Telangana High Court GST Judgments — 2021

204 judgments. Showing the 100 most recent.

• M/S. Delight Automobiles v. Deputy Commissioner Of Central Tax

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  WP/23315/2019·24 Dec 2021

• M/S. Sri Raja Rajeshwara Agencies v. Superintendent Of Central Tax

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  WP/27645/2019·24 Dec 2021

• M/S.Try Techsol v. Superintendent Of Central Tax And 3 Others

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  WP/4687/2020·24 Dec 2021

• M/S. Orange Auto Private Limited v. Superintendent Of Central Tax

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  WP/18236/2019·24 Dec 2021

• M/S.Lifecare Pharma v. The Superintendent And 3 Others

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  WP/4643/2020·24 Dec 2021

• Esmario Export Enterprises PVT. LTD. v. The Commissioner Of Central Tax

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  WP/18817/2019·24 Dec 2021

• M/S. Snj Synthetics Limited v. Deputy Commissioner Of Central Tax

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  WP/20866/2019·24 Dec 2021

• M/S. G.Kishanlal Distributors v. The Superintendant Of Central Tax

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  WP/28902/2019·24 Dec 2021

• Svs Projects PVT. LTD. v. The Commissioner Of Central Tax

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  WP/17357/2019·24 Dec 2021

• M/S. G.Kishanlal Petroleum Company v. The Superintendant Of Central Tax

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  WP/28904/2019·24 Dec 2021

• M/S.Regent Pharma v. The Superintendent And 3 Others

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  WP/4631/2020·24 Dec 2021

• M/S.G.S.Traders v. Deputy Commissioner, And Another

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  WP/29134/2021·23 Dec 2021

• Sri Ram Traders v. The State Of Telangana

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  WP/22445/2021·20 Dec 2021

• Sri Laxmi Enterprises v. The State Of Telangana And 5 Others

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  WP/22174/2020·8 Dec 2021

• M/S.Mr.Mart v. The State Of Telangana

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  WP/23709/2020·8 Dec 2021

• M/S. Laxmi Traders v. The State Of Telangana

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  WP/22271/2020·8 Dec 2021

• Mahalaxmi Traders v. The State Of Telangana

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  WP/21902/2020·8 Dec 2021

• Sri. Girdharilal Swamy v. The State Of Telangana And 5 Others

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  WP/21159/2020·8 Dec 2021

• Syed Mouzam And Another v. The State Of Telangana And 5 Others

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  WP/23356/2020·8 Dec 2021

• Shaik Shadullah Agencies v. The State Of Telangana

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  WP/22127/2020·8 Dec 2021

• Nidhir Mandal v. The State Of Telangana And 5 Others

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  WP/20850/2020·8 Dec 2021

• Hima Traders v. The State Of Telangana

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  WP/21987/2020·8 Dec 2021

• Gangishetty Veer Kumar v. The State Of Telangana

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  WP/23313/2020·8 Dec 2021

• Maa Bakery Kagaznagar v. The State Of Telangana

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  WP/21283/2020·8 Dec 2021

• Sri. Venishetti Raghavendra , Raghu v. The State Of Telangana

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  WP/21777/2020·8 Dec 2021

• Anand Traders v. The State Of Telangana

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  WP/22868/2021·30 Nov 2021

• Noor Mohamad Khan v. The State Of Telangana

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  WP/25206/2021·30 Nov 2021

• Nauratan Traders v. The State Of Telangana

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  WP/22498/2021·30 Nov 2021

• M/S Sri Balaji Kirana And General Stores v. The State Of Telangana

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  WP/23629/2021·30 Nov 2021

• Qudratullah Ahmed Syed v. The State Of Telangana And 8 Others

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  WP/22369/2021·30 Nov 2021

• Dara Mallikarjuna Rao Kiranam And General Stores v. The State Of Telangana, And 6 Others

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  WP/26972/2021·30 Nov 2021

• M/S Balaji Jitender v. The State Of Telangana

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  WP/21886/2021·30 Nov 2021

• Rahmath Traders And Another v. The State Of Telangana And 8 Others

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  WP/22983/2021·30 Nov 2021

• Ahmed Pan Material And General Stores v. The State Of Telangana

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  WP/22507/2021·30 Nov 2021

• Star Enterprises v. The State Of Telangana

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  WP/23350/2021·30 Nov 2021

• Mohd Hasim v. The State Of Telangana And 8 Others

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  WP/22569/2021·30 Nov 2021

• Mohammad Khaza v. The State Of Telangana

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  WP/23128/2021·30 Nov 2021

• New Royal Chaliya Stores v. The State Of Telangana

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  WP/22423/2021·30 Nov 2021

• Aravind Kirana And General Stores And 5 Others v. The State Of Telangana And 11 Others

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  WP/22432/2021·30 Nov 2021

• Vaishnavi Agencies, Propriterary Firm v. The State Of Telangana

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  WP/25713/2021·30 Nov 2021

• S R Agencies v. The State Of Telangana And 7 Others

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  WP/26368/2021·30 Nov 2021

• Sandeep Thombre v. The State Of Telangana And 5 Others

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  WP/23000/2021·30 Nov 2021

• Damodar Jagannath Malpani And Another v. The State Of Telangana And 5 Others

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  WP/20022/2021·30 Nov 2021

• Kethaki Traders v. The State Of Telangana

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  WP/24927/2021·30 Nov 2021

• Narendar Kumar Selot v. The State Of Telangana And 5 Others

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  WP/26467/2021·30 Nov 2021

• Ambika Stores v. The State Of Telangana

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  WP/23186/2021·30 Nov 2021

• Gaurav Products v. The State Of Telangana

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  WP/21547/2021·30 Nov 2021

• K.Srinivas v. The State Of Telangana And 8 Others

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  WP/22586/2021·30 Nov 2021

• M/S. S.S.S. Enterprises v. The State Of Telangana And 5 Others

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  WP/28704/2021·30 Nov 2021

• Mohd. Younus v. The State Of Telangana

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  WP/21277/2021·30 Nov 2021

• F M Marketing v. The State Of Telangana

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  WP/23802/2021·30 Nov 2021

• M/S Sri Venkateshwara Coconuts And General A Proprietorship Firm v. The State Of Telangana

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  WP/24088/2021·30 Nov 2021

• Shaik Aamir v. The State Of Telangana And 5 Others

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  WP/22762/2021·30 Nov 2021

• M/S. H.S Trading Co v. The State Of Telangana And 5 Others

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  WP/22297/2021·30 Nov 2021

• Aravind Brambatt Singh v. The State Of Telangana And 8 Others

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  WP/21545/2021·30 Nov 2021

• M/S Veerabhadra Traders v. The State Of Telangana

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  WP/27459/2021·30 Nov 2021

• G B R Agencies v. The State Of Telangana And 5 Others

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  WP/22573/2021·30 Nov 2021

• Muqtar Mohiuddin v. The State Of Telangana And 8 Others

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  WP/22392/2021·30 Nov 2021

• M/S. Venkateshwara Provision Store v. The State Of Telangana

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  WP/24591/2021·30 Nov 2021

• M/S Satyanarayana Swamy Traders A Proprietorship v. The State Of Telangana And 5 Others

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  WP/25305/2021·30 Nov 2021

• Syed Moin v. The State Of Telangana

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  WP/22969/2021·30 Nov 2021

• Rr Products v. The State Of Telangana

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  WP/23321/2021·30 Nov 2021

• M/S Sri Laxmi Narasimha Agency v. The State Of Telangana And 5 Others

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  WP/23284/2021·30 Nov 2021

• New Shah General Stores v. The State Of Telangana And 5 Others

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  WP/22390/2021·30 Nov 2021

• New Royal Stores v. The State Of Telangana

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  WP/22425/2021·30 Nov 2021

• Quality Traders v. The State Of Telangana And 6 Others

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  WP/24475/2021·30 Nov 2021

• Chakilam Bhasker v. The State Of Telangana

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  WP/25272/2021·30 Nov 2021

• M/S Mustafa Traders v. The State Of Telangana

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  WP/25203/2021·30 Nov 2021

• Batchu Sharath Chandra v. The State Of Telangana

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  WP/25131/2021·30 Nov 2021

• M/S. A K Traders v. The State Of Telangana

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  WP/25124/2021·30 Nov 2021

• Mohammed Shoukat Ali v. The State Of Telangana

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  WP/21939/2021·30 Nov 2021

• M/S. Satyanarayana Kanakani General Merchant v. The State Of Telangana And 5 Others

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  WP/27406/2021·30 Nov 2021

• M.H. Traders v. The State Of Telangana And 3 Others

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  WP/26618/2021·30 Nov 2021

• M/S. Adarsh Traders v. The State Of Telangana And 5 Others

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  WP/22898/2021·30 Nov 2021

• Subba Rao Kiranam And General Stores v. The State Of Telangana

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  WP/25074/2021·30 Nov 2021

• Royal Agencies v. The State Of Telangana

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  WP/23599/2021·30 Nov 2021

• M/S. Mahaveer Traders Firm v. The State Of Telangana

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  WP/25740/2021·30 Nov 2021

• Indu Kiranam And General Merchants v. The State Of Telangana And 6 Others

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  WP/25073/2021·30 Nov 2021

• Bhawani General Store v. The State Of Telangana

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  WP/21569/2021·30 Nov 2021

• Durga Traders v. The State Of Telangana

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  WP/23358/2021·30 Nov 2021

• Syed Azam v. The State Of Telangana And 5 Others

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  WP/28100/2021·30 Nov 2021

• Lakshmi Narasimha Enterprises v. The State Of Telangana

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  WP/23069/2021·30 Nov 2021

• Sher Ali Budhwani v. The State Of Telangana

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  WP/22764/2021·30 Nov 2021

• Feeroj Shaik v. The State Of Telangana

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  WP/25898/2021·30 Nov 2021

• Badrinath Bakery And General Shop v. The State Of Telangana

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  WP/26196/2021·30 Nov 2021

• Sri Ayyappa Kiranam Onion And Jaggery A Proprietorship Firm v. The State Of Telangana And 5 Others

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  WP/22560/2021·30 Nov 2021

• Ramesh Kumar General Stores v. The State Of Telangana

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  WP/23036/2021·30 Nov 2021

• Abrar Mohammad v. The State Of Telangana

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  WP/25984/2021·30 Nov 2021

• Sri Nidhi Traders v. The State Of Telangana

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  WP/25049/2021·30 Nov 2021

• Matarini Kirana And General Store v. The State Of Telangana

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  WP/23633/2021·30 Nov 2021

• M/S. Prince Chaliya Stores v. The State Of Telangana And 5 Others

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  WP/23292/2021·30 Nov 2021

• M/S. Sgs Chalia And General Store v. The State Of Telangana And 5 Others

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  WP/23528/2021·30 Nov 2021

• C. Naveen Kumar v. The State Of Telangana

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  WP/25267/2021·30 Nov 2021

• Fazal Traders v. The State Of Telangana

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  WP/22732/2021·30 Nov 2021

• Cherukuri Satish Babu v. The State Of Telangana And 7 Others

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  WP/27279/2021·30 Nov 2021

• M/S. H.H. Patel And Co v. The State Of Telangana

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  WP/24929/2021·30 Nov 2021

• New Indian Agencies v. The State Of Telangana And 7 Others

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  WP/22388/2021·30 Nov 2021

• Sri Veerbhadra Swamy Traders v. The State Of Telangana And 6 Others

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  WP/24467/2021·30 Nov 2021

• Farooq v. The State Of Telangana

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  WP/23132/2021·30 Nov 2021

• Pooja Enterprises v. The State Of Telangana

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  WP/22635/2021·30 Nov 2021