Solanki Girishkumar Laxmanbhai vs. The Superintendent Of Customs (Preventive)
CRLP/12505/2026HC TelanganaGSTCNR HBHC01052610202614 August 2026Bench: B.R.MADHUSUDHAN RAO1 pages
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Cause title — parties, addresses and appearances
HIGH COURT FOR THE STATE OF TELANGANA HYDERABAD
MAIN CASE No: Crl.P.No.12505 of 2026
PROCEEDING SHEET
SL.
NO
DATE
OFFICE NOTE 02. 13.08.2026
BRMR, J
At request of the learned counsel for petitioner, for filing copy of the dismissal order, list on 14.08.2026. B/o. VSU
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