Telangana High Court GST Judgments — 2026

M/S. Balaji Automobiles vs. The Appellate Joint Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Jaiveer Enterprises vs. The Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S Invilogic Software Private Limited vs. The Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Edoc Life Sciences Private Limited vs. Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Amara Labs Private Limited vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Syndy Pharma vs. The Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

Shree Bhagwathi Timber Corporation vs. The Assistant Commissioner (GST)(St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Sree Techno Packages vs. The Assistant/Deputy Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Naskon Associates LLP vs. The Deputy Commissioner Of State Tax

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Invilogic Software Private Limited vs. The Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Srinidhi Power Solutions vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/ S. Rts Group Of Construction vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Sai Venkata Print And Pack vs. The Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

Pentagon Logistics PVT. LTD vs. The Appellate Joint Commissioner Of State Tax

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Invilogic Software Private Limited vs. The Assistant Commissioner

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/ S. M.A Iron Traders vs. The Appellate Joint Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

Srnidhi Power Solutions vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Kosher Pharmaceutical Private Limited vs. The Assistant Commissioner State Tax

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Drp-Gunaa Team Works vs. Deputy Commissioner (St)-5

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. In-Vilogic Software Private Limited vs. The Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Venkataramana Lorry Transport And Transport Contractor vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Invision vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Technochem Engineering Corporation vs. The Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Jaireh Industries vs. The Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Supermix Infra Concrete vs. Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Divya Marketing vs. The Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Sri Venkateshwara Fertilisers vs. The Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S Swastik Enterprises vs. The State Tax Office

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

Nihar Constructions vs. The Assistant Commissioner Of State Tax

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

Raghuram Reddy Paduru vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Sri Durga Motors vs. Assistant Commissioner (State Tax)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Suryamitra Infratech INDIA Private Limited vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

Chinna Raj Gajapathi @ M/S.Cr Gajapathi vs. The Commissioner Of Commercial Taxes

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Janapriya Township PVT LTD vs. Deputy Commissioner (St)

Bench: APARESH KUMAR SINGH,N.TUKARAMJI,G.M. MOHIUDDIN

M/S. Raghava-Hes-Navayuga (Jv) vs. The Pay And Accounts Officer

Bench: SUREPALLI NANDA

M/S 4 Brick Infra Projects LLP vs. The Superintendent Of Central Tax

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S Garuda Traders vs. Superintendent Of Central Tax

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S.Addison Industries vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S. Kedia Distilleries vs. State Of Telangana

Bench: NAMAVARAPU RAJESHWAR RAO

M/S.Swasthik Enterprises vs. The Union Of INDIA

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S. Lns Constructions vs. The Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

Smt Unita Bachalakura vs. The Principal Commissioner Of Central Tax Department

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

Anand Reddy Jejah vs. The Assistant Commissioner Of State Tax

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

Guruvannapet Farmers Producer Company Limited vs. The Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

Nagaraju Chukkaluru (Bhavana Enterprises) vs. Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

Rella Ekanath Reddy vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S. Adarsha Transport vs. Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S Gollana Raju Contractor vs. Tthe Superintendent Of Central Tax

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

Yerneni Lakshmi Prasad vs. Union Of INDIA

Bench: B.R.MADHUSUDHAN RAO

Mohammed Basharathullah Ansari vs. The State Of Telangana

Baddam Srinivas Reddy vs. The State Of Telangana

Kota Saree Bhandar vs. Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S. Ssl Industries Limited vs. The Superintendent Of Central Tax

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S Rrr Builders vs. The Superintendent Of Central Tax

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

Sri. Saroj Kumar Pandey vs. State Of Telangana

Bench: N.TUKARAMJI

Kota Saree Bhandar vs. Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S. Ar Enterprises vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S. Royal Engineers vs. The Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S. Vasant Automotive Solutions vs. The Assistant Commissioner (State Tax)

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S Sri Sai Communications vs. The Superintendent Of Central Tax

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S. Smart Choice Solutions vs. The Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S. Jale Srinivasa Reddy vs. The Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S. Kr Power Infra (INDIA) Private Limited vs. The Additional Commissioner (Central Tax)

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S.Kabra Tyre Marketing vs. The State Tax Officer-I

Bench: APARESH KUMAR SINGH,VAKITI RAMAKRISHNA REDDY

M/S. Sri Uma Manpower Suppliers vs. The Deputy Commissioner Of Central Tax

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Corpcore Management Consultants vs. The Superintendent

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Gajanand Enterprises vs. The Superintendent Of Central Tax

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Arvind Kumar Prajapathi vs. The Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Laxmi Venkateshwara Granites vs. Superintendent Of Central Tax

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. J.Mallesh Electrical Contractor vs. The Commissioner Of Customs And Central Tax

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Seedworks International Limited vs. Deputy Commissioner Of Customs

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S Anita Packaging vs. Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Anita Packaging vs. Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mr. Ramesh vs. Deputy State Tax Officer (St)

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Adv Industrial Services Private Limited vs. The Union Of INDIA

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Krishna Enterprises vs. Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Anita Packaging vs. Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Anita Packaging vs. Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Madhu Powertech Private Limited vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Shiva Associates vs. The Assistant Commissioner (St)

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Sure Energy Systems Private Limited vs. Union Of INDIA

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Sree Venkateshwara Motors INDIA Private Limited vs. Superintendent Of Central Tax

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Vijaya Durga Bottles vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Pathan Amzath Khan vs. Assistant Commissioner Of Central Tax

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Medi Point Medical And General Store vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Suregrow Farms (Opc) Private Limted vs. The Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Gandhiji Udyog Industry vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Karthikeya Construction vs. The Superintendent Of Central Tax

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Akshaya Teja Shree Engineering Works vs. Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Medi Point Medical And General Store vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Medi Point Medical And General Store vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Medi Point Medical And General Store vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Upper Vantage LLP vs. Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Sri Aidan vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. A Sudhakar Works Contractor vs. Deputy State Tax Officer

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Hazrat Moulaali Steel vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Water Tech Engineers vs. The Joint Commissioner Of Central Tax

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Sparkvee Fine Chemicals Private Limited vs. M/S Natco Pharma Limited

Bench: MOUSHUMI BHATTACHARYA

M/S. Azmir Builders Private Limited vs. The State Of Telangana

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Aditya Medical Systems vs. The Appellate Joint Commissioner Of State Tax

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN