Telangana High Court GST Judgments — 2026

1,029 judgments, newest first. Page 8 of 11.

Aurobindo Pharma Limited vs. State Of Telangana

WP/13730/2026HC Telangana29 Apr 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/ S. Kalpataru Logistics vs. The State Of Telangana

WP/13635/2026HC Telangana28 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Aurobindo Pharma Limited vs. State Of Telangana

WP/13708/2026HC Telangana28 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Aurobindo Pharma Limited vs. State Of Telangana

WP/13715/2026HC Telangana28 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Aurobindo Pharma Limited vs. State Of Telangana

WP/13699/2026HC Telangana28 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Aurobindo Pharma Limited vs. State Of Telangana

WP/13698/2026HC Telangana28 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Aurobindo Pharma Limited vs. State Of Telangana

WP/13719/2026HC Telangana28 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Aurobindo Pharma Limited vs. State Of Telangana

WP/13711/2026HC Telangana28 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Sky Light Beauty And Spa vs. The State Of Telangana

WP/13438/2026HC Telangana28 Apr 2026

Bench: E.V. VENUGOPAL

M/S.Prius Tecnologies vs. Union Of INDIA

WP/13613/2026HC Telangana28 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S Arka Business Solutions vs. Union Of INDIA

WP/14302/2026HC Telangana28 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Fz Cold Technologies Private Limited vs. The Superintendent Of Central Tax

WP/13174/2026HC Telangana27 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Divyashakti Chemicals vs. The Additional Commissioner Of Central Tax

WP/13026/2026HC Telangana27 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Anees Construction vs. The Deputy State Tax Officer (GST) (St)

WP/13739/2025HC Telangana27 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Lucky Agencies vs. Deputy State Tax Officer

WP/13207/2026HC Telangana27 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Pokala Koteswara Rao vs. The State Of Telangana

CRLP/5630/2026HC Telangana24 Apr 2026

Bench: K. SUJANA

M/S. S P Raj Engineering Works vs. The Superintendent Of Central Tax

WP/12701/2026HC Telangana24 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Greeshma Wellness Spa vs. The State Of Telangana

WP/12906/2026HC Telangana23 Apr 2026

Bench: E.V. VENUGOPAL

Kiyara Wellness Spa vs. The State Of Telangana

WP/12874/2026HC Telangana23 Apr 2026

Bench: E.V. VENUGOPAL

Mojo Wellness Beauty And Spa vs. The State Of Telangana

WP/12763/2026HC Telangana23 Apr 2026

Bench: E.V. VENUGOPAL

Melody Beauty And Spa vs. The State Of Telangana

WP/12800/2026HC Telangana23 Apr 2026

Bench: E.V. VENUGOPAL

M/S United Bakers Cooperative Society Limited vs. Assistant Commissioner Of Central Tax (CT)

WP/7427/2026HC Telangana23 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Svp Enterprises vs. Deputy State Tax Officer

WP/12599/2026HC Telangana23 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Sri. Devendra Surana vs. Union Of INDIA

CRLP/5740/2026HC Telangana23 Apr 2026

Bench: K. SUJANA

Veeda Slimming Beauty And Spa vs. The State Of Telangana

WP/12839/2026HC Telangana23 Apr 2026

Bench: E.V. VENUGOPAL

Green Tree Salon And Spa vs. The State Of Telangana

WP/12775/2026HC Telangana23 Apr 2026

Bench: E.V. VENUGOPAL

M/S. Vishnu Constructions vs. The State Of Telangana

WP/8217/2026HC Telangana23 Apr 2026

Bench: E.V. VENUGOPAL

Ocean Waves Beauty Spa vs. The State Of Telangana

WP/12885/2026HC Telangana23 Apr 2026

Bench: E.V. VENUGOPAL

Mojo Beauty Spa vs. The State Of Telangana

WP/12765/2026HC Telangana23 Apr 2026

Bench: E.V. VENUGOPAL

M/S. Pets Pride vs. The Assistant Commissioner (State Tax)

WP/12394/2026HC Telangana22 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Asian Copiers vs. Union Of INDIA

WP/12697/2026HC Telangana22 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S.Growlam Office Private Limited vs. Union Of INDIA

WP/12727/2026HC Telangana22 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S.Neha Sales Marketing vs. State Of Telangana

WP/12428/2026HC Telangana22 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Smt Divya Naresh Ramchandani vs. The Superintendent Of Customs (Preventive) Hyderabad Customs Commissionerate, GST Bhavan, Basheer B

CRLP/5834/2026HC Telangana22 Apr 2026

Bench: K. SUJANA

Intech Analytical Instruments vs. The Assistant Commissioner Of Central Tax

WP/12535/2026HC Telangana22 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Excel Copiers vs. Union Of INDIA

WP/12635/2026HC Telangana22 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Baddam Samara Simha Reddy vs. Union Of INDIA

WP/12608/2026HC Telangana22 Apr 2026

Bench: NAGESH BHEEMAPAKA

M/S.Sunbeam Speciality Alloys Limited vs. The Deputy Commissioner

WP/12169/2026HC Telangana21 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mahadev Hardware vs. The Superintendent Of Central Tax Uppal - I CGST Range

WP/12079/2026HC Telangana21 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Taj Motors vs. Deputy State Tax Officer

WP/12158/2026HC Telangana21 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Epic Beauty Spa vs. The State Of Telangana

WP/12488/2026HC Telangana21 Apr 2026

Bench: E.V. VENUGOPAL

M/S. Glamex vs. Union Of INDIA

WP/12070/2026HC Telangana20 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Blue Moon Transport vs. The Deputy State Tax Officer

WP/11785/2026HC Telangana20 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

The Commissioner Of Central Tax And Customs vs. Ws Zoom Technologies (INDIA) PVT LTD

CEA/10/2026HC Telangana20 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. S N Steels vs. The Commercial Tax Officer

WP/11898/2026HC Telangana17 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Apoorva It Solutions PVT. LTD vs. The Principal Commissioner Of Central Tax

CEA/13/2026HC Telangana17 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Ksr Infrastructure Projects vs. S Chahat Bajpai, Ias

CC/1348/2025HC Telangana16 Apr 2026

Bench: K.LAKSHMAN

Smt. Devabhaktuni Vijaya Lakshmi vs. Assessing Officer

WP/11370/2026HC Telangana16 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

N.Shiva Kumar vs. The State Of Telangana

WP/9901/2026HC Telangana16 Apr 2026

Bench: N.V.SHRAVAN KUMAR

M/S.Lnam Impex Private Limited vs. The Deputy State Tax Officer

WP/11175/2026HC Telangana15 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Tadikamalla Prabhudas Contractor vs. Deputy State Tax Officer

WP/11200/2026HC Telangana15 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Biotech Pest Control INDIA PVT. Limited vs. Superintendent Of Central Tax

WP/11164/2026HC Telangana15 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

N. Pramila Raj Rice Mill vs. State Of Telangana

WP/4041/2026HC Telangana15 Apr 2026

Bench: LAXMI NARAYANA ALISHETTY

M/S Spice Jet Limited vs. The Additional Commissioner Of Customs

WP/27339/2025HC Telangana10 Apr 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S Spice Jet Limited vs. The Additional Commissioner Of Customs

WP/27343/2025HC Telangana10 Apr 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S. Jyoothi Construction vs. Deputy State Tax Officer

WP/10707/2026HC Telangana10 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Kranti Electricals vs. The Deputy State Tax Officer

WP/10778/2026HC Telangana10 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Sri Sai Ram Kirana And General Store vs. The Superintendent Of Central Tax

WP/10537/2026HC Telangana09 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Shiva Sai Granites vs. Deputy State Tax Officer

WP/10633/2026HC Telangana09 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Maagoi INDIA vs. The State Of Telangana

WP/9953/2026HC Telangana08 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Unistar Enterprises vs. Union Of INDIA

WP/10478/2026HC Telangana08 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S.City Office Equipment vs. Union Of INDIA

WP/10560/2026HC Telangana08 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S.Unistar Enterprises vs. Union Of INDIA

WP/10575/2026HC Telangana08 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Mr. Bharat Kumar Agarwal vs. Joint Commissioner (Ae)

WP/9166/2026HC Telangana08 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Excel Copiers vs. Union Of INDIA

WP/10657/2026HC Telangana08 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Anjaneya Kirana Merchant vs. The Deputy State Tax Officer

WP/10424/2026HC Telangana08 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Devendra Surana vs. Union Of INDIA

WP/10378/2026HC Telangana08 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. S. Malta Reddy And Company vs. Deputy Commissioner - 2

WP/10317/2026HC Telangana08 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Sugna Metal Limited vs. Joint Commissioner (Ae)

WP/9354/2026HC Telangana08 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Ssr Engineers And Contractors vs. The Union Of INDIA

WP/3105/2026HC Telangana07 Apr 2026

Bench: NAGESH BHEEMAPAKA

M/S.Sathavahana Associates vs. The Assistant Commissioner Of Central Tax

WP/10159/2026HC Telangana07 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sravanti Associates vs. The Superintendent Of Central Tax

WP/10290/2026HC Telangana07 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Doraivijay Raj vs. The State Of Telangana

CRLP/4216/2026HC Telangana07 Apr 2026

Bench: K. SUJANA

Keshav Reddy Sweets vs. The Assistant Commissioner Of State Tax

WP/10287/2026HC Telangana07 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Srinivasa Traders vs. Deputy State Tax Officer

WP/10292/2026HC Telangana07 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Keshav Reddy Sweets vs. The Assistant Commissioner Of State Tax

WP/10296/2026HC Telangana07 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

K.Rajeswar Rao vs. The State Of Telangana

WP/9889/2026HC Telangana07 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Vishvaretah Enterprises vs. The Superintendent Of Central Tax

WP/8090/2026HC Telangana06 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Sai Krishna Enterprises vs. The Superintendent Of Central Tax

WP/5735/2026HC Telangana06 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Santarus Enterprises vs. The Joint Commissioner Of Central Tax

WP/10139/2026HC Telangana06 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Sri Sai Krupa Traders vs. The State Of Telangana

WP/9689/2026HC Telangana02 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mohitt Jain vs. Commissioner Of GST

WP/10826/2025HC Telangana02 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Rekha Decorticator And Rice Mill vs. The State Of Telangana

WP/9799/2026HC Telangana01 Apr 2026

Bench: ANIL KUMAR JUKANTI

M/S Adani-Elbit Advanced Systems INDIA Limited vs. Union Of INDIA

WP/34685/2025HC Telangana01 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Gaurik Enterprises vs. Union Of INDIA

WP/9619/2026HC Telangana01 Apr 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Udeva Preci Steel Products Mfg. Co vs. The Superintendent Of Central Tax And Central Excise

WP/9193/2026HC Telangana01 Apr 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Pulloonichalil Abdulla Salam vs. The Superintendent Of Customs (Preventive) Hyderabad Customs Commissionerate, GST Bhavan

CRLP/4467/2026HC Telangana01 Apr 2026

Bench: K. SUJANA

Yadagiri Building Material Suppliers vs. The Superintendent Of Central Tax

WP/9400/2026HC Telangana31 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Veeravalli Srinivasa Rao vs. The Deputy State Tax Officer

WP/9206/2026HC Telangana31 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Sai Srinivasa Pharmacy vs. The Superintendent

WP/9279/2026HC Telangana31 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Inam Impex Private Limited vs. The Assistant Commissioner (St)

WP/9234/2026HC Telangana31 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Jayanth Engineering Company vs. The Union Of INDIA

WP/9356/2026HC Telangana30 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Cherukupalli Sitaram vs. Babulal Rajpurohith

CRLP/546/2023HC Telangana30 Mar 2026

Bench: TIRUMALA DEVI EADA

M/S. Rythu Seva Kendram Bairanpally vs. The Superintendent Of Central Tax

WP/4967/2026HC Telangana30 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Dyarapogu Kurumaiah vs. Additional Commissioner

WP/9054/2026HC Telangana30 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Pradeep Kumar Makam vs. The Commissioner Of Central Tax

WP/9023/2026HC Telangana30 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Arka Business Solutions vs. Union Of INDIA

WP/9006/2026HC Telangana30 Mar 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Saleem vs. The State Of Telangana

CRLP/3424/2026HC Telangana26 Mar 2026

Bench: K. SUJANA

M/S. Som Phytopharma INDIA Limited vs. The Assistant Commissioner (St)

WP/8978/2026HC Telangana26 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Sri Shiva Sai Enterprises vs. The State Of Telangana

WP/8975/2026HC Telangana26 Mar 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

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