The Commissioner Of Customs And Central Excise v. M/S.Shalini Steels PVT LTD And 5 Ors

Court: Telangana High Court
Case number: CEA/300/2010
Date of judgment: 10 Aug 2018
Bench: SANJAY KUMAR,T.AMARNATH GOUD
Petitioner: THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
Respondent: M/S.SHALINI STEELS PVT LTD AND 5 ORS
CNR: HBHC010485062010

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