Telangana High Court GST Judgments — 2026

1,029 judgments, newest first. Page 10 of 11.

Dannon Spa And Saloon vs. The State Of Telangana

WP/5249/2026HC Telangana19 Feb 2026

Bench: E.V. VENUGOPAL

Charm Wellness Spa vs. The State Of Telangana

WP/5290/2026HC Telangana19 Feb 2026

Bench: E.V. VENUGOPAL

Sits Cooling System PVT LTD vs. The Deputy Commissioner

WP/5111/2026HC Telangana19 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Growlam Office Private Limited vs. Union Of INDIA

WP/4136/2026HC Telangana19 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

S.M. Traders vs. Deputy State Tax Officer

WP/40471/2025HC Telangana19 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Glamex vs. Union Of INDIA

WP/5173/2026HC Telangana19 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Sony Engineering Enterprises vs. Deputy State Tax Officer

WP/4980/2026HC Telangana18 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Indira Food Products vs. The Assistant Commissioner (St)

WP/4988/2026HC Telangana18 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Indian Tours And Travels vs. Commissioner Of Central Tax

WP/4503/2026HC Telangana18 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Gaurik Enterprises vs. Union Of INDIA

WP/5003/2026HC Telangana18 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S.Cargomen Logistics INDIA Private Limited vs. The Additional Commissioner Of Central Tax

WP/4806/2026HC Telangana18 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S S F F Engineers vs. Assistant Commissioner Of Central Tax And Customs

WP/5006/2026HC Telangana18 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Kodigudla Gopinath vs. The Assistant Commissioner (GST)(St)

WP/4736/2026HC Telangana17 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M.Thirupathi Reddy vs. The State Of Telangana

WP/4814/2026HC Telangana17 Feb 2026

Bench: N.V.SHRAVAN KUMAR

M.Thirupathi Reddy vs. The State Of Telangana

WP/4813/2026HC Telangana17 Feb 2026

Bench: N.V.SHRAVAN KUMAR

Syed Moizuddin, (Proprietor) vs. Appellate Joint Commissioner (St)

WP/21236/2025HC Telangana17 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Alokadci Holdings PVT. LTD vs. Commissioner Of Central Tax

WP/4426/2026HC Telangana17 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M.Thirupathi Reddy vs. The State Of Telangana

WP/4670/2026HC Telangana16 Feb 2026

Bench: N.V.SHRAVAN KUMAR

M.Thirupathi Reddy vs. The State Of Telangana

WP/4680/2026HC Telangana16 Feb 2026

Bench: N.V.SHRAVAN KUMAR

M.Thirupathi Reddy vs. The State Of Telangana

WP/4718/2026HC Telangana16 Feb 2026

Bench: N.V.SHRAVAN KUMAR

M.Thirupathi Reddy vs. The State Of Telangana

WP/4668/2026HC Telangana16 Feb 2026

Bench: N.V.SHRAVAN KUMAR

M.Thirupathi Reddy vs. The State Of Telangana

WP/4712/2026HC Telangana16 Feb 2026

Bench: N.V.SHRAVAN KUMAR

M.Thirupathi Reddy vs. The State Of Telangana

WP/4661/2026HC Telangana16 Feb 2026

Bench: N.V.SHRAVAN KUMAR

M.Thirupathi Reddy vs. The State Of Telangana

WP/4689/2026HC Telangana16 Feb 2026

Bench: N.V.SHRAVAN KUMAR

M.Thirupathi Reddy vs. The State Of Telangana

WP/4714/2026HC Telangana16 Feb 2026

Bench: N.V.SHRAVAN KUMAR

M/S. Kunchey Venkata Sree Satya Manideep vs. Deputy State Tax Officer

WP/4508/2026HC Telangana16 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M.Thirupathi Reddy vs. The State Of Telangana

WP/4674/2026HC Telangana16 Feb 2026

Bench: N.V.SHRAVAN KUMAR

Koppula Bhavani vs. The State Of Telangana

WP/4595/2026HC Telangana13 Feb 2026

Bench: LAXMI NARAYANA ALISHETTY

M/S. Brg Enterprise vs. The State Of Telangana

WP/4509/2026HC Telangana13 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Rondeyvoo Eurasia vs. Assistant Commissioner (St)

WP/4395/2026HC Telangana13 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Rondeyvoo Eurasia vs. Assistant Commissioner (St)

WP/4457/2026HC Telangana13 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Sri Lakshmi Ganapathy Traders vs. Assistant Commissioner Of Central Tax

WP/3537/2026HC Telangana13 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Raja Foods vs. The Assistant Commissioner (State Tax)

WP/4223/2026HC Telangana12 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Mr Trading Co vs. The Deputy State Tax Officer

WP/4256/2026HC Telangana12 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Sri Sai Laxmi Engineering Works vs. The Assistant Commissioner Of State Tax

WP/38480/2025HC Telangana12 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Yagna Electricals vs. The Deputy State Tax Officer

WP/4208/2026HC Telangana12 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Mr. Imthiaz Ali Mohammed vs. Superindent Of Central Tax

WP/4280/2026HC Telangana12 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Dyentra Tech Controls Private Limited vs. The Assistant Commissioner Of State Tax

WP/19283/2025HC Telangana12 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Abhi Constructions vs. The Joint Commissioner Of Central Tax

WP/40516/2025HC Telangana12 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Vasista Foods And Fats (P) LTD., Khm Dist vs. The C.T., Khm

WP/13017/2009HC Telangana11 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Vaista Foods, Khammam District vs. The Commercial Tax Officer, Khammam

WP/8785/2009HC Telangana11 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S.Growlam Office Private Limited vs. Union Of INDIA

WP/4156/2026HC Telangana11 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Shakti Infra Ventures(INDIA) Private Limited vs. The Union Of INDIA

WP/4097/2026HC Telangana11 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

The Commissioner Of Central Excise And Customs, Hyd vs. M/S. Blue Star LTD., Secbad

CEA/327/2010HC Telangana11 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Gaurik Enterprises vs. Union Of INDIA

WP/4159/2026HC Telangana11 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Srivally Devarai vs. Superintendent Of Central Tax

WP/4073/2026HC Telangana11 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Arka Business Solutions vs. Union Of INDIA

WP/4205/2026HC Telangana11 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Namburi Sreedhar vs. State Of Telangana

CRLP/907/2026HC Telangana10 Feb 2026

Bench: K. SUJANA

Aasam Pasha vs. The State Of Telangana

WP/3787/2026HC Telangana10 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Orsu Yadaiah vs. Goods And Services Tax Network (Gstn)

WP/3775/2026HC Telangana10 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Ashoka Developers And Builders Limited vs. State Of Telangana

TREVC/5/2025HC Telangana09 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S.M M Brothers vs. State Of Telangana

WP/3564/2026HC Telangana09 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Bhanu Traders vs. State Of Telangana

WP/3569/2026HC Telangana09 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Diamond Service Center vs. State Of Telangana

WP/456/2026HC Telangana09 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Shubham Sales Corporation vs. Assistant Commissioner (St)

WP/3379/2026HC Telangana06 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Digital Print Solutions vs. The Commissioner Of Customs (Hyderabad Ii) Imports

WP/3675/2026HC Telangana06 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Uday Agro Technology PVT LTD vs. The Deputy State Tax Officer

WP/3429/2026HC Telangana06 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Abms Infra vs. Goods And Services Tax Network (Gstn)

WP/3450/2026HC Telangana06 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. P. Yellaiah vs. Goods And Services Tax Network (Gstn)

WP/3448/2026HC Telangana06 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Afzal Pasha Shek Contractor And Manpower vs. Deputy State Tax Officer

WP/3302/2026HC Telangana05 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Fortunapix Private Limited vs. Assistant Commissioner Of Central Tax

WP/19872/2025HC Telangana05 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Kompalli Ravi Taja vs. Union Of INDIA

WP/3352/2026HC Telangana05 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Kompalli Mallikarjuna Rao vs. Union Of INDIA

WP/3349/2026HC Telangana05 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. A. Sridhar Works Contractor vs. The Deputy State Tax Officer

WP/3272/2026HC Telangana05 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Excal Enterprise vs. The Additional Commissioner Of Central Tax

WP/3273/2026HC Telangana05 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Dunapothula Mahesh vs. Goods And Services Tax Network (Gstn)

WP/3166/2026HC Telangana04 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Annapurna Marketing, Hyd vs. Commercial Tax Officer, Hyd And 4 Othrs

WP/16301/2010HC Telangana03 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Creative Enterprises vs. The State Of Telangana

WP/19357/2025HC Telangana03 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Shri Sharada vs. The Deputy Commissioner

WP/1963/2026HC Telangana03 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Nageswara Trade vs. Union Of INDIA

WP/3070/2026HC Telangana03 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Copy Tech Solutions vs. The Commissioner Of Customs (Hyderabad Ii) Imports

WP/3077/2026HC Telangana03 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Talla Associates vs. The Assistant Commissioner Of Central Tax

WP/938/2026HC Telangana03 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Symphony Impex vs. Union Of INDIA

WP/3035/2026HC Telangana03 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Cs Enterprises vs. Union Of INDIA

WP/3069/2026HC Telangana03 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S.City Office Equipment vs. Union Of INDIA

WP/3083/2026HC Telangana03 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S.Gaurik Enterprises vs. Union Of INDIA

WP/3068/2026HC Telangana03 Feb 2026

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

M/S. Sudhakar Impex (INDIA) Private Limited vs. The Assistant Commissioner (St)

WP/2997/2026HC Telangana03 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Chilvari Satyanarayana vs. The Deputy State Tax Officer

WP/2661/2026HC Telangana02 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Trillion Lead Factory Private Limited vs. Superintendent Of Central Tax

WP/537/2026HC Telangana02 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Diya Distributors vs. The Deputy State Tax Officer

WP/2681/2026HC Telangana02 Feb 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Onteddu Laxman vs. Deputy State Tax Officer

WP/2378/2026HC Telangana29 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Rayees Enterprises vs. The Superintendent Of Central Tax

WP/2494/2026HC Telangana29 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Ch. Ramesh vs. The State Of Telangana

WP/24931/2025HC Telangana27 Jan 2026

Bench: SUREPALLI NANDA

M/S Goldstone Infra vs. The Additional Commissioner

WP/1498/2026HC Telangana27 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Kirti Enterprises vs. Union Of INDIA

WP/2014/2026HC Telangana23 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S. Br Enterprises vs. The State Of Telangana

WP/1768/2026HC Telangana22 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S. Upakar Infra Projects Private Limited vs. The Commissioner Of Customs And Central Tax

WP/509/2026HC Telangana22 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Kolipakas Automobiles And Engineering Works vs. Deputy State Tax Officer

WP/1755/2026HC Telangana22 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

Parmeshwari Enterprises vs. The Assistant Commissioner Of State Tax

WP/18955/2025HC Telangana22 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S.Vishist Business Solutions Private Limited vs. Appellate Joint Commissioner Of State Tax (St)

WP/1736/2026HC Telangana22 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

M/S Tata Projects LTD vs. Commercial Tax Officer

WP/11224/2010HC Telangana21 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S. Somani Ispat PVT. LTD vs. Cto, Ranigunj Circle, Hyd

WP/9681/2010HC Telangana21 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S Sri Rama Sales Corporation vs. Commercial Tax Officer

WP/6240/2010HC Telangana21 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S.H.S.T.Steels PVT.LTD vs. Commercial Tax Officer, Ranigunj Circle, Hyderabad-16

WP/10022/2010HC Telangana21 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S.Sri Rama Sales Corporation vs. Commercial Tax Officer, R.P.Road Circle

WP/6239/2010HC Telangana21 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S. Sri Rama Sales Corpn. Hyd vs. C.T.O. Hyd

WP/6241/2010HC Telangana21 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S. A.S. Moosani, And Company vs. Commercial Tax Officer

WP/1915/2010HC Telangana21 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S. Sri Rama Sales Corp., Secbad vs. Commercial Tax Officer, Hyd

WP/6238/2010HC Telangana21 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S A.S Moosani And Company vs. Commerical Tax Officer

WP/1935/2010HC Telangana21 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

M/S. Gowthami Enterprises vs. The Superintendent Of Central Tax

WP/202/2026HC Telangana21 Jan 2026

Bench: APARESH KUMAR SINGH,G.M. MOHIUDDIN

← 2025