Telangana High Court GST Judgments — 2026

1,029 judgments, newest first. Page 5 of 11.

M/S.Magic Wings vs. The Superindent Central Tax

WP/22150/2026HC Telangana14 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

S. Rama Devi vs. The State Of Telangana And 2 Others

WP/2711/2021HC Telangana14 Jul 2026

Bench: LAXMI NARAYANA ALISHETTY

Candeur Constructions Private Limited vs. The Deputy Commissioner Of State Tax

WP/22305/2026HC Telangana14 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mohammed Abdul Obaid vs. The State Of Telangana

CRLP/10656/2026HC Telangana14 Jul 2026

Bench: K. SUJANA

Ms. Harsha Developers vs. Joint Commissioner Of Central Tax

WP/21039/2026HC Telangana14 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

S. Rama Devi vs. Sri. B. Sharath Chandra And Another

CC/200/2021HC Telangana14 Jul 2026

Bench: LAXMI NARAYANA ALISHETTY

Vijayanta Engineering Enterprises vs. Deputy State Tax Officer

WP/21996/2026HC Telangana13 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mohsin Shabbir Khan vs. The State Of Telangana

CRLP/9844/2026HC Telangana13 Jul 2026

Bench: K. SUJANA

M/S Kakatiya Exports vs. The Superintendent

WP/21776/2026HC Telangana10 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S The Coffee Boys vs. Inspector Gachibowli-Ii

WP/21777/2026HC Telangana10 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Jk Technology vs. Deputy State Tax Officer

WP/21690/2026HC Telangana09 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sv Computers vs. The Superintendent Of Central Tax

WP/21552/2026HC Telangana09 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Golden Enterprises vs. Deputy State Tax Officer

WP/21615/2026HC Telangana09 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.City Office Equipment vs. Union Of INDIA

WP/21418/2026HC Telangana07 Jul 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Sama International PVT LTD vs. The Assistant Commissioner State Taxes

WP/9241/2026HC Telangana07 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Sri Sai Ram Traders vs. The Assistant Commissioner (St)

WP/21118/2026HC Telangana07 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. P Shiva Kumar Electricals vs. The State Of Telangana

WP/21156/2026HC Telangana07 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mr. Mitesh Kumar vs. The Superintendent Of Customs (Preventive ) Hyderabad Customs Commissionerate

CRLP/9571/2026HC Telangana07 Jul 2026

Bench: K. SUJANA

M/S.Twin Cities Permanent Fund Limited (In Liqn) vs. No Respondent

COMPA/132/2026HC Telangana06 Jul 2026

Bench: T.MADHAVI DEVI

M/S.Targof Pure Drugs Limited (In Liqn) vs. No Respondent

COMPA/127/2026HC Telangana06 Jul 2026

Bench: T.MADHAVI DEVI

Shri Vanjivaka Subramanyam vs. The State Of Telangana

CRLP/8979/2026HC Telangana03 Jul 2026

Bench: K. SUJANA

Mr. Deepak Josekutty vs. The Superintendent Of Customs (Preventive )

CRLP/9288/2026HC Telangana03 Jul 2026

Bench: K. SUJANA

Mrs. Doddi Surikala vs. The Superintendent Of Customs (Preventive ) Hyderabad Customs Commissionerate

CRLP/9257/2026HC Telangana03 Jul 2026

Bench: K. SUJANA

M/S. Garikipati Infra vs. Superintendent Of Central Tax

WP/20746/2026HC Telangana03 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Skylark Office Machines vs. Union Of INDIA

WP/20272/2026HC Telangana02 Jul 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S INDIA Prime vs. State Of Telangana

WP/26937/2025HC Telangana02 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Surya Enterprises vs. Deputy State Tax Officer

WP/20470/2026HC Telangana02 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Kekkarla Sujatha vs. Union Of INDIA

WP/35434/2025HC Telangana02 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Cherukupally Agro Products Private Limited vs. The State Of Telangana

WP/20435/2026HC Telangana02 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

The Principal Commissioner Of Customs vs. Thomas Benny

CEA/4/2026HC Telangana02 Jul 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Mali Bawarlal vs. Union Of INDIA

WP/35544/2025HC Telangana02 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Om Sanitary vs. The Union Of INDIA

WP/20385/2026HC Telangana01 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Eshwara Chandra Agencies vs. Union Of INDIA Represented By Its Secretary

WP/4332/2026HC Telangana01 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Virtusa Consulting Services Private Limited vs. Deputy Commissioner Of Income Tax

WP/6224/2026HC Telangana30 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Virtusa Consulting Services Private Limited vs. Deputy Commissioner Of Income Tax

WP/9364/2026HC Telangana30 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Virtusa Consulting Services Private Limited vs. Deputy Commissioner Of Income Tax

WP/7261/2026HC Telangana30 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Virtusa Consulting Services Private Limited vs. Deputy Commissioner Of Income Tax, Circle 8(1)

WP/9160/2026HC Telangana30 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Virtusa Consulting Services Private Limited vs. Deputy Commissioner Of Income Tax

WP/10968/2026HC Telangana30 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Virtusa Consulting Services Private Limited vs. Deputy Commissioner Of Income Tax, Circle 8(1)

WP/6023/2026HC Telangana30 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Virtusa Consulting Services Private Limited vs. Deputy Commissioner Of Income Tax

WP/9161/2026HC Telangana30 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Virtusa Consulting Services Private Limited vs. Deputy Commissioner Of Income Tax

WP/8062/2026HC Telangana30 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Virtusa Consulting Services Private Limited (As A Successor Of Polaris Consulting And Services Limi vs. Deputy Commissioner Of Income Tax

WP/7262/2026HC Telangana30 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Virtusa Consulting Services Private Limited vs. Deputy Commissioner Of Income Tax Circle 8(1)

WP/6104/2026HC Telangana30 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Copy Tech Solutions vs. The Commissioner Of Customs

WP/20351/2026HC Telangana30 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Sree Krishna Automotives Hyderabad Private Limited vs. The Deputy Commissioner Of State Tax

WP/20214/2026HC Telangana30 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Trident Fine Chem And Laboratories vs. The Superintendent Of Central Tax

WP/34056/2025HC Telangana30 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Trident Fine Chem And Laboratories vs. The Asst Commissioner Of Central Tax

WP/34047/2025HC Telangana30 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mis.Bengal Cold Rollers Private Limited vs. The Assistant Commissioner (St)

WP/19768/2026HC Telangana25 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S A.P.Enterprises vs. The Superintendent Of Central Tax

WP/30400/2025HC Telangana25 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Win Creatives INDIA (P) Limited vs. Union Of INDIA

WP/19349/2026HC Telangana24 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Organ Ads vs. The Union Of INDIA

WP/14362/2025HC Telangana24 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Maheswari Enterprises vs. The Assistant Commissioner (St)

WP/16147/2026HC Telangana23 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Space Concepts vs. The State Tax Officer (GST)(St)

WP/19023/2026HC Telangana23 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Elite Enterprises vs. Union Of INDIA

WP/6667/2026HC Telangana23 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Silver Prints Private Limited vs. The Assistant Commissioner (State Tax)

WP/19163/2026HC Telangana23 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Bgr Mining And Infra Limited vs. Joint Commissioner (St)

WP/19221/2026HC Telangana23 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M S S.Shivraj Reddy Constructions vs. Assistant Commissioner (St)

WP/19108/2026HC Telangana23 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

B. Loganathan vs. The State Of Telangana

WP/18983/2026HC Telangana22 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Win Creatives INDIA (P) Limited vs. Union Of INDIA

WP/18918/2026HC Telangana22 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Vijaya Kankadurga Fabricaters vs. Superintendent Of Central Taxes

WP/18796/2026HC Telangana19 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. A1-Habeebi And Co vs. Superintendent Of Central Tax

WP/18894/2026HC Telangana19 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Ehadeerunnisa Naheed Junaidi vs. The State Of Telangana

WP/9508/2026HC Telangana18 Jun 2026

Bench: B.VIJAYSEN REDDY

M/S.Qualitus Pharma Solutions vs. The Assistant Commissioner Of Central Tax

WP/28657/2025HC Telangana18 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Ws. Molecraft Life Sciences PVT. LTD vs. Assistant Commissioner (St)

WP/18574/2026HC Telangana18 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Ravi Kunchepu vs. State Tax Officer (Fac)

WP/18760/2026HC Telangana18 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Asianet Digital Network Private Limited vs. The Union Of INDIA

WP/17751/2026HC Telangana18 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Labonel Fine Baking (INDIA) Private Limited vs. Directorate General Of Goods And Services Tax Intelligence

WP/29570/2025HC Telangana18 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. G.S. Reddy Constructions vs. State Tax Officer - I

WP/29510/2025HC Telangana18 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Harihara Suta Industries vs. Superintendent Of Central Tax

WP/18716/2026HC Telangana18 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Chinthala Vijaya Bhaskar Reddy Contractor vs. The Superintendent Of Central Tax

WP/27345/2025HC Telangana18 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Alsalaam Enterprises vs. Assistant Commissioner (St) (Fac)

WP/18647/2026HC Telangana18 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Ravi Kunchepu, Prop vs. State Tax Officer (Fac)

WP/18708/2026HC Telangana18 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Sri Sai Electricals vs. Assistant Commissioner (St)

WP/18512/2026HC Telangana17 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Best Mega International vs. Union Of INDIA

WP/18468/2026HC Telangana17 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S.Best Mega International vs. Union Of INDIA

WP/18489/2026HC Telangana17 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S S.Shivraj Reddy Constructions vs. Assistant Commissioner (St)

WP/18495/2026HC Telangana17 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Maha Lakshmi Industries vs. The Deputy State Tax Officer

WP/18511/2026HC Telangana17 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mr. Pankaj Kumar Kedia vs. The Assistant Commissioner (St)

WP/29598/2025HC Telangana17 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

The Good Stuff Private Limited vs. Appellate Joint Commissioner(St)

WP/3941/2026HC Telangana17 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S S.Shivraj Reddy Constructions vs. Assistant Commissioner (St)

WP/18416/2026HC Telangana17 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Rapidue Technologies Private Limited vs. Directorate General Of GST Intelligence (Dggi)

WP/4163/2026HC Telangana17 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mrs. Ashwini Prabhu Kumar vs. The Union Of INDIA

WP/16718/2026HC Telangana17 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S P.R.Productions vs. Assistant Commissioner Of Central Tax

WP/38758/2025HC Telangana17 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. A.P. Steels LTD. And Various Companies (In Liqn) vs. Nil

COMPA/121/2026HC Telangana16 Jun 2026

Bench: T.MADHAVI DEVI

M/S.City Office Equipment vs. Union Of INDIA

WP/18428/2026HC Telangana16 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Serene Co vs. Union Of INDIA

WP/18385/2026HC Telangana16 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Glamex vs. Union Of INDIA

WP/18366/2026HC Telangana16 Jun 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Sri Bavisetti Ranga Rao vs. State Bank Of INDIA

WP/29517/2025HC Telangana16 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Rr Metal Industries vs. Superintendent Of Central Tax

WP/17784/2025HC Telangana16 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Al-Habeebi Constructions vs. Superintendent Of Central Tax

WP/15979/2026HC Telangana16 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

K Malaxmi Infra Ventures INDIA Private Limited vs. The Appellate Joint Commissioner Of State Tax

WP/17241/2026HC Telangana15 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Guglotu Valu vs. The Deputy State Tax Officer

WP/18148/2026HC Telangana15 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Ramesh Medi vs. The Superintending Engineer

WP/8639/2026HC Telangana15 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Saini Semiconductors PVT. LTD vs. The Assistant Commissioner Of Central Tax

WP/18067/2026HC Telangana15 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Rama Realty Ventures INDIA Private Limited vs. Superintendent

WP/17873/2026HC Telangana15 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S B.K.Steels vs. The Assistant Commissioner (State Tax)

WP/17499/2026HC Telangana15 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S . Seven Star Mining Agencies LLP vs. The Assistant Commissioner Of Central Tax

WP/17892/2026HC Telangana15 Jun 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Neo Wellness Spa vs. The State Of Telangana

WP/17992/2026HC Telangana12 Jun 2026

Bench: E.V. VENUGOPAL

Sang Serenity Spa vs. The State Of Telangana

WP/17986/2026HC Telangana12 Jun 2026

Bench: E.V. VENUGOPAL

Spa Series vs. The State Of Telangana

WP/17987/2026HC Telangana12 Jun 2026

Bench: E.V. VENUGOPAL

← 2025