M/S. L And T Pes Jv v. Assistant Commissioner Of State Tax And 5 Others

Court: Telangana High Court
Case number: WP/6271/2020
Date of judgment: 29 Nov 2024
Bench: P.SAM KOSHY,LAXMI NARAYANA ALISHETTY
Petitioner: M/s. L and T PES JV
Respondent: Assistant Commissioner of State Tax and 5 others
CNR: HBHC010117152020

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