Telangana High Court GST Judgments — 2018

Engineers INDIA Limited vs. State Of Andhra Pradesh

Bench: V RAMASUBRAMANIAN,T. RAJANI

M/S. Bhandari Agencies vs. The State Tax Officer

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

Mis Rcm Cargo Mover Et Co vs. The Commissioner Of Central Tax

Bench: P.KESHAVA RAO,V RAMASUBRAMANIAN

M.Khalid Basha vs. The State Of Andhra Pradesh

Bench: C.PRAVEEN KUMAR

A.P. Tax Practitioners And Consultants Association vs. The Union Of INDIA

Bench: J. UMA DEVI,V RAMASUBRAMANIAN

M/S.Tickwell Trexim Private Limited vs. The Commercial Tax Officer

Bench: J. UMA DEVI,V RAMASUBRAMANIAN

M/S.Tickwell Trexim Private Limited vs. The Commercial Tax Officer

Bench: J. UMA DEVI,V RAMASUBRAMANIAN

Sri.Kathuri Rupesh vs. Union Of INDIA

Bench: J. UMA DEVI,V RAMASUBRAMANIAN

M/S.Ranjeeth Fertilisers vs. Union Of INDIA

Bench: J. UMA DEVI,V RAMASUBRAMANIAN

Sri.Katturi Mallesh vs. Union Of INDIA

Bench: J. UMA DEVI,V RAMASUBRAMANIAN

Shaik Mohammad Rasool vs. The State Of Andhra Pradesh

Bench: C.PRAVEEN KUMAR

Metrochem Api Limited vs. Union Of INDIA

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

M/S. Sai Enterprises vs. Union Of INDIA

Bench: J. UMA DEVI,V RAMASUBRAMANIAN

M/S. Sri Srinivasa Chemicals vs. Union Of INDIA

Bench: J. UMA DEVI,V RAMASUBRAMANIAN

M/S. Sri Balaji Digitals vs. Union Of INDIA

Bench: D.V.S.S.SOMAYAJULU,RAMESH RANGANATHAN

M/S. Sri Chakra Motors vs. Union Of INDIA

Bench: D.V.S.S.SOMAYAJULU,RAMESH RANGANATHAN

M/S. Savant Instrumetns PVT LTD vs. The State Of Telangana

Bench: A V SESHA SAI

M/S.As Steel Traders vs. The Union Of INDIA

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

M/S.As Steel Traders (Vsp) Private Limited vs. The Union Of INDIA

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

Prop., M/S. Divya Naga Sai Agenciesguntur Dist vs. Dy. Commercial Tax Officer-I, Narsaraopet Division, Ap And3 Ot

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

M/S.D. Rama Kotiah And Co vs. The State Of Andhra Pradesh

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

M/S.Sri Siddeshwara Oil Mill vs. Assistant Commissioner (State Tax)

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

Anil Kumar Patodi vs. The Union Of INDIA

Bench: A.RAJASHEKER REDDY

Sri Varalakshmi vs. The State Of Ap

Bench: M.SATYANARAYANA MURTHY

M/S Psk Infrastructures And Projects PVT LTD vs. National Highways Authority Of INDIA

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

M/S. C. Mohammed Thahir vs. The Deputy Assistant Commissioner (St)

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

M/S. A.P. Steels LTD. And Various Companies (In Liqn) vs. No Respondent

Bench: CHALLA KODANDA RAM

M/S. Shri Raghavendra Automotives, Kurnool Dist vs. Commercial Tax Officer-I, Kurnool Dist And 2 Ot

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

The Commissioner Of Customs And Central Excise, Hyderabad vs. M/S. Autobindo Pharma LTD., Medak District

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Comm Of Customs, Hyd vs. M/S. Global Aluminum LTD, Medak Dist

Bench: SANJAY KUMAR,T.AMARNATH GOUD

Commissisoner Of Customs, Central Excise And Service Tax vs. M/S.Red-Fab [P] LTD

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Commissioner Of Customs And Central Excise vs. M/S.Shalini Steels PVT LTD And 5 Ors

Bench: SANJAY KUMAR,T.AMARNATH GOUD

Commissioner Of Central Excise vs. M/S.Novopan Industries LTD

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Commissioner Of Customs And Central Excise, Hyd vs. M/S. Everest Organics LTD., Medak Dist

Bench: SANJAY KUMAR,T.AMARNATH GOUD

Commissioner Of Customs And Central Excise vs. M/S.Hetero Drugs LTD

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Commissioner Of Central Excise And Customs vs. M/S Sri Sai Krishna Travels

Bench: SANJAY KUMAR,T.AMARNATH GOUD

Commissioner Of Customs And Central Excise, Hyderabad vs. M/S Virchow Laboratories LTD., Hyderabad

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Commissioner Of Central Excise vs. M/S. Navabharat Ferro Alloys Limited

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Prl Commissioner Of Ce, C And St vs. M/S. Divis Laboratories LTD

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Commissioner Of Customs And Central Excise vs. M/S. Aurobindo Pharma LTD

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Prl. Commissiner Of Central Excise vs. Greater Visakhapatnam Municipal Corporation

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Commissioner Of Central Excise And Customs vs. M/S.Hindustan Zinc Limited

Bench: SANJAY KUMAR,T.AMARNATH GOUD

Commissioner Of Central Excise, Customs, And Service Tax vs. M/S. Flash Forge PVT. LTD

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Commissioner Of Central Excise And Customs vs. M/S.Hindustan Zinc LTD

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Commissioner Of Central Excise And Customs vs. M/S.Hindustan Zinc Limited

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Commissioner Of Central Excise And Customs vs. M/S. Hindustan Zinc Limited, Vznm

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Commissioner Of Central Excise vs. M/S. Navabharat Ferro Alloys Limited

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Commissioner Of Customs And Central Excise, Hyd-1 vs. M/S. Pennar Industries LTD

Bench: SANJAY KUMAR,T.AMARNATH GOUD

The Pr Commissioner Of Cce And St, Hyderabad vs. M/S Perfect Knitters LTD, Medak Dist

Bench: SANJAY KUMAR,T.AMARNATH GOUD

Sri Kalyana Chakravarthi Memorial Educational Trust vs. The State Of Andhra Pradesh

Bench: SANJAY KUMAR,T.AMARNATH GOUD

Incor Padmachandra Hospitals Private Limited vs. The Commissioner Of GST

Bench: SANJAY KUMAR,T.AMARNATH GOUD

Vinu Cheeran vs. The State Of Telangana

Bench: M.SATYANARAYANA MURTHY

Yerramaneni Purnachandra Rao vs. The State Of Andhra Pradesh

Bench: A V SESHA SAI

The State Of Andhra Pradesh vs. M/S Upputuramma Hotels And Resorts PVT., LTD., (Hotel Sindhuri Park)

Bench: SANJAY KUMAR,T.AMARNATH GOUD

Jai Gayathri Traders And General Merchants vs. The Prohibition And Excise Inspector

Bench: U.DURGA PRASAD RAO

3 Naam Enterprises vs. The State Of Andhra Pradesh

Bench: A V SESHA SAI

M/S.Tejaswi Motors PVT LTD vs. Asst Commissioner(CT)Ltu

Bench: D.V.S.S.SOMAYAJULU,C.V.NAGARJUNA REDDY

M/S.Tejaswi Motors PVT.LTD vs. Asst Commissioner(CT)Ltu

Bench: D.V.S.S.SOMAYAJULU,C.V.NAGARJUNA REDDY

M/S. T.V.Sundram Iyengar And Sons Private LTD vs. Assistant Commissioner (CT) Ltu

M/S. Nagendra Vara Prasad Traders vs. Prl.Secy., Revenue (CT) Dept., State Of A.P

M/S Sirsilk LTD. (In Liqn) vs. Industrial Development Bank Of INDIA

Bench: CHALLA KODANDA RAM

P.S. Sundaram vs. State Of Telangana

Bench: M.SATYANARAYANA MURTHY

M/S Rks Motor PVT. LTD vs. State Of Telangana

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

Saibaba Flame Proof Swichgears PVT LTD vs. Ts Rep By State Representative Before The Vat Appellate

Bench: D.V.S.S.SOMAYAJULU,SANJAY KUMAR

Inventaa Industries PVT. LTD vs. State Of T.S

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

Sivanandam Suresh Kumar vs. State Of Telangana

Bench: T. RAJANI

M/S. Dr. Parimala Medical Agencies vs. Asst Commissioner (St)

Bench: RAMESH RANGANATHAN,M.S.K.JAISWAL

M/S. Sri Bhavani Traders Martur vs. The Deputy Commissioner (St)

Bench: C.V.NAGARJUNA REDDY,M.S.K.JAISWAL

Smt.Pavuluri Chaintanya vs. Assistant Commissioner (CT) Audit

Bench: C.V.NAGARJUNA REDDY,M.S.K.JAISWAL