The Commissioner Of Customs And Central Excise v. M/S. Amrutanjan Limited

Court: Telangana High Court
Case number: CEA/114/2011
Date of judgment: 18 Nov 2025
Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO
Petitioner: THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE,
Respondent: M/S. AMRUTANJAN LIMITED
CNR: HBHC010056022011

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