Telangana High Court GST Judgments — 2026

1,029 judgments, newest first. Page 9 of 11.

M/S. Basanth Filing Station vs. Deputy State Tax Officer

WP/8891/2026HC Telangana26 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Bhikshapathy Kummari vs. The Assistant Commissioner Of Central Tax

WP/8988/2026HC Telangana26 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Brahmananda Reddy Murramganti vs. Deputy State Tax Officer

WP/8909/2026HC Telangana26 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Kvrecpl Slns Jv vs. The Assistant Commissioner State Tax

WP/8699/2026HC Telangana25 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Bengal Cold Rollers Private Limited vs. Assistant Commissioner (St)

WP/8587/2026HC Telangana25 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Gaurik Enterprises vs. Union Of INDIA

WP/8907/2026HC Telangana25 Mar 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Nandi Grain Derivatives Pv T LTD vs. Bank Of Baroda

WP/31921/2024HC Telangana24 Mar 2026

Bench: NAGESH BHEEMAPAKA

Nsl Fabricators vs. The Superintendent Of Central Tax

WP/8533/2026HC Telangana24 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Balwani Devesh vs. Union Of INDIA

WP/31987/2024HC Telangana24 Mar 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Shri. Rishi Nand Kishore Gupta vs. Union Of INDIA

WP/6657/2026HC Telangana23 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Sri Sai Thirumala Medical Hall vs. Union Of INDIA

WP/8266/2026HC Telangana23 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Pavan Madanlal vs. The Superintendent Of Central GST, Anti Evasion

CRLP/3776/2026HC Telangana23 Mar 2026

Bench: K. SUJANA

M/S Navya Nuchu vs. The State Of Telangana

WP/36611/2025HC Telangana23 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Jagadish Upadhyay vs. The Superintendent Of Central GST, Anti Evasion

CRLP/3560/2026HC Telangana23 Mar 2026

Bench: K. SUJANA

M/S Balaji Santosh Dhaba vs. The Deputy State Tax Officer (GST) (State Tax)

WP/8126/2026HC Telangana18 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Devi Granites Industries vs. Deputy State Tax Officer

WP/8065/2026HC Telangana18 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.ITC Agrotech Finance And Investments Limited (In Liqn.) vs. No Respondent

COMPA/40/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

Hitech Enterprises vs. The Assistant Commissioner

WP/7959/2026HC Telangana17 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Hitech Enterprises vs. The Assistant Commissioner (St)

WP/7950/2026HC Telangana17 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Gsn Ferro Alloys Private Limited (In Liqn.) vs. No Respondent

COMPA/38/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Global Drugs Private Limited (In Liqn.) vs. No Respondent

COMPA/24/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

Syed Ather vs. The Deputy State Tax Officer

WP/7932/2026HC Telangana17 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Kohinoor Cements Limited (In Liqn.) vs. No Respondent

COMPA/35/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Jagadambay Agri Genetics Limited (In Liqn.) vs. No Respondent

COMPA/37/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Genius Financial Services Limited (In Liqn.) vs. No Respondent

COMPA/33/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Garvee Granites Limited (In Liqn.) vs. No Respondent

COMPA/22/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Fiona Consumer Products Private Limited (In Liqn.) vs. No Respondent

COMPA/31/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Coduras Exports Limited (In Liqn.) vs. No Respondent

COMPA/28/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Godavari Plywood Limited (In Liqn.) vs. No Respondent

COMPA/36/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Exxova Soutions (INDIA) Private Limited (In Liqn.) vs. No Respondent

COMPA/20/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Ge Godavari Engineering Limited (In Liqn.) vs. No Respondent

COMPA/21/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Kode Chit Fund Private Limited (In Liqn.) vs. No Respondent

COMPA/41/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Fenovision Limited (In Liqn.) vs. No Respondent

COMPA/30/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Kera Sinters Limited (In Liqn.) vs. No Respondent

COMPA/34/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Dcl Finance Limited (In Liqn.) vs. No Respondent

COMPA/23/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Circar Paper Mills Limited (In Liqn.) vs. No Respondent

COMPA/27/2026HC Telangana17 Mar 2026

Bench: T.MADHAVI DEVI

M/S. Hari Om Pipe Industries Limited vs. Superintendent Of Central Tax (P And I)

WP/6542/2026HC Telangana16 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Dev-Nirmaan LLP vs. The Assistant Commissioner Of Central Tax

WP/7143/2026HC Telangana13 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Smaran Projects Private Limited vs. Assistant Commissioner (St)

WP/7593/2026HC Telangana13 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Ark Wellness vs. The State Of Telangana

WP/7703/2026HC Telangana13 Mar 2026

Bench: E.V. VENUGOPAL

M/S.Waves Wellness vs. The State Of Telangana

WP/7702/2026HC Telangana13 Mar 2026

Bench: E.V. VENUGOPAL

Ark Wellness Spa vs. The State Of Telangana

WP/7690/2026HC Telangana13 Mar 2026

Bench: E.V. VENUGOPAL

Smt. Fariya Khaleed vs. The Principal Commissioner

WP/32216/2024HC Telangana12 Mar 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

Shailesh Pandey vs. The Union Of INDIA

WP/7415/2026HC Telangana12 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Excel Copiers vs. Union Of INDIA

WP/7623/2026HC Telangana12 Mar 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

Madhu Akunoori vs. The Union Of INDIA

WP/21498/2024HC Telangana12 Mar 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S.Unistar Enterprises vs. Union Of INDIA

WP/7618/2026HC Telangana12 Mar 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S.City Office Equipment vs. Union Of INDIA

WP/7637/2026HC Telangana12 Mar 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S. Mee Raithumitra Traders vs. Deputy State Tax Officer

WP/7443/2026HC Telangana12 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Smt. Sirisha Resoju vs. The State Tax Officer

WP/7274/2026HC Telangana11 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Dhantla Aadi Reddy vs. Deputy State Tax Officer

WP/3914/2026HC Telangana11 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Pro Audio Vision vs. The Superintendent (Centra Tax)

WP/24343/2025HC Telangana11 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Boppana Naga Priya, (A-2) vs. The State Of Telangana

CRLP/3356/2026HC Telangana11 Mar 2026

Bench: K. SUJANA

M/S. Bengal Cold Rollers Private Limited vs. The Assistant Commissioner (St)

WP/6668/2026HC Telangana11 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Citadel Homes PVT LTD vs. Assistant Commissioner (St)

WP/7263/2026HC Telangana11 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Tangerine Spa vs. The State Of Telangana

WP/3330/2026HC Telangana11 Mar 2026

Bench: E.V. VENUGOPAL

M/S. V Cinemas vs. Superintendent

WP/6997/2026HC Telangana10 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Karthikeya Traders vs. The Assistant Commissioner (St)

WP/7140/2026HC Telangana10 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Grb Constructions vs. Deputy State Tax Officer

WP/7176/2026HC Telangana10 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Karthikeya Traders vs. The Assistant Commissioner (St)

WP/7142/2026HC Telangana10 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Vjk Enterprises vs. Superintendent

WP/3920/2026HC Telangana10 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Ravi Jayaram Gatla vs. The Union Of INDIA

WP/7333/2026HC Telangana10 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Vijayraj Manufacturers vs. The Union Of INDIA

WP/6862/2026HC Telangana10 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Venkateswara Constructions vs. Deputy State Tax Officer

WP/6964/2026HC Telangana09 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Digital Print Solutions vs. The Commissioner Of Customs (Hyderabad Ii) Imports

WP/7128/2026HC Telangana09 Mar 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Opus Industries Private Limited vs. The Assistant Commissioner (CGST)

WP/6913/2026HC Telangana09 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Gsr Enterprises vs. Deputy State Tax Officer

WP/6721/2026HC Telangana09 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Santhoshimatha Communications vs. Deputy State Tax Officer

WP/6664/2026HC Telangana05 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.A.P.Steels Limited vs. No Respondent

COMPA/6/2026HC Telangana05 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Asia Pacific Investment Trust Limited (In Liqn.) vs. No Respondent

COMPA/17/2026HC Telangana05 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Arrow Metalspin Limited (In Liqn.) vs. No Respondents

COMPA/18/2026HC Telangana05 Mar 2026

Bench: T.MADHAVI DEVI

In The Matter Of M/S.Apple Laboratories Limited (In Liqn.) vs. Nil

COMPA/13/2026HC Telangana05 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Allwyn Auto Limited (In Liqn.) vs. No Respondent

COMPA/8/2026HC Telangana05 Mar 2026

Bench: T.MADHAVI DEVI

Pavan Madanlal vs. The Superintendent Of Central GST

CRLP/2010/2026HC Telangana05 Mar 2026

Bench: K. SUJANA

Allwyn Watches LTD Rep By Official Liquidator vs. Nil

COMPA/14/2026HC Telangana05 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Bull Power Systems Limited (In Liqn.) vs. No Respondent

COMPA/15/2026HC Telangana05 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Boppana Oils Limited (In Liqn.) vs. Nil

COMPA/12/2026HC Telangana05 Mar 2026

Bench: T.MADHAVI DEVI

In The Matter Of M/S.A.P.Refractories Limited (In Liqn.) vs. No Respondent

COMPA/5/2026HC Telangana05 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Acme Fluro Polymers Limited (In Liqn.) vs. Nil

COMPA/7/2026HC Telangana05 Mar 2026

Bench: T.MADHAVI DEVI

M/S.Chatura Chit Fund And Finance Private Limited (In Liqn.) vs. Nil

COMPA/10/2026HC Telangana05 Mar 2026

Bench: T.MADHAVI DEVI

M/S. Poddaturi Rajeshwar vs. The Assistant Commissioner

WP/6553/2026HC Telangana05 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Dr. M vs. The Union Of INDIA

WP/26921/2025HC Telangana03 Mar 2026

Bench: NAGESH BHEEMAPAKA

Shuchi Smita Goel vs. The Additional Commissioner Of Central Tax

WP/6193/2026HC Telangana02 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Adamson Internet PVT LTD vs. The Superintendent

WP/6255/2026HC Telangana02 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Raja Sekhar Reddy Vennapusa vs. State Of Telangana

CRLP/1840/2026HC Telangana02 Mar 2026

Bench: K. SUJANA

M/S. Pathways Retail Private Limited vs. Union Of INDIA

WP/6140/2026HC Telangana27 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Shri. Kankaria Vishal vs. The State Of Telangana

CRLP/1701/2026HC Telangana26 Feb 2026

Bench: K. SUJANA

Pedestal Infra Developers Private Limited vs. The Superintendent Of Central Tax

WP/5989/2026HC Telangana26 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Greentek INDIA Limited vs. Additional Commissioner Of Central Tax (Appeals-Ii)

WP/5909/2026HC Telangana26 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Devi Fabs And Rolling Shutters vs. The Superintendent Of Central Tax

WP/5872/2026HC Telangana26 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

New M A Wahab And Co vs. The Superintendent Of Central Tax

WP/5937/2026HC Telangana26 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Sree Rama Traders vs. The Deputy State Tax Officer (GST)

WP/5858/2026HC Telangana26 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Tallapally Ravinder Goud vs. The Assistant Commissioner (St)

WP/5743/2026HC Telangana25 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Rajeshwara Rao Allam vs. The Commissioner Of Customs And Central Tax

WP/33880/2025HC Telangana24 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Rotodyne Engineering Services PVT LTD vs. The Assistant Commissioner Of Central Tax

WP/5467/2026HC Telangana24 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Neem Tree Hospitality Services Private Limited vs. The State Of Telangana

WP/5654/2026HC Telangana24 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. A. S. Traders vs. The Deputy Commissioner (Anti Evasion)

WP/5482/2026HC Telangana24 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Crystal Beauty And Wellness Spa vs. State Of Telangana

WP/5474/2026HC Telangana20 Feb 2026

Bench: E.V. VENUGOPAL

Sahasra Enterprises vs. The Assistant Commissioner Of Central Tax

WP/5324/2026HC Telangana20 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Jio Digital Fibre Private Limited vs. The State Of Telangana

WP/5335/2026HC Telangana20 Feb 2026

Bench: RENUKA YARA

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