Telangana High Court GST Judgments — 2020

31 judgments.

• M/S Sree Raja Rajeshwari Agencies v. Commercial Tax Officer

  Record only

  WP/22863/2020·28 Dec 2020

• M/S. Mathrusri Enterprises v. Commercial Tax Officer

  Record only

  WP/22242/2020·17 Dec 2020

• Sri. Neeraj Karande v. The Directorate General Of GST Intelligence

  Record only

  CRLP/6675/2020·17 Dec 2020

• Sri. Neeraj Karande v. The Directorate General Of GST Intelligence

  Record only

  CRLP/5967/2020·30 Nov 2020

• The Commissioner Customs, Central Excise And Service Tax v. M/S. Sujana Metal Products Limited

  Record only

  CEA/85/2017·16 Nov 2020

• M/S. M.K.Agencies v. Deputy Commercial Tax Officer-I

  Record only

  WP/11169/2020·12 Nov 2020

• Kamlesh Steels v. The Deputy State Tax Officer And 2 Others

  Record only

  WP/2563/2020·11 Nov 2020

• M/S. Agarwal Foundries Private Limited Rama Towers And 3 Others v. Union Of INDIA And 9 Others

  Record only

  WP/28268/2019·6 Nov 2020

• M/S. Sree Rama Steels v. The Deputy State Tax Officer And 3 Others

  Record only

  WP/4873/2020·6 Nov 2020

• M/S.Kmc Constructions Limited And Another v. Principal Commissioner Of Central Tax And 4 Others

  Record only

  WP/18575/2020·20 Oct 2020

• Murali Barathwaj v. Directorate General Of GST Intelligence

  Record only

  CRLP/4819/2020·20 Oct 2020

• M/S. I Kon Associates v. The State Of Telangana

  Record only

  WP/15340/2020·8 Oct 2020

• Telangana State Christian (Minorities) Finance Corporation v. M/S. Raj Expedith Associates

  Record only

  WA/776/2019·30 Sept 2020

• M/S. Same Deutz-Fahr INDIA (P) LTD v. State Of Telangana

  Record only

  WP/13392/2020·23 Sept 2020

• Sany Heavy Industry INDIA Private Limited v. The State Tax Officer And 2 Others

  Record only

  WP/14053/2020·31 Aug 2020

• M/S. Rare Aluminium Private Limited v. The Assistant Commissioner (St) And 2 Others

  Record only

  WP/12900/2020·27 Aug 2020

• M/S. Telangana State Co-Operative v. Assistant Commissioner

  Record only

  WP/12015/2020·21 Aug 2020

• M/S. Telangana State Cooperative Marketing Federation Limited v. Assistant Commissioner(St)

  Record only

  WP/12009/2020·21 Aug 2020

• M/S Csk Realtors Limited v. Assistant Commissioner (St)

  Record only

  WP/11843/2020·13 Aug 2020

• M/S.R.K.Boards And Panels v. The Assistant Commissioner (St) And 2 Others

  Record only

  WP/7987/2020·18 Jun 2020

• M/S. Infosys Limited v. Deputy Commissioner (St) Stu-Iii And Another

  Record only

  WP/7444/2020·10 Jun 2020

• Sany Heavy Industry INDIA Private Limited v. The State Tax Officer

  Record only

  WP/5941/2020·18 Mar 2020

• K N Murthy v. Surender Bantia , Premraj Surender Bantia

  Record only

  CRP/263/2020·12 Mar 2020

• Agarwal Steels v. The State Of Telangana

  Record only

  WP/5349/2020·11 Mar 2020

• Smt. Jecintha Pillai v. The State Of Telangana

  Record only

  CRLP/1275/2020·10 Mar 2020

• M/S. Rdc Concrete (INDIA) Private Limited v. Deputy Commissioner (St)

  Record only

  WP/2863/2020·5 Mar 2020

• M/S.Commercial Steel Company v. The Assistant Commissioner Of State Tax

  Record only

  WP/2161/2020·4 Mar 2020

• M/S.Sri Vijaya Fire Safety Products PVT.LTD v. The Assistant Commissioner Of State Tax (Int.)

  Record only

  WP/22199/2019·17 Feb 2020

• M/S. Power Solutions v. The State Of Telangana And 3 Others

  Record only

  WP/2829/2020·11 Feb 2020

• M/S. G.R.Engineers v. The Union Of INDIA And Another

  Record only

  WP/26330/2019·9 Jan 2020

• M/S Suryodaya Infra Projects v. M/S. Flecon Engineering Company Limited

  Record only

  COMCA/61/2019·8 Jan 2020