Telangana High Court GST Judgments — 2025

915 judgments. Showing the 100 most recent.

• M/S. V Ramu v. Deputy State Tax Officer

  Record only

  WP/40159/2025·31 Dec 2025

• M/S. Savvy S Constructions v. The Deputy State Tax Officer

  Record only

  WP/40199/2025·31 Dec 2025

• Satyasadhan.Ch v. The State Of Telangana

  Record only

  WP/626/2021·31 Dec 2025

• M/S Nakshatra Housekeeping Services v. The Union Of INDIA

  Record only

  WP/39991/2025·30 Dec 2025

• M/S. Ultraazon Projects PVT. LTD v. The Superintendent Of Central Tax

  Record only

  WP/39932/2025·30 Dec 2025

• Pathloth Lavanya v. The Superintendent Of Central Tax

  Record only

  WP/39911/2025·30 Dec 2025

• M/S. Genmedic Health Care Private Limited v. The State Of Telangana

  Record only

  WP/29727/2025·29 Dec 2025

• Sangam Ramulu v. Malluri Konadal Rao

  Record only

  CRP/1033/2025·29 Dec 2025

• M/S Ramakrishna Food Industry v. The Asst.Commissioner Of Central GST And Central Excise

  Record only

  WP/39411/2025·23 Dec 2025

• M/S Yuvikasri Enterprises v. Deputy State Tax Officer

  Record only

  WP/39392/2025·23 Dec 2025

• M/S. Karthikeya Exhibitors v. The Deputy Commissioner, Stu-1

  Record only

  WP/39247/2025·22 Dec 2025

• M/S. Specterr Health Care Solutions LLP v. The Assistant Commissioner (St)

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  WP/39180/2025·22 Dec 2025

• M/S. Copy Tech Solutions v. The Commissioner Of Customs

  Record only

  WP/39276/2025·22 Dec 2025

• M/S. Karthikeya Exhibitors v. The Deputy Commissioner

  Record only

  WP/39246/2025·22 Dec 2025

• M/S. Broad Minds Infra Private Limited v. Union Of INDIA

  Record only

  WP/39245/2025·22 Dec 2025

• Sri Bhavesh Seth v. Union Of INDIA

  Record only

  CRLRC/975/2025·19 Dec 2025

• M/S. Miles Education Private Limited v. Union Of INDIA

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  WP/39130/2025·19 Dec 2025

• M/S.Vijendra Info Soft Private Limited v. The State Of Telangana

  Record only

  WP/26932/2025·19 Dec 2025

• M/S. Bharathi Human Capital Resources (Opc) PVT.LTD. v. The State Of Telangana

  Record only

  WP/15572/2025·19 Dec 2025

• Sarvana Tryitfirst INDIA Private Limited v. The Deputy State Tax Officer

  Record only

  WP/38796/2025·18 Dec 2025

• Sri Saptagiri Events. v. The Superintendent Of Central Tax

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  WP/38752/2025·18 Dec 2025

• K. Padmaja v. Union Of INDIA

  Record only

  WP/35842/2025·18 Dec 2025

• M/S Sri Rajarajeshwara Swamy Devasthanam v. The Commissioner Of Central Tax

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  WP/10484/2025·18 Dec 2025

• M/S. Miles Education Private Limited v. Union Of INDIA

  Record only

  WP/38607/2025·17 Dec 2025

• The State Of A.P., Rep By6 State Rep., Hyderabad v. M/S. Maheswari Par Boiled Modern Rice Mill, Nalgonda

  Record only

  TREVC/201/2010·17 Dec 2025

• M/S. Smart Metals INDIA v. The Superintendent Of Central Tax

  Record only

  WP/38372/2025·17 Dec 2025

• S. Jeevan Reddy v. The State Of Telangana

  Record only

  WP/14870/2024·16 Dec 2025

• M/S Sma Devices Private Limited v. The Superintendent Of Central Tax

  Record only

  WP/38384/2025·15 Dec 2025

• Aurobindo Pharma Limited v. The State Of Telangana

  Full text

  WP/23857/2025·15 Dec 2025

• The State Of A.P., Hyderabad v. M/S. Tirumla Srinivasa Commercial Corporation, Miryalaguda

  Record only

  TREVC/133/2010·15 Dec 2025

• The State Of Andhra Pradesh v. M/S. Mahendra Rice Industries

  Record only

  TREVC/137/2010·15 Dec 2025

• M/S Ramakrishna Food Industry v. Thethe Superintendent Of Central Goods And Services Tax Superindent

  Record only

  WP/38284/2025·15 Dec 2025

• M/S. A.P. Steels LTD. And Various Companies (In Liqn) v. No Respondent

  Record only

  COMPA/319/2025·12 Dec 2025

• Dubbaiah Kothapalli v. The Superintendent

  Record only

  WP/38216/2025·12 Dec 2025

• Trident Fine Chem And Laboratories v. The Assistant Commissioner Of Central Tax

  Record only

  WP/34043/2025·12 Dec 2025

• M/S. Sri Venkateshwara Enterprises v. Deputy State Tax Officer

  Record only

  WP/38088/2025·11 Dec 2025

• M/S.Real Digital Services v. Union Of INDIA

  Record only

  WP/38167/2025·11 Dec 2025

• Dr. Thotakura Seetharamaiah v. The State Of Telangana

  Record only

  WP/29642/2016·10 Dec 2025

• M/S. Copy Tech Solutions v. The Commissioner Of Customs

  Record only

  WP/37952/2025·10 Dec 2025

• Jitta Ramana Reddy v. The Assistant Commissioner

  Record only

  WP/36449/2025·9 Dec 2025

• Jitta Ramana Reddy v. The Superintendent

  Full text

  WP/36434/2025·9 Dec 2025

• Mr. Shebe Shebe Amerani v. The Superintendent Of Customs

  Record only

  CRLP/10802/2025·8 Dec 2025

• Ms. Aisha Nduwimana v. The Superintendent Of Customs

  Record only

  CRLP/10800/2025·8 Dec 2025

• Ms. Yoyo Bomkazi v. The State Of Telangana

  Record only

  CRLP/11413/2025·8 Dec 2025

• M/S. Vista Homes v. The Joint Commissioner Of Central Taxes

  Record only

  WP/37318/2025·8 Dec 2025

• M/S. Sri Satya Sai Infrastructures Private Limited v. The Commissioner Of Customs And Central Tax

  Record only

  WP/36928/2025·4 Dec 2025

• M/S. Rainbow Tmc v. Deputy State Tax Officer

  Record only

  WP/37044/2025·4 Dec 2025

• M/S. Peddi Lingamurthy And Sons v. The Joint Commissioner

  Record only

  WP/36572/2025·2 Dec 2025

• M/S. R.K. Traders, R.R. Dist. v. Commercial Tax Officer, Hyderabad.

  Record only

  WP/22989/2008·1 Dec 2025

• M/S. Saraswathi Industries v. The State Of Telangana

  Record only

  WP/35472/2025·1 Dec 2025

• M/S. Sree Shirdi Sai Indane Service v. The Superintendent Of Central Tax

  Record only

  WP/36306/2025·1 Dec 2025

• M/S. Aarian Intasel Services Private Limited v. The Union Of INDIA

  Record only

  WP/33948/2024·1 Dec 2025

• M/S. Glamex v. Union Of INDIA

  Record only

  WP/36458/2025·1 Dec 2025

• Deena Grace Prathipati v. The Deputy State Tax Officer

  Record only

  WP/36250/2025·28 Nov 2025

• Neelam Dalia v. Union Of INDIA

  Record only

  WP/31218/2021·26 Nov 2025

• Rsvcpl-Car (Jv) v. The Commissioner Of Customs And Central Tax

  Record only

  WP/34650/2025·25 Nov 2025

• Imtiyaz Shaik Mohammed v. The Senior Intelligence Officer

  Record only

  CRLP/15224/2025·25 Nov 2025

• M/S. Balaji Recycles v. Assistant Commissioner (St)

  Record only

  WP/35612/2025·25 Nov 2025

• M/S 41 Internet Private Limited v. Union Of INDIA

  Record only

  WP/35435/2025·24 Nov 2025

• M/S. Navanand Entreprises v. The Appellate Joint Commissioner (State Tax) (Fac)

  Record only

  WP/35345/2025·21 Nov 2025

• Madagani Sathaiah v. The State Of Telangana

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  WP/29863/2025·21 Nov 2025

• Madagani Sathaiah v. The State Of Telangana

  Record only

  WP/29489/2025·21 Nov 2025

• M/S. G K Infrastructures v. The Assistant Commissioner Of Central Tax

  Record only

  WP/35311/2025·21 Nov 2025

• Sri Sadguru Constructions Private Limited v. The Union Of INDIA

  Record only

  WP/35268/2025·21 Nov 2025

• M/S. Flivv Web Development Private Limited v. Deputy State Tax Officer

  Record only

  WP/35249/2025·21 Nov 2025

• Likasan Traders v. Union Of INDIA

  Record only

  WP/34979/2025·20 Nov 2025

• M/S. Sri Poojitha Plastics v. Deputy State Tax Officer

  Record only

  WP/35166/2025·20 Nov 2025

• Sri Sadguru Constructions v. The Union Of INDIA

  Record only

  WP/35204/2025·20 Nov 2025

• B. Srinath Reddy v. The State Of Telangana

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  WP/25328/2025·20 Nov 2025

• M/S Om Dhanalaxmi Traders v. Union Of INDIA Ministry Of Finance

  Record only

  WP/35092/2025·20 Nov 2025

• M/S. Laxmi Narasimha Iron Merchant Jangaon v. The Superintendent Of Central Tax

  Record only

  WP/34996/2025·19 Nov 2025

• M/S Gmr Hospitality And Retail LTD v. Union Of INDIA

  Record only

  WP/628/2023·19 Nov 2025

• M/S.Azmal Trading Co Old Scrap v. Union Of INDIA

  Record only

  WP/34864/2025·18 Nov 2025

• Commissioner Of Customs And Central Excise And Service Tax v. M/S. Amrutanjan Health Care LTD.

  Record only

  CEA/155/2017·18 Nov 2025

• Rajesh Scrap Traders v. Union Of INDIA

  Record only

  WP/34882/2025·18 Nov 2025

• The Commissioner Of Customs And Central Excise v. M/S. Amrutanjan Limited

  Record only

  CEA/114/2011·18 Nov 2025

• M/S Yasmine Traders v. Union Of INDIA

  Record only

  WP/34851/2025·18 Nov 2025

• M/S.Gaurik Enterprises v. Union Of INDIA

  Record only

  WP/34820/2025·17 Nov 2025

• M/S.Gaurik Enterprises v. Union Of INDIA

  Record only

  WP/34821/2025·17 Nov 2025

• M/S Bhargavi Enterprises v. The State Of Telangana

  Record only

  WP/25375/2025·14 Nov 2025

• G. S. Security And Man Power Services v. The State Of Telangana

  Record only

  WP/25331/2025·14 Nov 2025

• Babu Jagjeevanram Sc Pipelines Buildings v. The State Of Telangana

  Record only

  WP/25312/2025·14 Nov 2025

• M/S Ganesh Sterio v. The Union Of INDIA

  Record only

  WP/33042/2025·14 Nov 2025

• M/S. Sangeeta Manpower And Security Solutions v. The State Of Telangana

  Record only

  WP/26173/2025·14 Nov 2025

• M/S.Narayan Traders v. Superintendent

  Record only

  WP/20025/2025·14 Nov 2025

• M/S. Digital Print Solutions v. The Ministry Of Electronics And It

  Record only

  WP/34607/2025·14 Nov 2025

• M/S. Copy Tech Solutions v. The Commissioner Of Customs

  Record only

  WP/34424/2025·13 Nov 2025

• M/S. Jvrs Contract Woks v. Deputy State Tax Officer

  Record only

  WP/20128/2025·13 Nov 2025

• M/S. Magnus Technologies INDIA Private Limited v. Assistant Commissioner (State Taxes)

  Record only

  WP/34229/2025·13 Nov 2025

• Mahadev Hardware v. The Assistant Commissioner Of Central Tax

  Record only

  WP/29593/2025·13 Nov 2025

• Mr.Lmtiaz Shaik Mohammed v. The State Of Telangana

  Record only

  CRLP/14775/2025·13 Nov 2025

• Venkata Narayana Madupalli v. The Deputy State Tax Officer

  Record only

  WP/34070/2025·12 Nov 2025

• Geological Survey Of INDIA Employees Assn. v. Secy., Union Of INDIA And 3 Ors.

  Record only

  WP/37054/2015·6 Nov 2025

• K. Padmaia v. Union Of INDIA

  Record only

  WP/33477/2025·6 Nov 2025

• M/S.Qualitus Pharma Solutions v. The Assistant Commissioner Of Central Tax

  Record only

  WP/29193/2025·6 Nov 2025

• Shree Gajanan Industries v. The Assistant Commissioner

  Record only

  WP/33352/2025·4 Nov 2025

• M/S. Page 3 Enterprises v. The Deputy State Tax Officer

  Record only

  WP/11852/2025·4 Nov 2025

• M/S.A.P.Refractories Limited (In Liqn) v. No Respondent

  Record only

  COMPA/290/2025·31 Oct 2025

• M/S.Lakshman Paper Mills Private Limited (In Liqn) v. No Respondent

  Record only

  COMPA/276/2025·31 Oct 2025

• M/S.Bull Power Systems Limited (In Liqn) v. No Respondent

  Record only

  COMPA/305/2025·31 Oct 2025