The Commissioner Of Central Excise v. M/S. Navabharat Ferro Alloys Limited

Court: Telangana High Court
Case number: CEA/68/2011
Date of judgment: 10 Aug 2018
Bench: SANJAY KUMAR,T.AMARNATH GOUD
Petitioner: THE COMMISSIONER OF CENTRAL EXCISE
Respondent: M/S. NAVABHARAT FERRO ALLOYS LIMITED
CNR: HBHC010236012011

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