Telangana High Court GST Judgments — 2026

1,029 judgments, newest first. Page 6 of 11.

Crown Spa vs. The State Of Telangana

WP/17994/2026HC Telangana12 Jun 2026

Bench: E.V. VENUGOPAL

M/S. Shalimar Industries vs. Assistant Commissioner

WP/17496/2026HC Telangana12 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Bonjour Wellness Spa vs. The State Of Telangana

WP/17995/2026HC Telangana12 Jun 2026

Bench: E.V. VENUGOPAL

Liora Wellness Spa vs. The State Of Telangana

WP/18015/2026HC Telangana12 Jun 2026

Bench: E.V. VENUGOPAL

Mohan Manikandan vs. The Superintendent Of Customs (Preventive)

CRLP/7828/2026HC Telangana12 Jun 2026

Bench: K. SUJANA

Velvet The Spa vs. The State Of Telangana

WP/17997/2026HC Telangana12 Jun 2026

Bench: E.V. VENUGOPAL

Miiamo The Spa vs. The State Of Telangana

WP/18006/2026HC Telangana12 Jun 2026

Bench: E.V. VENUGOPAL

Colours Wellness Spa vs. The State Of Telangana

WP/18032/2026HC Telangana12 Jun 2026

Bench: E.V. VENUGOPAL

Kainos Salon And Spa vs. The State Of Telangana

WP/18013/2026HC Telangana12 Jun 2026

Bench: E.V. VENUGOPAL

Nfyve Private Limited vs. The State Of Telangana

WP/18016/2026HC Telangana12 Jun 2026

Bench: E.V. VENUGOPAL

M/S. S.K.R. Constructions vs. The Assistant Commissioner Of Central Tax

WP/1215/2026HC Telangana11 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Arka Business Solutions vs. Union Of INDIA

WP/17334/2026HC Telangana09 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S.Prius Tecnologies vs. Union Of INDIA

WP/17360/2026HC Telangana09 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Ms. Spirit Land vs. Assistant Commissioner State Taxes

WP/15866/2026HC Telangana09 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Metro Traders vs. Assistant Commissioner Of Central Tax

WP/17178/2026HC Telangana09 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Prestige Office Ventures vs. Union Of INDIA

WP/5588/2026HC Telangana09 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Gayathri Enterprises vs. The Joint Commissioner, Appeals-Ii

WP/8187/2026HC Telangana09 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Krishnamani Enterprise LLP vs. Deputy Commissioner (CT)

WP/16216/2026HC Telangana09 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. R V Panchajanya Colony Welfare Association vs. Assistant Commissioner (St)

WP/6740/2026HC Telangana09 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Indus Ecowater vs. Superintendent Of Central Tax

WP/16267/2026HC Telangana09 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Shakeel Ahmed Mohammad vs. The Superintendent Of Central Tax

WP/16029/2026HC Telangana09 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Cognizant Technology Solutions INDIA Private Limited vs. The Assistant Commissioner Of State Taxes

WP/16589/2026HC Telangana09 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Thammishetty Ramulu vs. The Assistant Commissioner (St)

WP/5627/2026HC Telangana09 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Krishnamani Enterprise LLP vs. Deputy Commissioner (CT)

WP/16255/2026HC Telangana09 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Bommasani Ashok vs. The Asst Commmissioner Of CT

WP/15868/2026HC Telangana09 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/ S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16750/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16138/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16119/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16351/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16744/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16986/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/17073/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16272/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16312/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S.Techtran Polylenses LTD vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/17051/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtranpolylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/17024/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/17027/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16104/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16981/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/ S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16934/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/17190/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses LTD vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16984/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16127/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16270/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/17185/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16988/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16738/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16110/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16120/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16118/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16123/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/ S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16746/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/17082/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Giallwity Act And Assistant Commissioner Of Labour

WP/17157/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16999/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16145/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16107/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/17010/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16158/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16131/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity A And Assistant Commissioner Of Labour

WP/16276/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16749/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/ S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/17167/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/ S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16752/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16169/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/17009/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16109/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/17053/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16989/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16170/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16991/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16121/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16115/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/ S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16732/2023HC Telangana08 Jun 2026

Bench: K. SARATH

M/S. Techtran Polylenses Limited vs. Authority Under The Payment Of Gratuity Act And Assistant Commissioner Of Labour

WP/16066/2023HC Telangana08 Jun 2026

Bench: K. SARATH

Sapna Satish Agarwal vs. State Of Telangana

WP/11092/2026HC Telangana08 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Anand Reddy Jejah vs. The Joint Commissioner (State Tax)

WP/13248/2026HC Telangana08 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Faisal Malik vs. The Senior Intelligence Officer Director General Of GST Intelligence (Dggi)

CRLP/7616/2026HC Telangana08 Jun 2026

Bench: K. SUJANA

M/S. Phoenix Spaces (Guntur)Private Limited vs. The Additional Commissioner Of Central Tax

WP/9326/2026HC Telangana08 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Shah Batteries Private Limited vs. The Deputy State Tax Officer

WP/16825/2026HC Telangana08 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Divya Textile Industries vs. The Assistant Commissioner

WP/12213/2026HC Telangana08 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

First Finance Credit Co Operative Society Limited vs. The Deputy State Tax Officer

WP/14359/2026HC Telangana08 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Sri Hanumeshwar Enterprises vs. The State Of Telangana

WP/16964/2026HC Telangana08 Jun 2026

Bench: SUREPALLI NANDA

M/S.Meenakshi Auto Machines vs. Union Of INDIA

WP/16871/2026HC Telangana29 May 2026

Bench: NAGESH BHEEMAPAKA,VAKITI RAMAKRISHNA REDDY

M/S.Excel Copiers vs. Union Of INDIA

WP/16865/2026HC Telangana29 May 2026

Bench: NAGESH BHEEMAPAKA,VAKITI RAMAKRISHNA REDDY

M/S.Asian Copiers vs. Union Of INDIA

WP/16885/2026HC Telangana29 May 2026

Bench: NAGESH BHEEMAPAKA,VAKITI RAMAKRISHNA REDDY

Mohan Manikandan vs. The Superintendent Of Customs (Preventive)

CRLP/7904/2026HC Telangana21 May 2026

Bench: T.MADHAVI DEVI

M/S Krishna Pharma vs. Union Of INDIA

WP/9923/2026HC Telangana15 May 2026

Bench: T.MADHAVI DEVI,G.M. MOHIUDDIN

M/S. Arka Business Solutions vs. Union Of INDIA

WP/16636/2026HC Telangana14 May 2026

Bench: T.MADHAVI DEVI,G.M. MOHIUDDIN

M/S.Prius Tecnologies vs. Union Of INDIA

WP/16638/2026HC Telangana14 May 2026

Bench: T.MADHAVI DEVI,G.M. MOHIUDDIN

M/S. Arka Business Solutions vs. Union Of INDIA

WP/16633/2026HC Telangana14 May 2026

Bench: T.MADHAVI DEVI,G.M. MOHIUDDIN

Ms Digital Print Solutions vs. The Commissioner Of Customs Hyderabad Ii Imports218

WP/16639/2026HC Telangana14 May 2026

Bench: T.MADHAVI DEVI,G.M. MOHIUDDIN

M/S.Vini-Metaspin Steels Limited (In Liqn.) vs. No Respondent

COMPA/78/2026HC Telangana06 May 2026

Bench: T.MADHAVI DEVI

M/S.Turbo Bharath Limited (In Liqn.) vs. No Respondent

COMPA/76/2026HC Telangana06 May 2026

Bench: T.MADHAVI DEVI

M/S.Rupa Steels Limited (In Liqn.) vs. No Respondent

COMPA/55/2026HC Telangana06 May 2026

Bench: T.MADHAVI DEVI

M/S.Raksha Plantations Private Limited (In Liqn.) vs. No Respondent

COMPA/88/2026HC Telangana06 May 2026

Bench: T.MADHAVI DEVI

M/S.Tungabhadra Industries Limited (In Liqn.) vs. No Respondent

COMPA/75/2026HC Telangana06 May 2026

Bench: T.MADHAVI DEVI

M/S.Ontime Pharma Limited (In Liqn.) vs. No Respondent

COMPA/85/2026HC Telangana06 May 2026

Bench: T.MADHAVI DEVI

M/S.Ominitrode Aditya Electrodes Limited (In Prov. Liqn.) vs. No Respondent

COMPA/94/2026HC Telangana06 May 2026

Bench: T.MADHAVI DEVI

M/S.Sunrise Oleo Chemicals Limited (In Liqn.) vs. No Respondent

COMPA/48/2026HC Telangana06 May 2026

Bench: T.MADHAVI DEVI

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