Telangana High Court GST Judgments — 2026

696 judgments. Showing the 100 most recent.

• Sri. Saroj Kumar Pandey v. State Of Telangana

  Full text

  CRLP/13710/2026·17 Sept 2026

• Corpcore Management Consultants v. The Superintendent

  Full text

  WP/24822/2026·10 Sept 2026

• M/S. Sri Gajanand Enterprises v. The Superintendent Of Central Tax

  Full text

  WP/29983/2026·10 Sept 2026

• M/S. J.Mallesh Electrical Contractor v. The Commissioner Of Customs And Central Tax

  Record only

  WP/8538/2026·9 Sept 2026

• Sure Energy Systems Private Limited v. Union Of INDIA

  Full text

  WP/28844/2026·3 Sept 2026

• Sree Venkateshwara Motors INDIA Private Limited v. Superintendent Of Central Tax

  Record only

  WP/28911/2026·3 Sept 2026

• M/S. Sri Vijaya Durga Bottles v. The State Of Telangana

  Record only

  WP/28873/2026·3 Sept 2026

• Pathan Amzath Khan v. Assistant Commissioner Of Central Tax

  Record only

  WP/28883/2026·3 Sept 2026

• Medi Point Medical And General Store v. The State Of Telangana

  Record only

  WP/28720/2026·2 Sept 2026

• M/S. Suregrow Farms (Opc) Private Limted v. The Deputy State Tax Officer

  Record only

  WP/28701/2026·2 Sept 2026

• M/S. Gandhiji Udyog Industry v. The State Of Telangana

  Record only

  WP/27203/2026·2 Sept 2026

• M/S. Karthikeya Construction v. The Superintendent Of Central Tax

  Record only

  WP/28507/2026·2 Sept 2026

• Medi Point Medical And General Store v. The State Of Telangana

  Record only

  WP/28382/2026·1 Sept 2026

• Medi Point Medical And General Store v. The State Of Telangana

  Record only

  WP/28425/2026·1 Sept 2026

• Medi Point Medical And General Store v. The State Of Telangana

  Record only

  WP/28427/2026·1 Sept 2026

• M/S. Upper Vantage LLP v. Deputy State Tax Officer

  Record only

  WP/28027/2026·31 Aug 2026

• Sri Aidan v. The State Of Telangana

  Record only

  WP/28123/2026·31 Aug 2026

• M/S. A Sudhakar Works Contractor v. Deputy State Tax Officer

  Record only

  WP/28218/2026·31 Aug 2026

• M/S. Hazrat Moulaali Steel v. The State Of Telangana

  Record only

  WP/28038/2026·31 Aug 2026

• Water Tech Engineers v. The Joint Commissioner Of Central Tax

  Full text

  WP/23178/2026·31 Aug 2026

• M/S. Aditya Medical Systems v. The Appellate Joint Commissioner Of State Tax

  Record only

  WP/27937/2026·25 Aug 2026

• M/S. Lahari Infra Projects (INDIA) Private Limited v. The Additional Commissioner (Appeals-I)

  Record only

  WP/26130/2026·24 Aug 2026

• M/S Underscore Aimlabs Private Limited v. The Superintendent Of Central Tax

  Record only

  WP/27544/2026·21 Aug 2026

• M/S. Laxmi Chaitanya Enterprises v. The Assistant Commissioner (State Taxes)

  Record only

  WP/27367/2026·20 Aug 2026

• M/S. Holi Restaurant And Bar v. The Deputy State Tax Officer

  Record only

  WP/27316/2026·20 Aug 2026

• M/S. City Link Broadband v. The State Of Telangana

  Record only

  WP/27158/2026·19 Aug 2026

• Jn Infra Projects v. The Superintendent Of Central Tax

  Record only

  WP/27220/2026·19 Aug 2026

• M/S. Shree Ram Enterprises v. The Superintendent Of Central Tax

  Record only

  WP/26850/2026·17 Aug 2026

• M/S. Half Tone Die Makers PVT LTD v. The Asst. Commissioner (St)

  Record only

  WP/4325/2025·17 Aug 2026

• Shaheen Educational Services Private Limited v. The Assistant Commissioner Of State Tax

  Record only

  WP/26851/2026·17 Aug 2026

• M/S. Sri Ram Enterprises v. The Deputy State Tax Officer

  Record only

  WP/26870/2026·17 Aug 2026

• Solanki Girishkumar Laxmanbhai v. The Superintendent Of Customs (Preventive)

  Record only

  CRLP/12505/2026·14 Aug 2026

• M/S Balaji Filling Station v. State Tax Officer

  Record only

  WP/25574/2026·14 Aug 2026

• M/S. Rx Drugs Novel Care Private Limited v. The State Of The Telangana

  Record only

  WP/24149/2026·13 Aug 2026

• M/S. Infosys Bpm LTD. v. The Additional Commissioner Of Central Tax

  Record only

  WP/23889/2026·13 Aug 2026

• Konderu Nagabushanam v. The Deputy State Tax Officer

  Record only

  WP/26365/2026·12 Aug 2026

• M/S.Spectrum Biocides INDIA Private Limited v. The Assistant Commissioner Of Central Tax

  Full text

  WP/25913/2026·7 Aug 2026

• M/S Kodati Thirupathi Rao v. The State Tax Officer

  Record only

  WP/25974/2026·7 Aug 2026

• M/S. Establo Infra v. The Assisstant Commissioner Of Central Tax

  Record only

  WP/26057/2026·7 Aug 2026

• Chiluka Ramchadra Reddy v. The Union Of INDIA

  Record only

  WP/5680/2026·6 Aug 2026

• Sri Tanishq Garments v. The Assistant Commissioner Of Central Tax

  Record only

  WP/25733/2026·6 Aug 2026

• M/S. Accurate Technologies v. The State Of Telangana

  Record only

  WP/24151/2026·6 Aug 2026

• M/S. Lalitha Rajeswari Penmetsa v. Deputy State Tax Officer

  Record only

  WP/25759/2026·6 Aug 2026

• M/S Vsc Tudi Joint Venture v. Union Of INDIA

  Record only

  WP/24178/2026·5 Aug 2026

• Nithya Enterprises v. The State Of Telangana

  Record only

  WP/25723/2026·5 Aug 2026

• M/S. Kuanar Jagannath v. Union Of INDIA

  Record only

  WP/25700/2026·5 Aug 2026

• M/S. Doctors Crop Care Limited v. The Union Of INDIA

  Record only

  WP/25683/2026·5 Aug 2026

• Ksr Infrastructure Projects v. The State Of Telangana

  Record only

  WP/25416/2026·4 Aug 2026

• M/S. New Bombay Fruit Juice And Chat Bhandar v. Assistant Commissioner (State Taxes)

  Record only

  WP/25237/2026·4 Aug 2026

• M/S.Sneha Waddera And Bvlccs Limited v. The Superintendent Of Central Tax

  Record only

  WP/25203/2026·4 Aug 2026

• M/S.Ark And Co. v. The Union Of INDIA

  Record only

  WP/21060/2026·4 Aug 2026

• M/S.Keshan Industries LLP v. The Union Of INDIA

  Record only

  WP/21286/2026·4 Aug 2026

• M/S Kv Ranga Kiran Works Contractor v. State Of Telangana

  Record only

  WP/24089/2026·4 Aug 2026

• M/S. Sri Vasista Homes And Infra LLP v. Additional Commissioner (Appeals-I)

  Record only

  WP/21328/2026·4 Aug 2026

• M/S Sri Infra v. The State Tax Officer

  Record only

  WP/24996/2026·3 Aug 2026

• M/S. Sri Sai Enterprises v. The Superintendent Of Central Tax

  Record only

  WP/24768/2026·31 Jul 2026

• Shaik Mohiddin v. The Union Of INDIA

  Record only

  WP/24779/2026·31 Jul 2026

• Vaddevalli Lalitha Saran Kumar v. The Superintendent Of Customs (Preventive)

  Record only

  CRLP/12311/2026·31 Jul 2026

• M/S.The Trinity v. The Superintendent Of Central Tax

  Record only

  WP/24785/2026·31 Jul 2026

• M/S. Surender Marketing v. The State Tax Officer

  Record only

  WP/25033/2026·31 Jul 2026

• M/S Synchrony International Services PVT. LTD. v. Assistant Commissioner (St)

  Record only

  WP/12128/2026·30 Jul 2026

• Kp Textiles And Garmets v. The Superintendent Of Central Tax

  Record only

  WP/24716/2026·30 Jul 2026

• M/S. Surender Marketing v. The State Tax Officer

  Record only

  WP/24526/2026·30 Jul 2026

• M/S Synchrony International Services PVT. LTD v. Assistant Commissioner (St)

  Record only

  WP/12133/2026·30 Jul 2026

• M/S. Sri Laxmi Venkatramana Constructions v. The Assistant Commissioner (St)

  Record only

  WP/24370/2026·30 Jul 2026

• M/S Synchrony International Services PVT. LTD. v. Assistant Commissioner (St)

  Record only

  WP/12134/2026·30 Jul 2026

• M/S Synchrony International Services PVT. LTD v. Assistant Commissioner (St)

  Record only

  WP/12130/2026·30 Jul 2026

• M/S. Sri Datta Swaroop Enterprises v. The State Of Telangana

  Record only

  WP/24524/2026·30 Jul 2026

• M/S Synchrony International Services PVT. LTD. v. Assistant Commissioner (St)

  Record only

  WP/12047/2026·30 Jul 2026

• M/S Synchrony International Services PVT. LTD. v. Assistant Commissioner (St)

  Record only

  WP/12132/2026·30 Jul 2026

• M/S Synchrony International Services PVT. LTD. v. Assistant Commissioner (St)

  Record only

  WP/12052/2026·30 Jul 2026

• M/S. Sri Sai Enterprises v. The Assistant Commissioner Of Central Tax

  Record only

  WP/24701/2026·30 Jul 2026

• M/S Synchrony International Services PVT. LTD. v. Assistant Commissioner (St)

  Record only

  WP/12127/2026·30 Jul 2026

• M/S Sri Infra v. The State Tax Officer

  Record only

  WP/24505/2026·29 Jul 2026

• Narender Reddy Guduru v. The State Of Telangana

  Record only

  WP/23729/2026·23 Jul 2026

• Shri Amir Mohammed Haq v. The State Of Telangana

  Record only

  CRLP/10448/2026·23 Jul 2026

• M/S. Sholay Bar And Restaurant v. The Deputy State Tax Officer Nacharam -1

  Record only

  WP/23653/2026·23 Jul 2026

• M/S. Kakatiya Energy Systems PVT. LTD. v. The Principal Commissioner Of Central Tax

  Record only

  WP/22877/2026·23 Jul 2026

• M/S. Kakatiya Energy Systems PVT. LTD v. The Principal Commissioner Of Central Tax

  Record only

  WP/22875/2026·23 Jul 2026

• Kbg Associates v. The Superintendent Of Central Tax

  Record only

  WP/23897/2026·23 Jul 2026

• M/S. Medilight Private Limited v. Deputy State Tax Officer

  Record only

  WP/23446/2026·22 Jul 2026

• M/S Anukar Medicals Private Limited v. The State Tax Officer

  Record only

  WP/23312/2026·21 Jul 2026

• M/S Bhavani Industries v. The State Of Telangana

  Full text

  WP/15156/2026·21 Jul 2026

• M/S.Hyatt Iron And Steels Private Limited v. Union Of INDIA

  Record only

  WP/21339/2026·21 Jul 2026

• M/S Rahul Tyres v. The Union Of INDIA

  Record only

  WP/23130/2026·21 Jul 2026

• Vijayasai Engineers And Developers Private Limited v. The Superintendent Of Central Tax

  Record only

  WP/23197/2026·21 Jul 2026

• M/ S. Edique Solutions Private Limited v. The State Of Telangana

  Record only

  WP/23186/2026·21 Jul 2026

• M/S. Seiko Polyclosures v. The Deputy Commissioner (St)

  Record only

  WP/18999/2026·20 Jul 2026

• M/S. Seiko Polyclosures v. The Deputy Commissioner

  Record only

  WP/1953/2026·20 Jul 2026

• M/S. Sai Kumar Enterprises v. The Superintendent Of Central Tax

  Record only

  WP/22846/2026·20 Jul 2026

• Shubham Naturo Wellness v. The Assistant Commissioner Of State Tax

  Record only

  WP/22998/2026·20 Jul 2026

• Mohan Reddy Thippireddy v. The Assistant Commissioner (St)

  Record only

  WP/22655/2026·17 Jul 2026

• M/S. Y V G Narayana v. The Assistant Commissioner Of Central Tax

  Record only

  WP/22845/2026·17 Jul 2026

• Mohan Reddy Thippireddy v. The Assistant Commissioner St

  Record only

  WP/22680/2026·17 Jul 2026

• Mohan Reddy Thippireddy v. The Assistant Commissioner (St)

  Record only

  WP/22688/2026·17 Jul 2026

• M/S. Sunshine Infraa v. Union Of INDIA

  Record only

  WP/22656/2026·17 Jul 2026

• Mohan Reddy Thippireddy v. The Assistant Commissioner (St)

  Record only

  WP/22663/2026·17 Jul 2026

• Mohan Reddy Thippireddy v. The Assistant Commissioner (St)

  Record only

  WP/22653/2026·17 Jul 2026

• M/S. Blue Line Trading v. The Superintendent Of Central Tax..

  Record only

  WP/22752/2026·17 Jul 2026

• M/S Sunrise Trading And Co v. The Superintendent Of Central Tax

  Record only

  WP/22708/2026·17 Jul 2026