Mohan Reddy Thippireddy v. The Assistant Commissioner (St)
- Court
- Telangana High Court
- Case number
- WP/22653/2026
- Date of judgment
- 17 Jul 2026
- Bench
- APARESH KUMAR SINGH,G.M. MOHIUDDIN
- Petitioner
- Mohan Reddy Thippireddy
- Respondent
- The Assistant Commissioner (ST)
- CNR
- HBHC010468252026
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