Telangana High Court GST Judgments — 2022

413 judgments, newest first. Page 5 of 5.

Directorate Of Enforcement vs. Shri Kancharla Srihari Babu

CRLP/9846/2021HC Telangana15 Feb 2022

Bench: K.LAKSHMAN

Shri Kancharla Srihari Babu vs. Directorate Of Enforcement

CRLP/10021/2021HC Telangana15 Feb 2022

Bench: K.LAKSHMAN

Bharat Dattatary Kerumane vs. The State Of Telangana

WP/7386/2020HC Telangana14 Feb 2022

Bench: SHAMEEM AKTHER

Pramod Kumar Agarwal And 2 Others vs. Union Of INDIA And 3 Others

WP/7620/2022HC Telangana11 Feb 2022

Bench: UJJAL BHUYAN,A.VENKATESHWARA REDDY

P Satish Kumar, Hyderabad vs. Prl Secy, Cons.Affairs, Food And Civil Supplies, Hyd And Anr

WP(PIL)/142/2017HC Telangana09 Feb 2022

Bench: ABHINAND KUMAR SHAVILI,SATISH CHANDRA SHARMA

G.Sudhakar vs. The State Of Telangana And 2 Others

WP/18307/2021HC Telangana07 Feb 2022

Bench: A.ABHISHEK REDDY

Sri. V. Veera Narayana And Another vs. The State Of Telangana And 2 Others

WP/18288/2021HC Telangana07 Feb 2022

Bench: A.ABHISHEK REDDY

Directorate General Of GST Intelligence vs. Shri Sangapu Raveendra

CRLP/2063/2019HC Telangana02 Feb 2022

Bench: LALITHA KANNEGANTI

M/S. Abhishek Trading Co vs. Union Of INDIA, And 2 Others

WP/34371/2021HC Telangana01 Feb 2022

Bench: P.SREE SUDHA,UJJAL BHUYAN

M/S. Abhishek Trading Co vs. Union Of INDIA

WP/34459/2021HC Telangana01 Feb 2022

Bench: P.SREE SUDHA,UJJAL BHUYAN

M/S. Bscpl Infrastructure LTD vs. State Of Telangana

WP/37552/2021HC Telangana17 Jan 2022

Bench: T.MADHAVI DEVI

A. Satya Sainath vs. The State Of Telangana

CRLP/9396/2021HC Telangana03 Jan 2022

Bench: LALITHA KANNEGANTI

M/S.Harri Software Development And Solutions INDIA PVT. LTD vs. Union Of INDIA

WP/27918/2021HC Telangana03 Jan 2022

Bench: UJJAL BHUYAN,A.VENKATESHWARA REDDY

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