BharatTaxGST

Telangana High Court GST Judgments — 2019

61 judgments, newest first.

Union Of INDIA vs. Rajesh Kumar Sharma

WP/28006/2019HC Telangana30 Dec 2019

Bench: RAGHVENDRA SINGH CHAUHAN,A.ABHISHEK REDDY

Hemalata Agarwal vs. The State Cooperative Federation Limited

WP/26049/2019HC Telangana20 Dec 2019

Bench: CHALLA KODANDA RAM

M/S.Narsi Associates vs. The Assistant Commissioner Of State Tax

WP/2684/2019HC Telangana17 Dec 2019

Bench: K.LAKSHMAN,M.S.RAMACHANDRA RAO

M/S. Aaria Projects Lts vs. The Senior Intelligence Officer

CRLP/5324/2019HC Telangana15 Nov 2019

Bench: G SRI DEVI

M/S. Vamsi Art Printers Private Limited vs. Commercial Tax Officer

WP/23607/2019HC Telangana14 Nov 2019

Bench: K.LAKSHMAN,M.S.RAMACHANDRA RAO

M/S Infiniti Retail LTD vs. The State Of Telangana

WP/24226/2019HC Telangana05 Nov 2019

Bench: K.LAKSHMAN,M.S.RAMACHANDRA RAO

S. Srinivas Reddy vs. The State Of Telangana

CRLP/6399/2019HC Telangana24 Oct 2019

Bench: G SRI DEVI

M/S. Eci Engineering And Constructions Co. LTD vs. Assistant Commissioner (St)

WP/22536/2019HC Telangana16 Oct 2019

Bench: K.LAKSHMAN,M.S.RAMACHANDRA RAO

Harvel Crop Science INDIA Private Limited vs. The State Of Telangana

WP/21644/2019HC Telangana30 Sept 2019

Bench: CHALLA KODANDA RAM

M/S Tiara Advertising, Smr Majestic, 95 B, 2Nd Floor vs. Union Of INDIA Ministry Of Finance Department Of Revenue

WP/18590/2017HC Telangana27 Sept 2019

Bench: K.LAKSHMAN,SANJAY KUMAR

M/S.Icon Agri Solutions vs. The State Of Telengana, And Another

WP/21328/2019HC Telangana26 Sept 2019

Bench: CHALLA KODANDA RAM

Sri Sal Krishna Constructions vs. The Union Of INDIA

WP/16390/2018HC Telangana25 Sept 2019

Bench: K.LAKSHMAN,SANJAY KUMAR

Damaraju Srihari Charan vs. The Senior Intelligence Officer

CRLP/5795/2019HC Telangana23 Sept 2019

Bench: G SRI DEVI

Sai Prakash Jaiswal vs. State Of Telangana

WP/19615/2019HC Telangana12 Sept 2019

Bench: CHALLA KODANDA RAM

M/S. Pvr Limited vs. State Of Telangana

WP/2331/2019HC Telangana06 Sept 2019

Bench: P.KESHAVA RAO,SANJAY KUMAR

M/S. Dinesh Gold vs. The Commercial Tax Officer

WP/17599/2019HC Telangana03 Sept 2019

Bench: K.LAKSHMAN,SANJAY KUMAR

M/S. Disnesh Gold vs. The Commercial Tax Officer And 3 Others

WP/17714/2019HC Telangana03 Sept 2019

Bench: K.LAKSHMAN,SANJAY KUMAR

Sri Akella Sai Kumar vs. The Union Of INDIA, And Another

WP/18628/2019HC Telangana28 Aug 2019

Bench: A.RAJASHEKER REDDY

M/S Venkateshwara Cleaning Sweeping And Sanitation Maintenance Society vs. The State Of Telangana

WA/667/2019HC Telangana09 Aug 2019

Bench: SHAMEEM AKTHER,RAGHVENDRA SINGH CHAUHAN

M/S. Khazana Jewellery Private Limited vs. Commissioner Of Commercial Taxes

SPLA/1/2019HC Telangana05 Jul 2019

Bench: P.KESHAVA RAO,SANJAY KUMAR

D. Srinivasa Rao vs. The State Of Telangana

WP/2891/2019HC Telangana02 Jul 2019

Bench: ABHINAND KUMAR SHAVILI

P.V. Ramana Reddy vs. Superintendent (Anti Evasion)

CRLP/2956/2019HC Telangana20 Jun 2019

Bench: G SRI DEVI

M/S. A.P. Steels LTD. And Various Companies (In Liqn) vs. No Respondent

COMPA/32/2019HC Telangana18 Jun 2019

Bench: CHALLA KODANDA RAM

M/S. Kesoram Industries LTD vs. Assistant Commissioner Of Central GST And Central Excise

WP/10207/2019HC Telangana08 May 2019

Bench: SHAMEEM AKTHER,RAGHVENDRA SINGH CHAUHAN

M/S. Saraiwwalaa Agrr Refineries LTD vs. The State Of Telangana

WP/7489/2019HC Telangana30 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

M/S. Britannia Industries Limited vs. Assistant Commissioner (CT)

WP/9181/2019HC Telangana30 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

Taiyo Nippon Sanso INDIA Private Limited vs. The Union Of INDIA

WP/7912/2019HC Telangana23 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

M/S. L.N.S. Impex vs. Officer Of The Principal Commissioner Of Customs

WP/43511/2018HC Telangana18 Apr 2019

Bench: ABHINAND KUMAR SHAVILI,V RAMASUBRAMANIAN

Challa Durga Adi Deva Vara Prasad vs. Union Of INDIA

WP/6952/2019HC Telangana18 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

Balarama Krishna Murthy vs. Union Of INDIA, Ministry Of Finance

WP/5074/2019HC Telangana18 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

Megha Engineering And Infrastructures LTD vs. The Commissioner Of Central Tax

WP/44517/2018HC Telangana18 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

M/S vs. Ferrous Enterprises Private Limited Vs Union Of INDIA

WP/5130/2019HC Telangana18 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

Venkata Satya Dharmavathar Bollina vs. Union Of INDIA

WP/4892/2019HC Telangana18 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

Smt. Jagannagari Ragavi Reddy vs. Union Of INDIA

WP/5329/2019HC Telangana18 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

G. Srinivasa Raju vs. Union Of INDIA

WP/4769/2019HC Telangana18 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

Telapolu Ram Prasad vs. Union Of INDIA

WP/7583/2019HC Telangana18 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

P.V. Ramana Reddy vs. Union Of INDIA

WP/4764/2019HC Telangana18 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

M/S Magma Fincorp Limited vs. State Of Telangana

WP/46792/2018HC Telangana15 Apr 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

Directorate General Of GST vs. Shri Imtiaz Shaik Mohammed

CRLP/1335/2019HC Telangana10 Apr 2019

Bench: SHAMEEM AKTHER

M/S.Reliance Retail Limited vs. The Assistant Commissioner (CT) Ltu

WP/4876/2019HC Telangana27 Mar 2019

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

M/S. Krishnaiah Motors PVT. LTD vs. The State Of Telangana

WP/4763/2019HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

M/S. Krishnaiah Motors PVT. LTD vs. The State Of Telangana

WP/4731/2019HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

M/S Spice Touch (A Partnership Firm) vs. The State Of Telangana

WP/5330/2019HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

M/S. Krishnaiah Motors PVT. LTD vs. The State Of Telangana

WP/4758/2019HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

Sreedhar Reddy Sammidi vs. The State Of Telangana

WP/1803/2019HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

M/S Spice Touch (A Partnership Firm) vs. The State Of Telangana

WP/5348/2019HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

T. Agastya Reddy vs. The State Of Telangana

WP/4550/2019HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

Jasvinder Singh Birgi vs. The State Of Telangana

WP/4651/2019HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

Goutham Jain vs. The State Of Telangana

WP/39712/2018HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

Manthenisreyas Reddy vs. The State Of Telangana

WP/20487/2018HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

M/S Vij Enterprises vs. The State Of Telangana

WP/35625/2018HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

Microbax INDIA Limited vs. The State Of Telangana

WP/43099/2018HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

Mr. Praveen Kumar Chaboli vs. The State Of Telangana

WP/4837/2019HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

Avinash Muppa vs. The State Of Telangana

WP/5341/2019HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

Mrs. Rajni Ankati vs. The State Of Telangana

WP/4873/2019HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

Kmr Estates And Builder PVT. LTD vs. The State Of Telangana

WP/36699/2018HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

M/S. Snr Edatas PVT. LTD vs. The State Of Telangana

WP/4377/2019HC Telangana14 Mar 2019

Bench: CHALLA KODANDA RAM

M/S Bekem Infra Projects Private Limited vs. The Assistant Commissioner

WP/41948/2018HC Telangana12 Mar 2019

Bench: ABHINAND KUMAR SHAVILI,V RAMASUBRAMANIAN

Pakki Srinivas Rao vs. Directorate General Of Goods And Service Tax

CRLP/902/2019HC Telangana07 Mar 2019

Bench: SHAMEEM AKTHER

G.Eswara Rao vs. Directorate General Of Goods And Service Tax

CRLP/939/2019HC Telangana07 Mar 2019

Bench: SHAMEEM AKTHER

G. Bhaskar Rao vs. Directorate General Of Goods And Service Tax, Intelligence

CRLP/880/2019HC Telangana07 Mar 2019

Bench: SHAMEEM AKTHER

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