M/S. Celon Laboratoriqr PVT Limited v. Deputy Commissioner Of Central Tax And Customs And 4 Others

Court: Telangana High Court
Case number: WP/17488/2020
Date of judgment: 28 Dec 2022
Bench: C.V. BHASKAR REDDY,UJJAL BHUYAN
Petitioner: M/s. Celon Laboratoriqr Pvt Limited
Respondent: Deputy Commissioner of Central Tax and Customs and 4 others
CNR: HBHC010280332020

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