record only

  WP/8405/2023·6 Aug 2024

• M/S. Avi Additives Private Limited v. Assistant Commissioner Of State Tax

  Record only

  WP/20236/2024·5 Aug 2024

• M/S. Phyto Chem (INDIA) Limited v. Assistant Commissioner (St)

  Record only

  WP/20075/2024·1 Aug 2024

• M/S.Raja Traders v. The State Tax Officer (GST)

  Record only

  WP/20146/2024·1 Aug 2024

• M/S. Phyto Chem (INDIA) Limited v. Assistant Commissioner (St)

  Record only

  WP/20071/2024·1 Aug 2024

• M/S. Santhosh Traders v. The Commissioner

  Record only

  WP/18663/2024·18 Jul 2024

• M/S Nimrah Enterprises v. The Deputy Commissioner Of State Tax

  Record only

  WP/17397/2024·15 Jul 2024

• Smt. Sangishetty Rama Devi v. The State Of Telangana

  Record only

  WP/18021/2023·4 Jul 2024

• M/S. Aarush Enterprises v. The Commissioner

  Record only

  WP/14809/2024·2 Jul 2024

• M/S Qualitas Golden Enclave Private Limited v. Mr. Gangidi Shiva Reddy

  Record only

  ARBAPPL/72/2024·28 Jun 2024

• Rajesh Gandhi, Director v. Union Of INDIA

  Record only

  CRLP/6958/2024·28 Jun 2024

• Shilpa Banda v. The Commissioner Of Commercial Taxes

  Record only

  WP/12907/2024·25 Jun 2024

• Rajesh Gandhi v. Union Of INDIA

  Record only

  CRLP/6607/2024·25 Jun 2024

• Rajesh Gandhi v. Union Of INDIA

  Record only

  CRLP/6609/2024·25 Jun 2024

• Rajesh Gandhi, Director v. Union Of INDIA

  Record only

  CRLP/6608/2024·25 Jun 2024

• Rajesh Gandhi v. Union Of INDIA

  Record only

  CRLP/6610/2024·25 Jun 2024