Telangana High Court GST Judgments — 2026

1,027 judgments, newest first. Page 11 of 11.

Smt. Bhukya Sravanthi vs. The State Of Telangana

WP/1665/2026HC Telangana21 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Vinayaka Restaurant And Bar vs. The Assistant Commissioner (St)

WP/1587/2026HC Telangana21 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mohd. Afroz Baig vs. Appellate Joint Commissioner Of State Tax (St)

WP/1506/2026HC Telangana21 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Srinivasa Service Station vs. Deputy State Tax Officer

WP/1460/2026HC Telangana20 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Tirumala Traders vs. The Assistant Commissioner (St)

WP/1428/2026HC Telangana20 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Akshya Copier Solutions vs. The Commissioner Of Customs (Hyderabad Ii) Imports

WP/1516/2026HC Telangana20 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S Deccan Brakes Private Limited vs. The Assistant Commissioner (St)

WP/1353/2026HC Telangana19 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Balaji Industrial And Agricultural Castings vs. The Government Of INDIA, Ministry Of Finance And Company

WP/13504/2009HC Telangana19 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

Manikanta Electronics Services Center vs. State Of Telangana

WP/1388/2026HC Telangana19 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Manikanta Electronics Services Center vs. State Of Telangana

WP/1362/2026HC Telangana19 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

The Sales Tax Appellate Tribunal vs. M/S.Dr.Reddys Laboratories Limited

TREVC/233/2009HC Telangana09 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S.Gaurik Enterprises vs. Union Of INDIA

WP/800/2026HC Telangana09 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S. Gayathri Seeds And Pesticides vs. Assistant Commissioner Of Central Tax

WP/604/2026HC Telangana09 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Cbr Logistics vs. The Deputy State Tax Officer

WP/929/2026HC Telangana09 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Ascent Telecom vs. The Union Of INDIA

WP/810/2026HC Telangana09 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Klr Industries Limited vs. Joint Commissioner Of Central Tax

WP/605/2026HC Telangana09 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. A.P. Steels LTD. And Various Companies (In Liqn) vs. No Respondent

COMPA/324/2025HC Telangana09 Jan 2026

Bench: T.MADHAVI DEVI

M/S. Mamatha Chit Fund Private Limited, (In Prov. Liquidation) vs. Sri. N.V. Subba Raju

COMPA/1/2026HC Telangana09 Jan 2026

Bench: T.MADHAVI DEVI

Madineni Srinivas vs. The State Of Telangana

WP/348/2026HC Telangana08 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. United Engineering Co vs. The Superintendent Of Central Tax

WP/479/2026HC Telangana08 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. United Engineering Co vs. The Superintendent Of Central Tax

WP/439/2026HC Telangana08 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Gaurik Enterprises vs. Union Of INDIA

WP/770/2026HC Telangana08 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

P. Veera Venkata Satyanarayana vs. Union Of INDIA

WP/32864/2025HC Telangana08 Jan 2026

Bench: NAGESH BHEEMAPAKA

N. Shiva Kumar vs. The Managing Director

WP/341/2026HC Telangana08 Jan 2026

Bench: SUREPALLI NANDA

M/S Narendra Rao Cherukuthota vs. The Superintendent Of Central Tax And Centeral Excise

WP/35033/2025HC Telangana07 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Aarush Enterprises vs. The Assistant Commissioner Of Central Tax

WP/32866/2025HC Telangana06 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Sbv Solutions PVT LTD vs. Deputy State Tax Officer

WP/20887/2025HC Telangana06 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

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