Aravind Kirana And General Stores And 5 Others v. The State Of Telangana And 11 Others
- Court
- Telangana High Court
- Case number
- WP/22432/2021
- Date of judgment
- 30 Nov 2021
- Bench
- SATISH CHANDRA SHARMA,A.RAJASHEKER REDDY
- Petitioner
- Aravind Kirana and General Stores and 5 Others
- Respondent
- The State of Telangana and 11 Others
- CNR
- HBHC010359782021
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