Telangana High Court GST Judgments — 2021

326 judgments, newest first. Page 4 of 4.

Sri D.Sathish vs. State Of Telangana And 3 Others

WP/4660/2021HC Telangana15 Mar 2021

Bench: T.AMARNATH GOUD

Sri Venkateshwara Traders vs. The State Of Telangana

WP/5444/2021HC Telangana15 Mar 2021

Bench: B.VIJAYSEN REDDY,HIMA KOHLI

Padarabinda Balabantaray, Padra Binda Ray vs. The State Of Telangana

CRLP/1709/2021HC Telangana10 Mar 2021

Bench: G SRI DEVI

M/S Krishna Enterprises (Amba 70Mm) vs. Union Of INDIA And 4 Others

WP/18660/2020HC Telangana10 Mar 2021

Bench: T.VINOD KUMAR,M.S.RAMACHANDRA RAO

Yetukuri Brahmaiah vs. The State Of Telangana

WP/5477/2021HC Telangana09 Mar 2021

Bench: K.LAKSHMAN

Mr. Mukesh Kumar Goel vs. The Assistant Commissioner (In-Situ) Of Central Tax

CRLP/1105/2021HC Telangana08 Mar 2021

Bench: G SRI DEVI

M/S. Gjs Infratech PVT. LTD And Another vs. Union Of INDIA

WP/17006/2020HC Telangana25 Feb 2021

Bench: T.VINOD KUMAR,M.S.RAMACHANDRA RAO

Damaraju Srihari Charan vs. The State Of Telangana

CRLP/946/2021HC Telangana24 Feb 2021

Bench: G SRI DEVI

A. Satish Kumar vs. The Registrar (Administration)

WP/24541/2019HC Telangana23 Feb 2021

Bench: B.VIJAYSEN REDDY,HIMA KOHLI

Vikas Saraf vs. The Assistant Commissioner Of Central Tax

CRLP/851/2021HC Telangana22 Feb 2021

Bench: G SRI DEVI

M/S.Sri Venkateshwara General Agencies vs. The State Of Telangana, And 8 Others

WP/2957/2021HC Telangana17 Feb 2021

Bench: B.VIJAYSEN REDDY,HIMA KOHLI

Sri Ch. Chandraiah vs. The Secretary And 8 Others

WP/13288/2020HC Telangana16 Feb 2021

Bench: T.VINOD KUMAR,M.S.RAMACHANDRA RAO

M/S. Laqshya Hyderabad Airport Media PVT. LTD vs. State Of Telangana

WP/3217/2021HC Telangana15 Feb 2021

Bench: A.ABHISHEK REDDY

Kusal Swarnakar vs. Union Of INDIA

WP/3106/2021HC Telangana10 Feb 2021

Bench: ABHINAND KUMAR SHAVILI

M/S. Ratanlal Heeralal Bhati vs. The State Of Telangana And 5 Others

WP/2339/2021HC Telangana05 Feb 2021

Bench: B.VIJAYSEN REDDY,HIMA KOHLI

Yama Sudhakar vs. The State Of Telangana

WP/4752/2020HC Telangana04 Feb 2021

Bench: ABHINAND KUMAR SHAVILI

The Additional Director General vs. Shri Raj Kumar Ralhan

WP/181/2021HC Telangana27 Jan 2021

Bench: B.VIJAYSEN REDDY,HIMA KOHLI

Punamchand Dularam Kularia vs. The Commercial Tax Officer

WP/1107/2021HC Telangana27 Jan 2021

Bench: T.VINOD KUMAR,M.S.RAMACHANDRA RAO

Dr. P. Sathaiah, P. Satyam And Another vs. The State Of Telangana And Another

WP/1401/2021HC Telangana27 Jan 2021

Bench: P NAVEEN RAO

P. Venugopal Reddy vs. The State Of Telangana And 2 Others

WP/1515/2021HC Telangana25 Jan 2021

Bench: K.LAKSHMAN

M/S, Sohan Enterprises vs. The Assistant Commissioner (St) And 2 Others

WP/1322/2021HC Telangana22 Jan 2021

Bench: T.VINOD KUMAR,M.S.RAMACHANDRA RAO

M/S. Gvpr Engineers Limited vs. Union Of INDIA

WP/6090/2019HC Telangana22 Jan 2021

Bench: M.S.RAMACHANDRA RAO,T.AMARNATH GOUD

M/S. Snp Engineerings vs. The Commercial Tax Officer

WP/912/2021HC Telangana20 Jan 2021

Bench: T.VINOD KUMAR,M.S.RAMACHANDRA RAO

Joint Commissioner Of Customs And Central Excise vs. M/S. Tecumseh Products INDIA LTD

CEA/15/2005HC Telangana06 Jan 2021

Bench: M.S.RAMACHANDRA RAO,T.AMARNATH GOUD

Avet Chemicals LTD., Hyd vs. Cto, Gandhinagar Circle And Ano

WP/14894/2013HC Telangana06 Jan 2021

Bench: M.S.RAMACHANDRA RAO,T.AMARNATH GOUD

Garuda Infratech INDIA Private Limited vs. Union Of INDIA

WP/20880/2020HC Telangana04 Jan 2021

Bench: M.S.RAMACHANDRA RAO,T.AMARNATH GOUD

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