Commissisoner Of Customs, Central Excise And Service Tax v. M/S.Red-Fab [P] LTD

Court: Telangana High Court
Case number: CEA/68/2010
Date of judgment: 10 Aug 2018
Bench: SANJAY KUMAR,T.AMARNATH GOUD
Petitioner: COMMISSISONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
Respondent: M/S.RED-FAB [P] LTD
CNR: HBHC010269152010

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