Telangana High Court GST Judgments — 2026

1,029 judgments, newest first. Page 4 of 11.

Teechmeech Cranes PVT LTD vs. The State Of The Telangana

WP/27698/2026HC Telangana24 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Shankar Impex vs. The Assistant Commissioner

WP/21097/2026HC Telangana24 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Lahari Infra Projects (INDIA) Private Limited vs. The Additional Commissioner (Appeals-I)

WP/26130/2026HC Telangana24 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Underscore Aimlabs Private Limited vs. The Superintendent Of Central Tax

WP/27544/2026HC Telangana21 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Laxmi Chaitanya Enterprises vs. The Assistant Commissioner (State Taxes)

WP/27367/2026HC Telangana20 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Holi Restaurant And Bar vs. The Deputy State Tax Officer

WP/27316/2026HC Telangana20 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. City Link Broadband vs. The State Of Telangana

WP/27158/2026HC Telangana19 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Jn Infra Projects vs. The Superintendent Of Central Tax

WP/27220/2026HC Telangana19 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Shree Ram Enterprises vs. The Superintendent Of Central Tax

WP/26850/2026HC Telangana17 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Half Tone Die Makers PVT LTD vs. The Asst. Commissioner (St)

WP/4325/2025HC Telangana17 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Shaheen Educational Services Private Limited vs. The Assistant Commissioner Of State Tax

WP/26851/2026HC Telangana17 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Ram Enterprises vs. The Deputy State Tax Officer

WP/26870/2026HC Telangana17 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Solanki Girishkumar Laxmanbhai vs. The Superintendent Of Customs (Preventive)

CRLP/12505/2026HC Telangana14 Aug 2026

Bench: B.R.MADHUSUDHAN RAO

M/S Balaji Filling Station vs. State Tax Officer

WP/25574/2026HC Telangana14 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Rx Drugs Novel Care Private Limited vs. The State Of The Telangana

WP/24149/2026HC Telangana13 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Infosys Bpm LTD vs. The Additional Commissioner Of Central Tax

WP/23889/2026HC Telangana13 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Konderu Nagabushanam vs. The Deputy State Tax Officer

WP/26365/2026HC Telangana12 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Hamkisaan Seeds PVT. LTD vs. The Appllate Joint Commissioner

WP/23856/2026HC Telangana11 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Spectrum Biocides INDIA Private Limited vs. The Assistant Commissioner Of Central Tax

WP/25913/2026HC Telangana07 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Kodati Thirupathi Rao vs. The State Tax Officer

WP/25974/2026HC Telangana07 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Establo Infra vs. The Assisstant Commissioner Of Central Tax

WP/26057/2026HC Telangana07 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Chiluka Ramchadra Reddy vs. The Union Of INDIA

WP/5680/2026HC Telangana06 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Sri Tanishq Garments vs. The Assistant Commissioner Of Central Tax

WP/25733/2026HC Telangana06 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Accurate Technologies vs. The State Of Telangana

WP/24151/2026HC Telangana06 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Lalitha Rajeswari Penmetsa vs. Deputy State Tax Officer

WP/25759/2026HC Telangana06 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Vsc Tudi Joint Venture vs. Union Of INDIA

WP/24178/2026HC Telangana05 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Nithya Enterprises vs. The State Of Telangana

WP/25723/2026HC Telangana05 Aug 2026

Bench: SUREPALLI NANDA

M/S. Kuanar Jagannath vs. Union Of INDIA

WP/25700/2026HC Telangana05 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Doctors Crop Care Limited vs. The Union Of INDIA

WP/25683/2026HC Telangana05 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Ksr Infrastructure Projects vs. The State Of Telangana

WP/25416/2026HC Telangana04 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. New Bombay Fruit Juice And Chat Bhandar vs. Assistant Commissioner (State Taxes)

WP/25237/2026HC Telangana04 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Sneha Waddera And Bvlccs Limited vs. The Superintendent Of Central Tax

WP/25203/2026HC Telangana04 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Ark And Co vs. The Union Of INDIA

WP/21060/2026HC Telangana04 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Keshan Industries LLP vs. The Union Of INDIA

WP/21286/2026HC Telangana04 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Kv Ranga Kiran Works Contractor vs. State Of Telangana

WP/24089/2026HC Telangana04 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Vasista Homes And Infra LLP vs. Additional Commissioner (Appeals-I)

WP/21328/2026HC Telangana04 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Sri Infra vs. The State Tax Officer

WP/24996/2026HC Telangana03 Aug 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

I.Susheela vs. M/S.Sri Devi Enterprises

CCCA/79/2019HC Telangana31 Jul 2026

Bench: B.R.MADHUSUDHAN RAO

M/S. Sri Sai Enterprises vs. The Superintendent Of Central Tax

WP/24768/2026HC Telangana31 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Shaik Mohiddin vs. The Union Of INDIA

WP/24779/2026HC Telangana31 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Vaddevalli Lalitha Saran Kumar vs. The Superintendent Of Customs (Preventive)

CRLP/12311/2026HC Telangana31 Jul 2026

Bench: J SREENIVAS RAO

M/S.The Trinity vs. The Superintendent Of Central Tax

WP/24785/2026HC Telangana31 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Surender Marketing vs. The State Tax Officer

WP/25033/2026HC Telangana31 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Synchrony International Services PVT. LTD vs. Assistant Commissioner (St)

WP/12128/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Kp Textiles And Garmets vs. The Superintendent Of Central Tax

WP/24716/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Surender Marketing vs. The State Tax Officer

WP/24526/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Synchrony International Services PVT. LTD vs. Assistant Commissioner (St)

WP/12133/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Laxmi Venkatramana Constructions vs. The Assistant Commissioner (St)

WP/24370/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Synchrony International Services PVT. LTD vs. Assistant Commissioner (St)

WP/12134/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Synchrony International Services PVT. LTD vs. Assistant Commissioner (St)

WP/12130/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Datta Swaroop Enterprises vs. The State Of Telangana

WP/24524/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Synchrony International Services PVT. LTD vs. Assistant Commissioner (St)

WP/12047/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Synchrony International Services PVT. LTD vs. Assistant Commissioner (St)

WP/12132/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Synchrony International Services PVT. LTD vs. Assistant Commissioner (St)

WP/12052/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Sai Enterprises vs. The Assistant Commissioner Of Central Tax

WP/24701/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Synchrony International Services PVT. LTD vs. Assistant Commissioner (St)

WP/12127/2026HC Telangana30 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Sri Infra vs. The State Tax Officer

WP/24505/2026HC Telangana29 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sai Krishna Frieght Carriers vs. The Superintendent Of Central Tax

WP/22420/2026HC Telangana23 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Narender Reddy Guduru vs. The State Of Telangana

WP/23729/2026HC Telangana23 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Shri Amir Mohammed Haq vs. The State Of Telangana

CRLP/10448/2026HC Telangana23 Jul 2026

Bench: N.TUKARAMJI

M/S. Sholay Bar And Restaurant vs. The Deputy State Tax Officer Nacharam -1

WP/23653/2026HC Telangana23 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Kakatiya Energy Systems PVT. LTD vs. The Principal Commissioner Of Central Tax

WP/22877/2026HC Telangana23 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Kakatiya Energy Systems PVT. LTD vs. The Principal Commissioner Of Central Tax

WP/22875/2026HC Telangana23 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Kbg Associates vs. The Superintendent Of Central Tax

WP/23897/2026HC Telangana23 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Medilight Private Limited vs. Deputy State Tax Officer

WP/23446/2026HC Telangana22 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sunrise Entertainments vs. The Central Board Of Film Certification (Cbfc)

WP/17823/2026HC Telangana21 Jul 2026

Bench: NAGESH BHEEMAPAKA

M/S Anukar Medicals Private Limited vs. The State Tax Officer

WP/23312/2026HC Telangana21 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Bhavani Industries vs. The State Of Telangana

WP/15156/2026HC Telangana21 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Hyatt Iron And Steels Private Limited vs. Union Of INDIA

WP/21339/2026HC Telangana21 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Rahul Tyres vs. The Union Of INDIA

WP/23130/2026HC Telangana21 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Vijayasai Engineers And Developers Private Limited vs. The Superintendent Of Central Tax

WP/23197/2026HC Telangana21 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/ S. Edique Solutions Private Limited vs. The State Of Telangana

WP/23186/2026HC Telangana21 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Seiko Polyclosures vs. The Deputy Commissioner (St)

WP/18999/2026HC Telangana20 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Seiko Polyclosures vs. The Deputy Commissioner

WP/1953/2026HC Telangana20 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sai Kumar Enterprises vs. The Superintendent Of Central Tax

WP/22846/2026HC Telangana20 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Shubham Naturo Wellness vs. The Assistant Commissioner Of State Tax

WP/22998/2026HC Telangana20 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Induslnd Bank Limited vs. The Commissioner Of Commercial Taxes

WP/22939/2026HC Telangana17 Jul 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Mohan Reddy Thippireddy vs. The Assistant Commissioner (St)

WP/22655/2026HC Telangana17 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Y V G Narayana vs. The Assistant Commissioner Of Central Tax

WP/22845/2026HC Telangana17 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mohan Reddy Thippireddy vs. The Assistant Commissioner St

WP/22680/2026HC Telangana17 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mohan Reddy Thippireddy vs. The Assistant Commissioner (St)

WP/22688/2026HC Telangana17 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sunshine Infraa vs. Union Of INDIA

WP/22656/2026HC Telangana17 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mohan Reddy Thippireddy vs. The Assistant Commissioner (St)

WP/22663/2026HC Telangana17 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mohan Reddy Thippireddy vs. The Assistant Commissioner (St)

WP/22653/2026HC Telangana17 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Blue Line Trading vs. The Superintendent Of Central Tax

WP/22752/2026HC Telangana17 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Sunrise Trading And Co vs. The Superintendent Of Central Tax

WP/22708/2026HC Telangana17 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Gayathri Cargo Movers vs. The State Of Telangana

WP/22494/2026HC Telangana16 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Sri Sandeep Kumar Goel vs. Union Of INDIA, Ministry Of Finance

CRLP/9264/2026HC Telangana16 Jul 2026

Bench: N.TUKARAMJI

M/S. Check Security Force vs. Deputy State Tax Officer

WP/22632/2026HC Telangana16 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Vara Vara Chits Limited (In Liqn) vs. No Respondent

COMPA/152/2026HC Telangana15 Jul 2026

Bench: T.MADHAVI DEVI

M/S. Sri Raja Rajeshwara Finance And Investment Limited (In Liqn) vs. No Respondent

COMPA/149/2026HC Telangana15 Jul 2026

Bench: T.MADHAVI DEVI

M/S.Taurus Earthmovers Limited (In Liqn) vs. No Respondent

COMPA/156/2026HC Telangana15 Jul 2026

Bench: T.MADHAVI DEVI

M/S.Sri Laxmi Fibres Limited (In Liqn) vs. No Respondent

COMPA/157/2026HC Telangana15 Jul 2026

Bench: T.MADHAVI DEVI

M/S.Visveswara Finance And Chit Funds Limited (In Liqn) vs. No Respondent

COMPA/153/2026HC Telangana15 Jul 2026

Bench: T.MADHAVI DEVI

M/S.Turbo Bharath Limited (In Liqn) vs. No Respondent

COMPA/155/2026HC Telangana15 Jul 2026

Bench: T.MADHAVI DEVI

M/S.Sri Vishnu Priya Industries Limited(In Liqn) vs. No Respondent

COMPA/150/2026HC Telangana15 Jul 2026

Bench: T.MADHAVI DEVI

M/S.Tirumala Technologies Limited (In Liqn) vs. No Respondent

COMPA/147/2026HC Telangana15 Jul 2026

Bench: T.MADHAVI DEVI

M/S.Sri Laxmi Saraswathi Papers Limited (In Liqn) vs. No Respondent

COMPA/151/2026HC Telangana15 Jul 2026

Bench: T.MADHAVI DEVI

Gvv Constructions Private Limited vs. The Superintendent Of Central Tax

WP/22257/2026HC Telangana15 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Ramanjaneya Fertilizers vs. Deputy State Tax Officer

WP/22375/2026HC Telangana15 Jul 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

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